High Courts20 May 2013Disposed Off
Dharmender and Another Vs Union of India and Others
Delhi High Court · (2013) 05 DEL CK 0324
COURT ARCHIVE
Delhi High Court judgments
1,36,106 judgments · page 4,052 of 6,806
High Courts20 May 2013
Municipal Corporation of Delhi Vs Ashish Punwani and Others
Delhi High Court · (2013) 05 DEL CK 0311
Contempt of Courts Act, 1971 — Section 12, 18, 2(b)
High Courts20 May 2013
Commissioner of Police and Others Vs S.I. Dharam Pal
Delhi High Court · (2013) 6 AD 63 : (2013) LabIC 3720 : (2013) 4 SCT 66
High Courts20 May 2013Dismissed
S.S. Rawat Vs Union of India and Others
Delhi High Court · (2013) 05 DEL CK 0298
High Courts20 May 2013
Pooran Singh Vs Union of India and Others
Delhi High Court · (2013) 4 SCT 70
Administrative Tribunals Act, 1985 — Section 21, 3(1)
High Courts20 May 2013Dismissed
Sh. Moti Ram Sharma Vs Delhi Development Authority and Others
Delhi High Court · (2013) 05 DEL CK 0275
High Courts20 May 2013Dismissed
Union of India and Others Vs Raj Kumar
Delhi High Court · (2013) 05 DEL CK 0272
High Courts20 May 2013Dismissed
Sh. D.P. Singh Vs Sh. Gagan Deep Singh (Since Deceased) through LRs.
Delhi High Court · (2013) 6 ILR Delhi 4144
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 107(d)Specific Relief Act, 1963 — Section 16, 16(c)
High Courts20 May 2013Dismissed
Surinder Kumar Jain Vs Delhi Development Authority and Another
Delhi High Court · (2013) 136 DRJ 120 : (2013) 4 ILR Delhi 3145
Delhi Co-operative Societies Act, 2003 — Section 41Delhi Development Act, 1957 — Section 55
High Courts20 May 2013Dismissed
Winnie Sampson Vs Lt. Govr. of Delhi and Others
Delhi High Court · (2013) 05 DEL CK 0242
Delhi School Education Act, 1973 — Section 20, 20(6)(a)
High Courts20 May 2013
Yogesh Vs Land and Building Department and Others Raj Singh Vs Land and Building Department and Another
Delhi High Court · (2013) 136 DRJ 127
High Courts20 May 2013
Mamta Sharma Vs C.B.S.E. and Another
Delhi High Court · (2013) 7 AD 708 : (2014) 1 JCC 606
Evidence Act, 1872 — Section 13, 35
High Courts20 May 2013
Commissioner of Income Tax-IV Vs M/s. Insecticides (India) Ltd.
Delhi High Court · (2013) 357 ITR 330
Income Tax Act, 1961 — Section 143(1), 143(3), 147, 148
High Courts20 May 2013Dismissed
Hemraj Singh Vs DDA and Others
Delhi High Court · (2013) 05 DEL CK 0177
High Courts20 May 2013
Rajesh Khanna Vs D.D.A.
Delhi High Court · (2013) 05 DEL CK 0160
Delhi Development Act, 1957 — Section 22, 22(3), 56(j)
High Courts20 May 2013Dismissed
Purkha Ram Vs Union of India and Others
Delhi High Court · (2013) 4 ILR Delhi 2619
High Courts20 May 2013
Anil Mehta Vs State
Delhi High Court · (2013) 05 DEL CK 0103
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 173, 210Penal Code, 1860 (IPC) — Section 120B, 201, 302, 34