High Courts22 May 2013Allowed
Vishnu Khandelwal Vs State
Delhi High Court · (2013) CriLJ 3245 : (2014) 1 Crimes 551 : (2013) 3 JCC 1543
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 328, 376, 506
COURT ARCHIVE
Delhi High Court judgments
1,36,106 judgments · page 4,049 of 6,806
High Courts22 May 2013
Rohit Chauhan Vs State NCT of Delhi
Delhi High Court · (2013) 6 AD 481 : (2013) 200 DLT 385 : (2013) 200 DLT 380 : (2013) 4 JCC 2801 : (2014) 1 RCR(Criminal) 1030
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 328, 365, 376, 506, 90
High Courts22 May 2013Dismissed
Inderpal Singh Vs Jaswant Singh
Delhi High Court · (2013) 05 DEL CK 0347
Penal Code, 1860 (IPC) — Section 34, 379, 448
High Courts22 May 2013Dismissed
Sh Iqbal Singh Arora and Another Vs Amit Singh Arora and Others
Delhi High Court · (2013) 05 DEL CK 0346
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, Order 7 Rule 11(d)
High Courts22 May 2013Disposed Off
Vijay Kumar Pandey Vs State
Delhi High Court · (2013) 3 JCC 2146
Penal Code, 1860 (IPC) — Section 302, 308, 323, 34
High Courts22 May 2013Dismissed
Creative Channel Advertising and Marketing P. Ltd. Vs Union of India
Delhi High Court · (2013) 05 DEL CK 0309
Constitution of India, 1950 — Article 226
High Courts22 May 2013Dismissed
Shubhra Singhal Vs State and Others
Delhi High Court · (2013) 05 DEL CK 0303
Succession Act, 1925 — Section 218, 218(2), 278, 28, 295
High Courts22 May 2013Dismissed
Rajender Singh Vs Union of India and Others
Delhi High Court · (2013) 05 DEL CK 0301
Central Industrial Security Force Act, 1968 — Section 18, 22
High Courts22 May 2013Dismissed
Govt. of NCT of Delhi Vs D.K. Puri and Another
Delhi High Court · (2013) 05 DEL CK 0265
High Courts22 May 2013Dismissed
CAPT. Bharat Prasad Vs Union of India and Others
Delhi High Court · (2013) 05 DEL CK 0243
High Courts22 May 2013
Jabir Ali @ Sonu Vs State Abdul Mannan @ Azad Vs State (Govt. of NCT) of Delhi
Delhi High Court · (2013) 3 JCC 1661
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 437AEvidence Act, 1872 — Section 26, 27Penal Code, 1860 (IPC) — Section 120B, 302, 363, 364A
High Courts22 May 2013
Anoop Madan Vs Dena Bank
Delhi High Court · (2014) 2 BC 67
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6Evidence Act, 1872 — Section 20
High Courts22 May 2013Dismissed
Shri N.C. Jain Vs Union of India and Another
Delhi High Court · (2013) 05 DEL CK 0154
High Courts22 May 2013
Jaskaran Singh Bhullar and Others Vs University of Delhi and Another
Delhi High Court · (2013) 05 DEL CK 0097
High Courts22 May 2013
M/s. Sanghu Chakra Hotels Pvt. Ltd. and Another Vs Union of India and Another
Delhi High Court · (2013) 8 AD 17
Arbitration and Conciliation Act, 1996 — Section 34
High Courts22 May 2013
Mohd. Shehzad @ Nanhe Vs State
Delhi High Court · (2013) 3 JCC 1621
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304, 324, 34
High Courts22 May 2013
Indian Realtors Private Limited Vs DDA
Delhi High Court · (2013) 05 DEL CK 0031
High Courts22 May 2013
Union of India and Others Vs Shanti Gurung and Others
Delhi High Court · (2013) 7 AD 518
Contract Act, 1872 — Section 17
High Courts22 May 2013
Mumtaz Vs State (Govt. of NCT of Delhi)
Delhi High Court · (2013) 8 AD 88 : (2013) 4 ILR Delhi 2706 : (2013) 2 JCC 1308
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 428Evidence Act, 1872 — Section 118, 137, 138