High Courts24 May 2013Dismissed
Kamla Thukral and Others Vs Tarlok Singh
Delhi High Court · (2013) 2 RCR(Rent) 374
Delhi Rent Control Act, 1958 — Section 14(1)(e), 25B
COURT ARCHIVE
Delhi High Court judgments
1,36,106 judgments · page 4,047 of 6,806
High Courts24 May 2013
Ramesh Thakur Vs State (NCT of Delhi) and Another Praveen Bhargava Vs State and Another State Vs Sarat Chander and Others
Delhi High Court · (2013) 200 DLT 676 : (2013) 2 JCC 1411
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 161, 164, 169, 173Evidence Act, 1872 — Section 114, 114A
High Courts24 May 2013
Sanjeev Alias Sonu and Birender @ Boya Vs State of NCT of Delhi Rajiv Alias Raju Vs State
Delhi High Court · (2013) 05 DEL CK 0153
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 299, 300, 301, 302, 304
High Courts24 May 2013Dismissed
Dilshad Vs S.R. Sundaram and Others
Delhi High Court · (2013) 3 JCC 2227
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 154, 154(3), 156(3), 200, 36
High Courts24 May 2013
Roshan Lal Vs State
Delhi High Court · (2013) 3 JCC 1555
Criminal Procedure Code, 1973 (CrPC) — Section 161, 172, 313Penal Code, 1860 (IPC) — Section 302, 376
High Courts24 May 2013
M/s. Keventer Agro Limited Vs M/s. Kalyan Vyapar Pvt. Ltd. and Another
Delhi High Court · (2013) 136 DRJ 40
Easements Act, 1882 — Section 60(b), 64Specific Relief Act, 1963 — Section 6
High Courts24 May 2013
Dr. Baba Sahib Ambedkar Hospital and Others Vs Swastika Bhakat and Others Paras Nath and Others Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2013) 136 DRJ 296 : (2013) 139 FLR 868
High Courts24 May 2013Dismissed
Rajinder Saini and Another Vs Delhi Development Authority
Delhi High Court · (2013) 7 AD 16 : (2013) 201 DLT 67
Constitution of India, 1950 — Article 14, 19(1)(a), 32Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 2, 2(c), 4
High Courts24 May 2013Dismissed
Viacom 18 Media Private Ltd. and Another Vs Union of India
Delhi High Court · (2013) 6 AD 372 : (2013) 201 DLT 45
Cable Television Networks (Regulation) Act, 1995 — Section 20, 20(2)Constitution of India, 1950 — Article 19(1)(a)
High Courts23 May 2013
DTC and Another Vs Rajeshwari Shankar and Others
Delhi High Court · (2013) 6 AD 571
Criminal Procedure Code, 1973 (CrPC) — Section 161Motor Vehicles Act, 1988 — Section 144, 166Penal Code, 1860 (IPC) — Section 279, 304A
High Courts23 May 2013
Chijoke Smith Okpe and Another Vs State
Delhi High Court · (2013) 2 JCC 79
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 25A, 29
High Courts23 May 2013Dismissed
Narcotics Control Bureau Vs Kulwant Singh
Delhi High Court · (2013) 6 AD 468 : (2013) 4 ILR Delhi 2732 : (2013) 3 JCC 81
Criminal Procedure Code, 1973 (CrPC) — Section 165Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 29, 41(1), 42, 42(1)
High Courts23 May 2013Allowed
Rakesh Behari, IAS Vs Union of India and Others
Delhi High Court · (2013) 6 AD 537 : (2013) 201 DLT 333 : (2013) 136 DRJ 80 : (2014) 1 SLJ 242
Constitution of India, 1950 — Article 226
High Courts23 May 2013
United Coffee House Vs Raghav Kalra and Another
Delhi High Court · (2013) 55 PTC 414
High Courts23 May 2013
I.P.S. Ahluwalia Vs C.B.I.
Delhi High Court · (2013) 6 AD 494 : (2013) 2 JCC 1406
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 20, 7
High Courts23 May 2013
Suman Singh Vs Sanjay Singh
Delhi High Court · (2013) 200 DLT 638 : (2013) 2 DMC 475 : (2013) 136 DRJ 107 : (2013) 3 ILR Delhi 2045 : (2014) 1 JCC 537
Hindu Marriage Act, 1955 — Section 13(1)(ia), 9Penal Code, 1860 (IPC) — Section 406, 498A
High Courts23 May 2013
Atul Sharma and Another Vs State
Delhi High Court · (2013) 5 AD 725 : (2013) 3 DMC 306 : (2013) 2 JCC 1472 : (2012) 1 JCC 276
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 304B, 306, 498A
High Courts23 May 2013Allowed
Neeraj Kumar Prasad Vs Union of India and Others
Delhi High Court · (2013) 3 ILR Delhi 2035 : (2013) LabIC 3344
High Courts23 May 2013Dismissed
M/s. Pradyuman Overseas Ltd. Vs Sanjeev Jindal
Delhi High Court · (2013) 05 DEL CK 0293
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5Evidence Act, 1872 — Section 65B