Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Criminal Procedure Code, 1973 (CrPC) — Section 160, 313, 391Evidence Act, 1872 — Section 101, 106, 112, 45, 45

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High Courts28 May 2013Allowed

Anand Pratyabhoot Vitt Nigam Ltd. Vs Madhu Bala Sharma

Delhi High Court · (2013) 200 DLT 367

Civil Procedure Code, 1908 (CPC) — Section 34Companies Act, 1956 — Section 156, 391, 446, 446(2)(b)Interest Act, 1978 — Section 3(1)

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High Courts28 May 2013

Rajbir Singh Vs D.T.C.

Delhi High Court · (2013) 8 AD 477 : (2013) 201 DLT 279

Constitution of India, 1950 — Article 226

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High Courts28 May 2013

Shervani Hospitalities Ltd. Vs Commissioner of Income Tax

Delhi High Court · (2013) 5 AD 601 : (2013) 261 CTR 449

Income Tax Act, 1961 — Section 143(3), 250, 254, 271, 271(1)(c)

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High Courts28 May 2013

M/s. Kusum Sahni Pvt. Ltd. Vs National Insurance Co. Ltd.

Delhi High Court · (2013) 8 AD 70

Arbitration and Conciliation Act, 1996 — Section 20Insurance Act, 1938 — Section 64UM(3)

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High Courts28 May 2013

Priti Pratap Singh Vs The Sariska Palace and Others

Delhi High Court · (2013) 10 AD 195 : (2013) 201 DLT 178

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 39 Rule 2A, Order 7 Rule 10, Order 7 Rule 11, 15Transfer of Property Act, 1882 — Section 55(1)

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High Courts28 May 2013Dismissed

Banwari Lal Sharma Vs UOI and Others

Delhi High Court · (2013) 05 DEL CK 0094

Constitution of India, 1950 — Article 14National Capital Territory of Delhi Laws (Special Provisions) Act, 2011 — Section 3, 3(1), 3(2)

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High Courts28 May 2013

In Re: Kapri International Pvt. Ltd. Adarsh Kumar Aggarwal

Delhi High Court · (2013) 05 DEL CK 0043

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, Order 9 Rule 13Companies Act, 1956 — Section 433, 446, 446(1), 446(2), 458ARegistration Act, 1908 — Section 17

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High Courts27 May 2013Dismissed

Shyam Lal Gupta Vs State and Others

Delhi High Court · (2013) 137 DRJ 141

Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 279, 304A, 304B, 337, 34

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High Courts27 May 2013Dismissed

Haji Mohd. Altaf Vs State

Delhi High Court · (2013) 7 AD 493

Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 195(1)(b)(ii)Penal Code, 1860 (IPC) — Section 120B, 193, 195, 196, 218

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High Courts27 May 2013Dismissed

Ashwani @ Sonu Vs The State (NCT of Delhi)

Delhi High Court · (2013) 137 DRJ 10

Criminal Procedure Code, 1973 (CrPC) — Section 211, 211, 212, 213, 214Evidence Act, 1872 — Section 101, 106Penal Code, 1860 (IPC) — Section 302, 304B, 498A

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High Courts27 May 2013Dismissed

State (Govt. of NCT Delhi) Vs Pratap Narain Singh @ Prem Nath Singh and Others

Delhi High Court · (2013) 7 AD 617 : (2013) 3 JCC 1722

Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 27, 4Penal Code, 1860 (IPC) — Section 120B, 467, 489B, 489C, 489D

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