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Delhi High Court judgments

1,36,106 judgments · page 4,033 of 6,806

High Courts08 Jul 2013Disposed Off

Swarn Kanta Punj Vs Surabhi Gehlot and Others

Delhi High Court · (2013) 7 AD 133 : (2013) 201 DLT 580 : (2013) 137 DRJ 419

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 7 Rule 11Easements Act, 1882 — Section 12, 15Transfer of Property Act, 1882 — Section 108, 108(d)
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High Courts08 Jul 2013Dismissed

Musa Singh Vs State

Delhi High Court · (2013) 4 ILR Delhi 2833

Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 363, 377, 380, 397
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High Courts05 Jul 2013Dismissed

Shail Sahni Vs Valsa Sara Mathew and Others

Delhi High Court · (2013) 6 AD 408 : (2013) 201 DLT 430 : (2013) 4 JCC 2859 : (2014) 2 RCR(Civil) 762

Constitution of India, 1950 — Article 226Right to Information Act, 2005 — Section 18, 18(1), 19, 19(1), 19(i)
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High Courts05 Jul 2013Dismissed

Ravinder Paswan Vs State

Delhi High Court · (2013) 5 ILR Delhi 3721 : (2014) 1 JCC 78

Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 34, 392, 397, 411
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High Courts05 Jul 2013Dismissed

Anil Kumar Vs State NCT of Delhi

Delhi High Court · (2013) 4 JCC 2847

Criminal Procedure Code, 1973 (CrPC) — Section 281, 395, 397, 401, 410Motor Vehicles Act, 1988 — Section 133Penal Code, 1860 (IPC) — Section 279, 304A
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High Courts05 Jul 2013Disposed Off

Munib Kumar Vs State

Delhi High Court · (2013) 07 DEL CK 0163

Criminal Procedure Code, 1973 (CrPC) — Section 428Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(b)(ii)(B)
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High Courts05 Jul 2013Dismissed

Imamuddin Vs Union of India

Delhi High Court · (2013) 07 DEL CK 0134

Advocates Act, 1961 — Section 35Arms Act, 1959 — Section 24A, 25, 35Constitution of India, 1950 — Article 161
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