High Courts09 Jul 2013
Anuradha Gulati Vs Directorate of Education and Another
Delhi High Court · (2013) 139 FLR 383
Payment of Gratuity Act, 1972 — Section 13A, 4, 4(1)(b), 4(2)
COURT ARCHIVE
Delhi High Court judgments
1,36,106 judgments · page 4,031 of 6,806
High Courts09 Jul 2013Disposed Off
Akram Vs State (GNCT of Delhi)
Delhi High Court · (2013) 07 DEL CK 0171
Criminal Procedure Code, 1973 (CrPC) — Section 374(2), 383Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 14, 15, 15(1)(g), 19, 2(1)Penal Code, 1860 (IPC) — Section 34, 396, 449
High Courts09 Jul 2013Disposed Off
Delhi Printers Association Vs Commissioner of Industries, GNCT of Delhi and Another
Delhi High Court · (2013) 07 DEL CK 0170
High Courts09 Jul 2013Dismissed
State Vs Nand Ji Prasad
Delhi High Court · (2013) 6 AD 449 : (2013) 202 DLT 299
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 323, 363, 376
High Courts09 Jul 2013
M/s. Ester Industries Limited Vs Union of India and Others
Delhi High Court · (2013) 260 CTR 225 : (2013) 217 TAXMAN 21
Companies Act, 1956 — Section 210, 211Constitution of India, 1950 — Article 14, 19, 19(1)(g), 265, 300AIncome Tax Act, 1961 — Section 115J, 115J(1), 115JA, 115JA(1), 115JA(2)
High Courts09 Jul 2013Disposed Off
Yashpal Raikar and Another Vs The State of Delhi
Delhi High Court · (2013) 07 DEL CK 0165
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 406, 409, 420
High Courts09 Jul 2013Disposed Off
Anita Kumari Gupta Vs Ved Bhushan and Others
Delhi High Court · (2013) 6 AD 477
Civil Procedure Code, 1908 (CPC) — Order 25 Rule 1, Order 26 Rule 9, Order 39 Rule 1, Order 39 Rule 2, Order 6 Rule 17Criminal Procedure Code, 1973 (CrPC) — Section 340
High Courts09 Jul 2013Disposed Off
Shitiz Metals Limited Vs Registrar of Companies and Others
Delhi High Court · (2013) 8 AD 512 : (2013) 202 DLT 289
Companies Act, 1956 — Section 560, 560(1), 560(6), 628
High Courts09 Jul 2013Allowed
Ghan Shyam Singh Vs Union of India and Another
Delhi High Court · (2013) 6 ILR Delhi 4179
Constitution Of India, 1950 — Article 148(5), 309
High Courts09 Jul 2013Disposed Off
Punjab National Bank Vs Vijender Kumar and Another
Delhi High Court · (2013) 07 DEL CK 0108
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, 96Transfer of Property Act, 1882 — Section 53A
High Courts09 Jul 2013
Commissioner of Income Tax Vs Samsung India Electronics Ltd.
Delhi High Court · (2013) 6 AD 339
High Courts09 Jul 2013Dismissed
Naresh Kumar Vs Gurinder Jeet Singh and Others
Delhi High Court · (2013) 07 DEL CK 0073
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 20
High Courts09 Jul 2013Dismissed
Prem Singh and Others Vs UOI and Others
Delhi High Court · (2013) 4 LLN 551 : (2014) 1 SCT 841 : (2014) 2 SLJ 397
Administrative Tribunals Act, 1985 — Section 20, 21(1)(a), 21(1)(b)Limitation Act, 1963 — Section 21
High Courts09 Jul 2013Dismissed
Dilshad Ahmed Vs U.O.I. and Others
Delhi High Court · (2013) 07 DEL CK 0028
High Courts09 Jul 2013Allowed
In Re: O.C. Denims and Special Finishes Limited and Another
Delhi High Court · (2013) 07 DEL CK 0018
Companies Act, 1956 — Section 235, 236, 237, 238, 239
High Courts08 Jul 2013Allowed
B.S. Ahluwalia and Others Vs D.D.A. and Others
Delhi High Court · (2013) 8 AD 228 : (2013) 201 DLT 558 : (2013) 137 DRJ 611
Delhi Development Act, 1957 — Section 2(d), 7
High Courts08 Jul 2013Dismissed
Jagat Singh Vs Syndicate Bank and Others
Delhi High Court · (2013) 07 DEL CK 0606
Constitution of India, 1950 — Article 12
High Courts08 Jul 2013Partly Allowed
Laxmi Narayan Vs State Govt. of NCT of Delhi
Delhi High Court · (2013) 07 DEL CK 0564
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 304, 323
High Courts08 Jul 2013Allowed
Govt. of NCT of Delhi and Others Vs Sh. Vikas
Delhi High Court · (2013) 07 DEL CK 0517
High Courts08 Jul 2013Dismissed
Union of India and Others Vs Madan Mohan
Delhi High Court · (2013) 07 DEL CK 0483