High Courts10 Jul 2013
Radhey Shyam Vs Union of India and Others
Delhi High Court · (2013) 07 DEL CK 0464
COURT ARCHIVE
Delhi High Court judgments
1,36,106 judgments · page 4,029 of 6,806
High Courts10 Jul 2013
CIT Vs Agnity India Technologies Pvt. Ltd.
Delhi High Court · (2013) 6 AD 53 : (2013) 262 CTR 291 : (2013) 219 TAXMAN 26
High Courts10 Jul 2013
SNP Punj and Another Vs Punj Star Industries Pvt. Ltd.
Delhi High Court · (2013) 07 DEL CK 0443
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(5), Order 41 Rule 11, Order 41 Rule 20, Order 41 Rule 33, Order 41 Rule 4Limitation Act, 1963 — Section 21
High Courts10 Jul 2013Dismissed
Amar Singh Verma Vs Union of India and Others
Delhi High Court · (2014) 1 AD 93 : (2013) 203 DLT 423
Constitution of India, 1950 — Article 226
High Courts10 Jul 2013
D.K. Singh Vs UOI and Others
Delhi High Court · (2013) 8 AD 642 : (2013) 202 DLT 278 : (2013) 5 ILR Delhi 3322
High Courts10 Jul 2013Allowed
Binod Singh and Others Vs Union of India and Others
Delhi High Court · (2013) 5 ILR Delhi 3311
High Courts10 Jul 2013Dismissed
State Vs Narender Bhatia
Delhi High Court · (2013) 3 JCC 1969
Criminal Procedure Code, 1973 (CrPC) — Section 161, 173Penal Code, 1860 (IPC) — Section 302
High Courts10 Jul 2013Dismissed
Puran Prasad Vs The State
Delhi High Court · (2013) 3 JCC 2070
Criminal Procedure Code, 1973 (CrPC) — Section 107, 151Penal Code, 1860 (IPC) — Section 307, 34, 379Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 7
High Courts10 Jul 2013Disposed Off
Mohan Kumar Vs Gaurav Priya Singh
Delhi High Court · (2013) 4 BC 168 : (2013) 202 DLT 337
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3(5), Order 37 Rule 4, 151Limitation Act, 1963 — Section 5
High Courts10 Jul 2013Allowed
V.K. Singhal and Others Vs Dena Bank and Another
Delhi High Court · (2013) 8 AD 672 : (2013) 202 DLT 635
Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 17, 18, 19, 22, 31
High Courts10 Jul 2013
Pankaj @ Pintu Vs State (Govt. of NCT)
Delhi High Court · (2013) 3 JCC 1849
Criminal Procedure Code, 1973 (CrPC) — Section 174, 313, 428Evidence Act, 1872 — Section 114(g), 8Penal Code, 1860 (IPC) — Section 302
High Courts10 Jul 2013Allowed
Naresh Kumar Vs BSES Rajdhani Power Ltd. Vijay Kumar Vs BSES Rajdhani Power Ltd. and Others Smt. Jawaitri Vs BSES Yamuna Power Ltd. and Others
Delhi High Court · (2013) 10 AD 295 : (2013) 203 DLT 467
High Courts10 Jul 2013
In Re: Hilton Hotel Management Services Private Ltd.
Delhi High Court · (2013) 07 DEL CK 0188
Companies Act, 1956 — Section 100, 101, 102, 103, 103(1)(b)
High Courts10 Jul 2013Dismissed
Umesh Kumar Vs The State
Delhi High Court · (2013) 7 AD 170
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 34, 393, 397, 398, 451
High Courts10 Jul 2013
M/s. Entrepreneurs Co-Op. Group Housing Society Ltd. Vs M/s. Schindler India Pvt. Ltd.
Delhi High Court · (2013) 137 DRJ 374
Contract Act, 1872 — Section 55, 74
High Courts10 Jul 2013Dismissed
Smt. Leela Sharma Vs Union of India and Others
Delhi High Court · (2014) 1 SCT 846 : (2014) 2 SLJ 405
High Courts10 Jul 2013Dismissed
Indian Council of Agricultural Research and Another Vs Shri Faiyaz
Delhi High Court · (2014) 2 SCT 828
Industrial Disputes Act, 1947 — Section 25B
High Courts09 Jul 2013Dismissed
Satish Anand Vs Deep Chand Anand and Others
Delhi High Court · (2013) 07 DEL CK 0622
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts09 Jul 2013Allowed
Pradeepta Kumar Mohapatra Vs State
Delhi High Court · (2014) 2 AD 389 : (2013) 202 DLT 339 : (2013) 3 DMC 620 : (2013) 5 ILR Delhi 3732 : (2013) 4 JCC 2605
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376, 415, 420, 493, 498A
High Courts09 Jul 2013Dismissed
Shri Romi Sharma and Others Vs The Management of Hotel the Oberoi
Delhi High Court · (2013) 07 DEL CK 0618
Industrial Disputes Act, 1947 — Section 33A