High Courts15 Jul 2013Dismissed
Trilok Singh (Deceased) Vs Inder Pal (Deceased) and Others
Delhi High Court · (2013) 07 DEL CK 0510
COURT ARCHIVE
Delhi High Court judgments
1,36,106 judgments · page 4,026 of 6,806
High Courts15 Jul 2013Dismissed
Dr. Singh and Another Vs Smt. Deepa Chaudhary and Others
Delhi High Court · (2013) 07 DEL CK 0509
Civil Procedure Code, 1908 (CPC) — Order 10 Rule 2, Order 12 Rule 6
High Courts15 Jul 2013Disposed Off
Seema Seth and Another Vs A.L. Seth and Another
Delhi High Court · (2013) 6 AD 656
Hindu Marriage Act, 1955 — Section 14(1), 25
High Courts15 Jul 2013Disposed Off
M.L. Chandra Vs Commissioner of Customs
Delhi High Court · (2014) 305 ELT 266
High Courts15 Jul 2013Disposed Off
Mohanlal Bhal and Others Vs State (N.C.T. of Delhi)
Delhi High Court · (2013) 07 DEL CK 0346
Criminal Procedure Code, 1973 (CrPC) — Section 313, 360Penal Code, 1860 (IPC) — Section 308, 323, 34
High Courts15 Jul 2013Dismissed
Deepak Kumar Vs Commissioner of Police and Another
Delhi High Court · (2013) 07 DEL CK 0329
Penal Code, 1860 (IPC) — Section 302, 506
High Courts15 Jul 2013Dismissed
Mahinder Singh Vs Union of India and Another
Delhi High Court · (2013) 07 DEL CK 0314
High Courts15 Jul 2013Dismissed
M/s. Agarpara Company Ltd. Vs Appellate Authority for Industrial and Financial Reconstruction and Others
Delhi High Court · (2013) 07 DEL CK 0307
Sick Industrial Companies (Special Provisions) Act, 1985 — Section 15(1), 25, 3(1)(o)
High Courts15 Jul 2013Dismissed
Association of Sisters of the Destitute for Social Welfare Society Vs GNCT Delhi and Others
Delhi High Court · (2013) 07 DEL CK 0301
High Courts15 Jul 2013Allowed
In Re: VAM Champignons and Agro Products Ltd. and Others
Delhi High Court · (2013) 07 DEL CK 0277
Companies Act, 1956 — Section 235, 236, 237, 238, 239
High Courts15 Jul 2013
Director General (Works) CPWD Vs Karam Singh and Others Baldev Singh and Another Vs District Collection Officer/SDM
Delhi High Court · (2013) 07 DEL CK 0238
Industrial Disputes Act, 1947 — Section 33(C)
High Courts15 Jul 2013
Gainilung Panmei Vs Food Corporation of India and Others
Delhi High Court · (2013) 07 DEL CK 0199
High Courts15 Jul 2013
Jai Veer Singh Vs State
Delhi High Court · (2013) 5 ILR Delhi 3755 : (2013) 4 JCC 2674
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 114, 114(a)Penal Code, 1860 (IPC) — Section 34, 380, 392, 397, 411
High Courts15 Jul 2013
Sh. Yogesh Dutt Vs Director of Education and Others
Delhi High Court · (2013) 6 AD 55
High Courts15 Jul 2013Allowed
Union of India and Another Vs Biswabijoyee Panigarihi and Another
Delhi High Court · (2013) 07 DEL CK 0034
Constitution of India, 1950 — Article 226, 311, 32, 320, 320(3)(c)
High Courts15 Jul 2013Disposed Off
Ramjas Foundation Vs Dheer Singh
Delhi High Court · (2013) 3 LLJ 675 : (2013) 4 LLN 217
Constitution of India, 1950 — Article 226Delhi School Education Act, 1973 — Section 10, 2(n), 2(r), 28, 28(2)Industrial Disputes Act, 1947 — Section 2(rr), 25F, 25F(a), 25F(b), 25FFF
High Courts12 Jul 2013Disposed Off
Raj Kumar @ Raju Vs State
Delhi High Court · (2013) 07 DEL CK 0608
Penal Code, 1860 (IPC) — Section 307
High Courts12 Jul 2013Dismissed
Dr. Bhikshu Satyapala Vs Union of India and Others
Delhi High Court · (2013) 07 DEL CK 0598
Constitution of India, 1950 — Article 226
High Courts12 Jul 2013Disposed Off
Randhir Singh and Others Vs State
Delhi High Court · (2013) 3 JCC 1925
Criminal Procedure Code, 1973 (CrPC) — Section 313, 357Penal Code, 1860 (IPC) — Section 299, 300, 302, 304, 308
High Courts12 Jul 2013
Mobeen Khan Vs Obaid Khan
Delhi High Court · (2013) 137 DRJ 401
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 12 Rule 6, Order 39 Rule 1, Order 39 Rule 2, Order 6 Rule 17Delhi Rent Control Act, 1958 — Section 14(1)(a)