High Courts17 Jul 2013Dismissed
Gopal Lal Meena Vs Commissioner of Police and Others
Delhi High Court · (2013) 07 DEL CK 0533
Constitution of India, 1950 — Article 311(2)(b)Penal Code, 1860 (IPC) — Section 34, 376, 384
COURT ARCHIVE
Delhi High Court judgments
1,36,119 judgments · page 4,024 of 6,806
High Courts17 Jul 2013Dismissed
Yogesh Kumar Sharma Vs Smt. Veena and Others
Delhi High Court · (2013) 07 DEL CK 0463
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17, 115, 151Constitution of India, 1950 — Article 227
High Courts17 Jul 2013
The Hong Kong and Shanghai Banking Corp. Ltd. Vs Anju Bala Gupta and Others
Delhi High Court · (2013) 202 DLT 304 : (2013) 138 DRJ 133 : (2014) 1 LLJ 63
Constitution of India, 1950 — Article 215, 226, 227Contempt of Courts Act, 1971 — Section 15, 16, 2(c)Income Tax Act, 1961 — Section 10
High Courts17 Jul 2013
Asian Paints (India) Ltd. Vs Satish Kumar and Others
Delhi High Court · (2013) 56 PTC 206
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts17 Jul 2013Disposed Off
Kundan Ghosh Vs Union of India and Others
Delhi High Court · (2013) 4 ILR Delhi 2873
Criminal Procedure Code, 1973 (CrPC) — Section 125Penal Code, 1860 (IPC) — Section 325, 498A
High Courts17 Jul 2013Disposed Off
CITI Bank, N.A. Vs Moser Baer India Ltd.
Delhi High Court · (2013) 07 DEL CK 0395
Companies Act, 1956 — Section 433, 433(e), 434, 434(1)(c), 441(2)
High Courts17 Jul 2013Dismissed
Ram Avtar Vs Damoder Dass
Delhi High Court · (2013) 07 DEL CK 0380
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 37, Order 21 Rule 38, Order 21 Rule 41, 151Constitution of India, 1950 — Article 226, 227
High Courts17 Jul 2013Dismissed
Rakesh K. Chaudhary Vs N.D.M.C. and Others
Delhi High Court · (2013) 07 DEL CK 0376
High Courts17 Jul 2013Dismissed
Delhi Development Authority Vs Additional District Magistrate/Land Acquisition Collector and Others
Delhi High Court · (2013) 8 AD 537 : (2013) 202 DLT 209
Constitution of India, 1950 — Article 38, 39, 46Land Acquisition Act, 1894 — Section 18, 23(1A), 26, 28, 28A
High Courts17 Jul 2013Dismissed
Anil Dutta Mishra Vs Gandhi Smarak Sangrahalaya Samiti and Others
Delhi High Court · (2013) 203 DLT 395
Constitution of India, 1950 — Article 12, 226
High Courts17 Jul 2013Dismissed
Jay Kant Mishra Vs S. Chand and Co. Ltd. and Another
Delhi High Court · (2013) 202 DLT 535 : (2014) 1 RCR(Rent) 121
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 8 Rule 1AConstitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14(1)(i), 22, 38
High Courts17 Jul 2013Dismissed
Shri Madanlal Suryavanshi Vs Shri Bhagwan Dass
Delhi High Court · (2013) 07 DEL CK 0244
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1AConstitution of India, 1950 — Article 227Evidence Act, 1872 — Section 62, 65
High Courts17 Jul 2013Dismissed
Aditya @ Vicky Vs State
Delhi High Court · (2013) 3 JCC 2147 : (2013) 3 JCC 1854
Criminal Procedure Code, 1973 (CrPC) — Section 389Penal Code, 1860 (IPC) — Section 376, 506
High Courts17 Jul 2013Dismissed
Surjit Kumar Vs National Airport Authority and Another
Delhi High Court · (2013) 07 DEL CK 0149
High Courts17 Jul 2013
Sameena Abidin Vs Dr. Zubair ul Abidin and Others
Delhi High Court · (2013) 202 DLT 251
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, Order 7 Rule 11(A)
High Courts17 Jul 2013Dismissed
Sh. Darshan Singh Vs Govt. of NCT of Delhi
Delhi High Court · (2013) 07 DEL CK 0061
Administrative Tribunals Act, 1985 — Section 14, 19Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1
High Courts17 Jul 2013Dismissed
Design Works Vs ICICI Bank Ltd.
Delhi High Court · (2013) 8 AD 426 : (2013) 202 DLT 67
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 4Constitution of India, 1950 — Article 227
High Courts17 Jul 2013Dismissed
Jain Cooperative Bank Ltd. Vs Sh. Dharamveer Mugrai
Delhi High Court · (2013) 07 DEL CK 0029
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 41 Rule 27Transfer of Property Act, 1882 — Section 106
High Courts17 Jul 2013Disposed Off
P.S. Pruthi Vs Union of India and Others Union of India Vs P.S. Pruthi and Others
Delhi High Court · (2014) 305 ELT 315 : (2013) 5 LLN 236
High Courts17 Jul 2013Disposed Off
UOI and Another Vs Shri Chander Bhan Singh
Delhi High Court · (2013) 07 DEL CK 0003