High Courts19 Jul 2013Allowed
Shakuntala and Another Vs The New India Assurance Co. Ltd. and Others
Delhi High Court · (2013) 07 DEL CK 0368
COURT ARCHIVE
Delhi High Court judgments
1,36,127 judgments · page 4,022 of 6,807
High Courts19 Jul 2013Disposed Off
Indus Towers Ltd. Vs Assistant Commissioner of Income Tax (TDS)
Delhi High Court · (2014) 220 TAXMAN 402
High Courts19 Jul 2013Allowed
L.M. Nagpal and Others Vs M/s. Fatehji and Co. and Others
Delhi High Court · (2013) 138 DRJ 464
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Contract Act, 1872 — Section 63Evidence Act, 1872 — Section 92
High Courts19 Jul 2013Dismissed
Umesh Chandra Vs Union of India and Others
Delhi High Court · (2013) 07 DEL CK 0269
High Courts19 Jul 2013Dismissed
Ms. Bindu Khanna Vs Managing Committee and Others
Delhi High Court · (2013) 07 DEL CK 0268
Civil Procedure Code, 1908 (CPC) — Section 11Delhi School Education Act, 1973 — Section 8
High Courts19 Jul 2013Dismissed
Mohd. Arif Vs Pramod Tanwar and Others
Delhi High Court · (2013) 07 DEL CK 0262
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 227Delhi Municipal Corporation Act, 1957 — Section 15
High Courts19 Jul 2013
CIT Vs Ansal Housing and Construction Ltd.
Delhi High Court · (2013) 07 DEL CK 0246
Income Tax Act, 1961 — Section 14A, 203, 263, 80IB, 80IB(10)
High Courts19 Jul 2013Dismissed
Union of India and Others Vs M.H. Rizvi
Delhi High Court · (2013) 07 DEL CK 0229
High Courts19 Jul 2013
Kayum @ Sunil Vs State of Delhi Deepak @ Raguvir @ Kallu Vs The State (N.C.T. of Delhi)
Delhi High Court · (2013) 3 JCC 1881
Penal Code, 1860 (IPC) — Section 34, 392, 395, 397, 411
High Courts19 Jul 2013Disposed Off
Ashwani Kumar Vs Central Board of Secondary Education (CBSE) and Others Vaishnavi Verma Vs Central Board of Secondary Education and Another
Delhi High Court · (2013) 07 DEL CK 0224
High Courts19 Jul 2013Disposed Off
Archit Krishna Vs National Law University and Another
Delhi High Court · (2013) 07 DEL CK 0223
Constitution of India, 1950 — Article 14, 15, 16, 17, 18Contract Act, 1872 — Section 70Mahatma Gandhi National Rural Employment Guarantee Act, 2005 — Section 1(3)
High Courts19 Jul 2013Dismissed
Scholar Publishing House Pvt. Ltd Vs M/s. Khanna Traders
Delhi High Court · (2013) 3 ARBLR 105 : (2013) 5 ILR Delhi 3343
Arbitration Act, 1940 — Section 2(a), 34Arbitration and Conciliation Act, 1996 — Section 34, 7, 9
High Courts19 Jul 2013
Shri Sunil Kumar Vs Airports Authority of India
Delhi High Court · (2013) 3 ARBLR 99
Arbitration and Conciliation Act, 1996 — Section 11, 34
High Courts19 Jul 2013
M/s. Lord Chloro Alkalies Ltd Vs Director General of Income Tax (Admn.) and Another
Delhi High Court · (2013) 6 AD 595 : (2014) 2 BC 258 : (2014) 207 DLT 460 : (2013) 5 ILR Delhi 3355
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 119, 119(2), 139, 143, 144Sick Industrial Companies (Special Provisions) Act, 1985 — Section 15(1), 18(3), 19(1), 20(1), 22
High Courts19 Jul 2013Dismissed
Harish Kumar and Others Vs Seb International Sas and Others
Delhi High Court · (2013) 7 AD 268
Arbitration and Conciliation Act, 1996 — Section 9
High Courts19 Jul 2013Disposed Off
Mahesh Kumar and Others Vs State
Delhi High Court · (2013) 07 DEL CK 0217
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts19 Jul 2013Dismissed
State Bank of India Vs Md. Shahjahan
Delhi High Court · (2013) 07 DEL CK 0150
Official Secrets Act, 1923 — Section 5(1)(a)Right to Information Act, 2005 — Section 5(1)(a), 8(1), 8(1)(e)(g)
High Courts19 Jul 2013Dismissed
Raj Kumar Saraf Vs M/s. Vaidya Nandram Gigraj Chamaria
Delhi High Court · (2013) 55 PTC 354
Copyright Act, 1957 — Section 19, 2(ff), 3, 45, 45(1)Trade and Merchandise Marks Act, 1958 — Section 4
High Courts19 Jul 2013
Commissioner of Income Tax Vs Bharti Airtel Limited
Delhi High Court · (2013) 07 DEL CK 0098