High Courts24 Jul 2013
CIT Vs Ajay Kapoor
Delhi High Court · (2013) 07 DEL CK 0101
Income Tax Act, 1961 — Section 132, 158BC, 260A
COURT ARCHIVE
Delhi High Court judgments
1,36,143 judgments · page 4,019 of 6,808
High Courts24 Jul 2013
Union of India and Others Vs Dharam Pal Gupta
Delhi High Court · (2013) 07 DEL CK 0092
High Courts24 Jul 2013Dismissed
Khem Verma and Another Vs University of Delhi and Another
Delhi High Court · (2013) 3 LLJ 612
Constitution of India, 1950 — Article 12, 14, 16, 21, 309
High Courts24 Jul 2013Dismissed
A.K. Jain Vs Punjab National Bank and Another
Delhi High Court · (2013) 3 LLJ 620
Constitution of India, 1950 — Article 14
High Courts24 Jul 2013Dismissed
Raj Ballabh Vs State (GNCT) Delhi
Delhi High Court · (2013) 6 ILR Delhi 4530 : (2013) 4 JCC 2789
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 105Penal Code, 1860 (IPC) — Section 307, 326, 327, 328, 329
High Courts23 Jul 2013Dismissed
Bijender Chauhan @ Bijender Kumar Vs M/s. Financial Eyes (India) Ltd.
Delhi High Court · (2013) 4 ILR Delhi 3234
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 1, Order 37 Rule 2, Order 37 Rule 3(4), Order 37 Rule 3(5)Sales of Goods Act, 1930 — Section 41, 42
High Courts23 Jul 2013Dismissed
Union of India Vs Narender Singh
Delhi High Court · (2013) 07 DEL CK 0576
High Courts23 Jul 2013
M/s. Devinder Hosiery and Others Vs Surender Kumar Jain
Delhi High Court · (2013) 07 DEL CK 0575
Registration Act, 1908 — Section 17(1A)Transfer of Property Act, 1882 — Section 53A
High Courts23 Jul 2013Allowed
Om Prakash Poddar Vs Rina Kumari
Delhi High Court · (2014) 1 AD 445 : AIR 2013 Delhi 209 : (2013) 203 DLT 518 : (2013) 3 DMC 600 : (2014) 1 JCC 378
Hindu Marriage Act, 1955 — Section 10, 13, 13(1)(ia), 13(1)(ib), 13A
High Courts23 Jul 2013Disposed Off
United India Insurance Co. Ltd. Vs Basanti and Others
Delhi High Court · (2013) 3 ACC 518
High Courts23 Jul 2013Dismissed
Anand Singh and Others Vs University Grants Commission
Delhi High Court · (2013) 07 DEL CK 0520
Constitution of India, 1950 — Article 12
High Courts23 Jul 2013Dismissed
Umesh Kumar Vs Union of India and Others
Delhi High Court · (2013) 07 DEL CK 0496
Constitution of India, 1950 — Article 226
High Courts23 Jul 2013
Pankaj Dhiman Vs State of Haryana and Others
Delhi High Court · (2014) 3 AD 693 : (2013) 202 DLT 79 : (2013) 3 DMC 367
Civil Procedure Code, 1908 (CPC) — Section 20Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 177, 178, 179, 482
High Courts23 Jul 2013Allowed
Union of India Vs H.S. Roorkiwal and Others
Delhi High Court · (2013) 6 AD 108 : (2013) LabIC 3662 : (2013) 3 LLN 581
High Courts23 Jul 2013
Ranjana Vs State
Delhi High Court · (2013) 5 ILR Delhi 3394 : (2013) 3 JCC 1976
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 201, 302, 304
High Courts23 Jul 2013Dismissed
Smt. Shiv Rani and Others Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2013) 07 DEL CK 0371
High Courts23 Jul 2013Allowed
In Re: Sony Mobile Communications (India) Private Limited and Another
Delhi High Court · (2013) 07 DEL CK 0366
Companies Act, 1956 — Section 235, 236, 237, 238, 239
High Courts23 Jul 2013
Commissioner of Service Tax Vs Hero Honda Motors Ltd.
Delhi High Court · (2014) 34 STR 811
High Courts23 Jul 2013Dismissed
Dinesh Saini Vs UOI and Others
Delhi High Court · (2014) 118 CLA 86 : (2013) 122 SCL 255
Companies Act, 1956 — Section 210
High Courts23 Jul 2013
Kamlesh Sharma @ Kamlesh Kumari and Another Vs Satya Devi and Others
Delhi High Court · (2013) 7 AD 145 : (2013) 137 DRJ 340
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 10, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2ATransfer of Property Act, 1882 — Section 52