High Courts12 Aug 2013Dismissed
Commissioner of Income Tax Vs Minda Wirelinks Pvt. Ltd.
Delhi High Court · (2013) 357 ITR 668
Income Tax Act, 1961 — Section 43B
COURT ARCHIVE
Delhi High Court judgments
1,36,305 judgments · page 4,012 of 6,816
High Courts08 Aug 2013Disposed Off
Pushpa Sharma Vs State NCT Of Delhi and Another
Delhi High Court · (2013) 08 DEL CK 0410
Electricity Act, 2003 — Section 135
High Courts08 Aug 2013Dismissed
Bridge and Roof Company India Ltd. Executives'' Association Vs Union of India and Others
Delhi High Court · (2013) 5 ILR Delhi 3992
Constitution of India, 1950 — Article 14Sick Industrial Companies (Special Provisions) Act, 1985 — Section 3(1)(o)
High Courts08 Aug 2013Disposed Off
Doctor Morepen Ltd. and Another Vs Poysha Power Generation P. Ltd.
Delhi High Court · (2013) 137 DRJ 261
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Evidence Act, 1872 — Section 64, 65, 66
High Courts08 Aug 2013Dismissed
M/S. Impex Services and Another Vs The Oriental Fire and General Insurance Co. Ltd.
Delhi High Court · (2013) 08 DEL CK 0360
Evidence Act, 1872 — Section 114
High Courts08 Aug 2013
Prithvi Raj Soin Vs Anjana Kumari Soin and Others
Delhi High Court · (2013) 08 DEL CK 0358
High Courts08 Aug 2013Dismissed
M/s. Vogueserv International Pvt. Ltd. Vs Rajesh Gosain and Others
Delhi High Court · (2013) 203 DLT 613 : (2013) 137 DRJ 244 : (2013) 55 PTC 480
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4Contract Act, 1872 — Section 27Copyright Act, 1957 — Section 17(c)
High Courts08 Aug 2013Allowed
Konark Care Vs Triveni Infrastructure Development Company Ltd.
Delhi High Court · (2013) 08 DEL CK 0340
Arbitration and Conciliation Act, 1996 — Section 9Companies Act, 1956 — Section 446, 446(1), 446(4)Companies Act, 2013 — Section 391, 446, 446(1)
High Courts08 Aug 2013
Daya Shankar @ Laxman Vs State
Delhi High Court · (2013) 137 DRJ 276 : (2013) 4 JCC 2397
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 201, 302
High Courts08 Aug 2013Disposed Off
I.S. Rana Vs M/s. Centaur Hotel
Delhi High Court · (2013) 137 DRJ 582 : (2013) 5 ILR Delhi 3968 : (2013) LabIC 3868 : (2013) 4 LLN 595 : (2013) LLR 1274
Industrial Disputes Act, 1947 — Section 31, 31(1), 33, 33(2)(b), 33(3)
High Courts08 Aug 2013Dismissed
Shri Basant Kumar Sharma Vs Government of India and Others
Delhi High Court · (2013) 08 DEL CK 0305
Constitution of India, 1950 — Article 13, 14, 19(1)(g), 19(6), 31A(1)Foreign Exchange Regulation Act, 1973 — Section 2(p), 2(p)(ii)(c)
High Courts08 Aug 2013Dismissed
Ajay Kumar Vs Gas Authority of India Ltd. and Another
Delhi High Court · (2013) 7 AD 385 : (2013) 5 ILR Delhi 3981
High Courts08 Aug 2013
Avnija Ahluwalia and Another Vs Mr. Vikaas Ahluwalia
Delhi High Court · (2013) 08 DEL CK 0280
Civil Procedure Code, 1908 (CPC) — Section 151Hindu Adoptions and Maintenance Act, 1956 — Section 18, 20, 23
High Courts08 Aug 2013Dismissed
Saroop Singh and Others Vs M/s. Orex Auto Infrastructure Service Ltd. and Another
Delhi High Court · (2013) 08 DEL CK 0230
High Courts08 Aug 2013Allowed
Ramina Kumar Minocha Vs Arun Dewanwala and Others
Delhi High Court · (2013) 08 DEL CK 0229
High Courts08 Aug 2013Allowed
State Vs Sandeep Sharma and Others
Delhi High Court · (2014) 1 JCC 152
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(1)(b)Penal Code, 1860 (IPC) — Section 323, 34, 367, 377, 506
High Courts08 Aug 2013Dismissed
Mrs. S.V. Sharma Vs Director of Education and Others
Delhi High Court · (2013) 08 DEL CK 0182
Constitution of India, 1950 — Article 226
High Courts08 Aug 2013Disposed Off
Chuni Lal Vs State of Delhi
Delhi High Court · (2013) 4 JCC 2529
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Penal Code, 1860 (IPC) — Section 307, 324, 34
High Courts08 Aug 2013Dismissed
Seth Hotels Private Ltd. Vs DDA
Delhi High Court · (2013) 08 DEL CK 0146
Companies Act, 1956 — Section 397, 398Constitution of India, 1950 — Article 226
High Courts08 Aug 2013
B.M. Gupta Vs State and Another
Delhi High Court · (2013) 08 DEL CK 0140
Criminal Procedure Code, 1973 (CrPC) — Section 464, 467, 471, 482Penal Code, 1860 (IPC) — Section 120B, 415, 420, 467, 468