High Courts13 Aug 2013Dismissed
Sh. Jitender Kumar Vs Govt. of NCT of Delhi
Delhi High Court · (2013) 08 DEL CK 0366
Penal Code, 1860 (IPC) — Section 186, 224, 353
COURT ARCHIVE
Delhi High Court judgments
1,36,305 judgments · page 4,010 of 6,816
High Courts13 Aug 2013Dismissed
Sh. Nikhilesh Kumar Vs Harsha Chitranshi
Delhi High Court · (2013) 7 AD 602
Constitution of India, 1950 — Article 227Limitation Act, 1963 — Section 14
High Courts13 Aug 2013Dismissed
Smt. Sukho Devi Vs Smt. Laxmi Devi and Others
Delhi High Court · (2013) 08 DEL CK 0361
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts13 Aug 2013
Tata Iron and Steel Co. Ltd. Vs Jhalani Tools India Ltd. In Re: Jhalani Tools India Ltd.
Delhi High Court · (2013) 08 DEL CK 0284
Companies Act, 1956 — Section 529AIndustrial Disputes Act, 1947 — Section 25FFFSick Industrial Companies (Special Provisions) Act, 1985 — Section 16, 17, 20(1), 20(2), 20(4)
High Courts13 Aug 2013
National Small Industries Corporation Ltd. Vs M/s. Myson Electronics Pvt. Ltd. and Others
Delhi High Court · (2013) 7 AD 436 : (2013) 138 DRJ 382
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3(4), Order 37 Rule 3(5)
High Courts13 Aug 2013Allowed
D.C. Rastogi Vs Commissioner of Income Tax
Delhi High Court · (2013) 359 ITR 513 : (2014) 224 TAXMAN 250
High Courts13 Aug 2013Disposed Off
P.T. Djarum Vs Chander Sheikhar Marwah and Others
Delhi High Court · (2014) 58 PTC 302
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4Copyright Act, 1957 — Section 2(c), 62
High Courts13 Aug 2013Dismissed
Dhanendra Kumar Premi Vs Commissioner of Police and Others
Delhi High Court · (2013) 08 DEL CK 0265
High Courts13 Aug 2013
Grammy Communications Pvt. Ltd. Vs Emaar MGF Land Ltd.
Delhi High Court · (2013) 202 DLT 756
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6
High Courts13 Aug 2013Dismissed
State Vs Saurabh Vashisht
Delhi High Court · (2013) 7 AD 321 : (2014) 2 Crimes 75 : (2013) 3 JCC 2007 : (2013) 4 RCR(Criminal) 1022
Criminal Procedure Code, 1973 (CrPC) — Section 378Penal Code, 1860 (IPC) — Section 376, 506, 90
High Courts13 Aug 2013Dismissed
Gati Cargo Management Service Vs SBL Industries Ltd.
Delhi High Court · (2013) 8 AD 260 : (2014) 182 CompCas 56
Companies Act, 1956 — Section 290, 391, 392, 393, 394Sick Industrial Companies (Special Provisions) Act, 1985 — Section 22
High Courts13 Aug 2013
Store One Retail India Ltd. Vs Century 21 Infrastructure Ltd.
Delhi High Court · (2013) 181 CompCas 332 : (2013) 203 DLT 599 : (2013) 122 SCL 187
Companies Act, 1956 — Section 433(e), 434(1), 434(1)(a), 439(1)(b)
High Courts13 Aug 2013
Maharishi Solar Tech Pvt. Ltd. Vs ICICI Bank Ltd. and Others
Delhi High Court · (2013) 7 AD 334
Employees State Insurance Act, 1948 — Section 45C, 45G, 75, 75(1), 75(2)
High Courts13 Aug 2013Dismissed
State Vs Sanjay @ Khallu
Delhi High Court · (2013) 3 JCC 2268
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 201, 302, 34, 365
High Courts13 Aug 2013Allowed
Indian Renewable Energy Development Agency Ltd. Vs Bhagyanagar Solvent Extractions Pvt. Ltd. and Others
Delhi High Court · (2013) 4 BC 90
Criminal Procedure Code, 1973 (CrPC) — Section 178, 179, 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts13 Aug 2013Disposed Off
Rajender Yadav Vs The State (NCT of Delhi)
Delhi High Court · (2013) 7 AD 359
Criminal Procedure Code, 1973 (CrPC) — Section 428Penal Code, 1860 (IPC) — Section 392, 395, 397
High Courts13 Aug 2013
Alka Gupta Vs State and Others
Delhi High Court · (2013) 08 DEL CK 0044
Criminal Procedure Code, 1973 (CrPC) — Section 156, 156(3), 200, 482Penal Code, 1860 (IPC) — Section 120B, 415, 420, 463, 465
High Courts13 Aug 2013Dismissed
Shri Som Dutt Vs Smt. Sharma Devi and Another
Delhi High Court · (2013) 08 DEL CK 0039
Specific Relief Act, 1963 — Section 34Transfer of Property Act, 1882 — Section 41
High Courts13 Aug 2013
Shri Rajendra Wanchoo Vs The State Trading Corporation of India Ltd. and Others
Delhi High Court · (2013) 7 AD 595
Constitution of India, 1950 — Article 226, 338, 338(8)Penal Code, 1860 (IPC) — Section 193, 195, 228Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 47, 58, 59, 61, 62
High Courts12 Aug 2013
Yes Bank Ltd. Vs M/s. International Electron Devices Ltd.
Delhi High Court · (2013) 8 AD 50
Companies Act, 1956 — Section 433(e), 434(1)(a), 439, 454Limitation Act, 1963 — Section 18