COURT ARCHIVE

Delhi High Court judgments

1,36,305 judgments · page 4,007 of 6,816

High Courts21 Aug 2013Disposed Off

Sanjay Arora Vs State of the NCT of Delhi

Delhi High Court · (2013) 8 AD 285 : (2013) 138 DRJ 89 : (2014) 1 RCR(Criminal) 103

Constitution of India, 1950 — Article 14, 19, 21, 226Criminal Procedure Code, 1973 (CrPC) — Section 482

High Courts21 Aug 2013Allowed

Radhika Devi Vs UOI and Others

Delhi High Court · (2013) 9 AD 130

High Courts21 Aug 2013Dismissed

Anjana Kumari Vs District and Session Judge and Another

Delhi High Court · (2013) 08 DEL CK 0155

Constitution of India, 1950 — Article 226

High Courts21 Aug 2013Disposed Off

Unice Ada Jemor Vs Customs

Delhi High Court · (2013) 08 DEL CK 0154

Criminal Procedure Code, 1973 (CrPC) — Section 30, 313, 332Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21(c), 23(c), 28Penal Code, 1860 (IPC) — Section 63, 64, 65, 66, 67

High Courts21 Aug 2013

Brij Mohan Lal Jain and Another Vs Union of India and Others

Delhi High Court · (2013) 08 DEL CK 0072

Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 17, 17(1), 17(4), 4, 4(1)

High Courts21 Aug 2013

Commissioner of Income Tax Vs M/s. Prakash Tubes Limited

Delhi High Court · (2013) 219 TAXMAN 22

Income Tax Act, 1961 — Section 115J, 115J(1), 260A

High Courts21 Aug 2013Dismissed

Colgate Palmolive (India) Ltd. Vs Hindustan Unilever Ltd.

Delhi High Court · (2013) 137 DRJ 361 : (2013) 55 PTC 499

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Drugs and Cosmetics Act, 1940 — Section 17(c)Trade Marks Act, 1999 — Section 30(1)(a)

High Courts21 Aug 2013Dismissed

Johny @ Vikram Vs State (NCT of Delhi)

Delhi High Court · (2013) 9 AD 692 : (2013) 4 JCC 2282

Evidence Act, 1872 — Section 6Penal Code, 1860 (IPC) — Section 307, 326

High Courts19 Aug 2013Dismissed

Manpreet Singh @ Bobby Vs Jitender Singh @ Sonu and Others

Delhi High Court · (2013) 7 AD 217 : (2013) 5 ILR Delhi 3337

Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Penal Code, 1860 (IPC) — Section 308, 34

High Courts19 Aug 2013Disposed Off

Krishan Kumar Vs State (Govt. of NCT of Delhi)

Delhi High Court · (2013) 08 DEL CK 0378

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 308, 332, 333, 353

High Courts19 Aug 2013Disposed Off

UOI Vs P.N. Pandey and Another

Delhi High Court · (2013) 8 AD 272

Penal Code, 1860 (IPC) — Section 420, 468, 471

High Courts19 Aug 2013Allowed

Govt. of NCT of Delhi and Others Vs R.S. Gupta

Delhi High Court · (2013) 08 DEL CK 0374

High Courts19 Aug 2013Disposed Off

Indraprastha Medical Corporation Ltd. Vs Employees State Insurance Corporation

Delhi High Court · (2013) 08 DEL CK 0371

Constitution of India, 1950 — Article 227Employees State Insurance Act, 1948 — Section 75(2B)

High Courts19 Aug 2013Dismissed

M/s. ASV Industry and Another Vs Surinder Mohan and Another

Delhi High Court · (2013) 137 DRJ 429

Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, 96Evidence Act, 1872 — Section 165Transfer of Property Act, 1882 — Section 53A

High Courts19 Aug 2013Dismissed

Shashank Shandilya Vs Guru Govind Singh Indraprastha University and Another

Delhi High Court · (2013) 08 DEL CK 0357

Constitution of India, 1950 — Article 12, 226, 32

High Courts19 Aug 2013Dismissed

Birla Vidya Niketan School and Another Vs Govt. of NCT of Delhi and Another

Delhi High Court · (2013) 08 DEL CK 0260

Delhi School Education Act, 1973 — Section 3Right of Children to Free and Compulsory Education Act, 2009 — Section 12(2)

High Courts19 Aug 2013Disposed Off

Ravinder Malhotra Vs Vijender Singh and Another

Delhi High Court · (2013) 08 DEL CK 0216

High Courts19 Aug 2013

Jagbir Singh Vs State and Another

Delhi High Court · (2013) 3 JCC 2099

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 354, 354A, 451

High Courts19 Aug 2013Dismissed

Master Sidak Malhotra Vs Prem Malhotra and Others

Delhi High Court · (2013) 08 DEL CK 0116

High Courts19 Aug 2013Dismissed

Vaishali Sood Vs Jamia Millia Islamia and Others

Delhi High Court · (2013) 08 DEL CK 0080