High Courts23 Aug 2013Dismissed
Krishak Bharati Cooperative Limited Vs Commissioner of Income Tax and Another
Delhi High Court · (2013) 9 AD 207
Income Tax Act, 1922 — Section 10(2)(x), 10(5)Income Tax Act, 1961 — Section 260A, 36(1)(iii)
COURT ARCHIVE
Delhi High Court judgments
1,36,306 judgments · page 4,004 of 6,816
High Courts23 Aug 2013Allowed
M/s. SMCC Construction India Ltd. Vs Assistant Commissioner of Income Tax
Delhi High Court · (2014) 220 TAXMAN 354
Companies Act, 1956 — Section 4(7), 43AIncome Tax Act, 1961 — Section 139(1), 143(3), 147, 148
High Courts23 Aug 2013Disposed Off
New India Assurance Co. Ltd Vs Anita Devi and Others
Delhi High Court · (2013) 08 DEL CK 0309
High Courts23 Aug 2013Dismissed
Shri Rajan Sharma Vs Union of India and Another
Delhi High Court · (2013) 137 DRJ 537 : (2013) 5 ILR Delhi 3563 : (2013) LabIC 4356
Press Council Act, 1978 — Section 6, 6(7)Railway Claims Tribunal Act, 1987 — Section 10, 10(c), 5, 5(3), 7
High Courts23 Aug 2013Dismissed
State Vs Anil Bhardwaj
Delhi High Court · (2013) 8 AD 118 : (2013) 138 DRJ 69
Criminal Procedure Code, 1973 (CrPC) — Section 378Penal Code, 1860 (IPC) — Section 306, 309, 363, 366, 376
High Courts23 Aug 2013Allowed
Anita Ghosh Vs Shri Ram College of Commerce and Others Kuljeet Kaur Vs University of Delhi and Others
Delhi High Court · (2013) 08 DEL CK 0217
Constitution of India, 1950 — Article 12, 14University Grants Commission Act, 1956 — Section 12, 12A, 13, 14, 2
High Courts23 Aug 2013Disposed Off
Vimla Dhiman Vs State
Delhi High Court · (2013) 4 JCC 2528 : (2014) 1 RCR(Criminal) 662
High Courts23 Aug 2013Allowed
Union of India and Another Vs Foregewell Engineering Corporation
Delhi High Court · (2013) 08 DEL CK 0161
High Courts23 Aug 2013Allowed
D.V. Gautam Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2013) 08 DEL CK 0117
Administrative Tribunals Act, 1985 — Section 19Constitution of India, 1950 — Article 226Immoral Traffic (Prevention) Act, 1956 — Section 3, 4, 5
High Courts23 Aug 2013Dismissed
Raghubir Dhawan Vs Delhi Development Authority
Delhi High Court · (2013) 08 DEL CK 0056
Constitution of India, 1950 — Article 226, 227
High Courts23 Aug 2013Allowed
Rajiv Gupta Vs Delhi Development Authority
Delhi High Court · (2013) 08 DEL CK 0055
Constitution of India, 1950 — Article 226, 227
High Courts23 Aug 2013Dismissed
S. Raju Aiyer Vs Jawaharlal Nehru University and Others
Delhi High Court · (2013) 5 ILR Delhi 3577 : (2013) LLR 1213
Constitution of India, 1950 — Article 226
High Courts23 Aug 2013Dismissed
New India Assurance Co. Ltd. Vs Sunita Devi and Others
Delhi High Court · (2013) 08 DEL CK 0035
High Courts23 Aug 2013Dismissed
FCI Handling Workers Union Vs UOI and Others Shree Nath Singh and Others Vs Food Corporatoin of India and Others
Delhi High Court · (2013) 08 DEL CK 0002
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 18(3)(d)
High Courts23 Aug 2013Dismissed
Inderjeet Singh Vs Central Public Information Officer, NCDRC and Another
Delhi High Court · (2014) 1 AD 451 : (2013) 4 CPJ 109 : (2013) 203 DLT 20
Consumer Protection Act, 1986 — Section 21Right to Information Act, 2005 — Section 8(1)(b), 8(1)(j)
High Courts22 Aug 2013
S. Shankar and Another Vs M/s. Rama Panels Pvt. Ltd. and Others
Delhi High Court · (2013) 204 DLT 240
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 2 Rule 2, Order 2 Rule 2(3), Order 7 Rule 11
High Courts22 Aug 2013
Poonam Singh Vs State and Others
Delhi High Court · (2013) 7 AD 344 : (2013) 137 DRJ 304 : (2013) 4 JCC 2287
Criminal Procedure Code, 1973 (CrPC) — Section 161, 227, 228, 340, 397Penal Code, 1860 (IPC) — Section 34, 406, 498A
High Courts22 Aug 2013Allowed
Krishan Kumar and Another Vs C.P. and Others
Delhi High Court · (2013) 08 DEL CK 0373
High Courts22 Aug 2013Disposed Off
Sunil Goel Vs M/s. Rational Enterprises and Others
Delhi High Court · (2013) 08 DEL CK 0339
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 6 Rule 17, 151
High Courts22 Aug 2013Disposed Off
Asha Narang Spaak and Another Vs M/s. HAFCO Brass USA
Delhi High Court · (2013) 137 DRJ 590
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6Transfer of Property Act, 1882 — Section 106