Companies Act, 1956 — Section 77Criminal Procedure Code, 1973 (CrPC) — Section 468, 473, 482Securities and Exchange Board of India Act, 1992 — Section 11(3), 19, 4, 4(3), 4(a)

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High Courts26 Aug 2013

Mohinder Singh Vs Union of India and Others

Delhi High Court · (2013) 08 DEL CK 0106

Army Act, 1950 — Section 121, 162Border Security Force Act, 1968 — Section 120, 15, 16(d), 17, 40

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High Courts26 Aug 2013Dismissed

Gouttam Chhabra and Another Vs Governor of Delhi and Others

Delhi High Court · (2013) 204 DLT 243

Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 17, 4, 5A, 6

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High Courts26 Aug 2013Disposed Off

P.S. Behl Vs Govt. of NCT of Delhi and Others

Delhi High Court · (2013) 08 DEL CK 0101

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High Courts26 Aug 2013Allowed

Revti Devi Vs NDMC and Others

Delhi High Court · (2013) 203 DLT 629

Constitution of India, 1950 — Article 14

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High Courts26 Aug 2013Dismissed

S.N. Jain Vs Registrar Co-Op. Societies

Delhi High Court · (2013) 08 DEL CK 0015

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Delhi Co-operative Societies Act, 2003 — Section 35(5)

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High Courts26 Aug 2013

Union of India Vs Yuil Measures (India) Limited and Others

Delhi High Court · (2013) 08 DEL CK 0014

Companies Act, 1956 — Section 529ACustoms Act, 1962 — Section 126

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High Courts23 Aug 2013

M/s. Kelvinator of India Ltd. Vs The Commissioner of Income Tax and Others

Delhi High Court · (2013) 358 ITR 440

Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 140A, 143(2), 143(3), 163, 183

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High Courts23 Aug 2013

Union of India Vs Hardev Singh

Delhi High Court · (2013) 8 AD 446

Right to Information Act, 2005 — Section 11, 19, 6, 8(1), 8(1)(j)

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High Courts23 Aug 2013Disposed Off

Raj Kumar Jha and Others Vs Union of India and Others

Delhi High Court · (2013) 08 DEL CK 0355

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