High Courts29 Aug 2013Dismissed
Ashok Popli Vs Chairman Cum M.D. and Others
Delhi High Court · (2013) 08 DEL CK 0273
COURT ARCHIVE
Delhi High Court judgments
1,36,336 judgments · page 4,002 of 6,817
High Courts29 Aug 2013Dismissed
S. Jaskirat Singh @ Prince Khurana and Another Vs S. Dalip Singh and Others
Delhi High Court · (2013) 08 DEL CK 0225
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 41 Rule 27, Order 6 Rule 17, 11
High Courts29 Aug 2013Dismissed
Gajender Singh Chauhan Vs Seema Arya and Others
Delhi High Court · (2013) 08 DEL CK 0222
Civil Procedure Code, 1908 (CPC) — Section 152
High Courts29 Aug 2013Allowed
Sh. Ramu Rai Vs Sidharth International School and Another
Delhi High Court · (2013) 08 DEL CK 0221
High Courts29 Aug 2013Disposed Off
Udai Bairagi @ Guddu Vs State N.C.T. of Delhi
Delhi High Court · (2013) 08 DEL CK 0209
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 34, 366
High Courts29 Aug 2013Disposed Off
Surinder Kaur Vs G.S. Bawa and Another
Delhi High Court · (2013) 08 DEL CK 0205
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 32 Rule 1, Order 32 Rule 15, Order 32 Rule 4, Order 32 Rule 5Hindu Succession Act, 1956 — Section 22
High Courts29 Aug 2013Dismissed
Shankar Lal Vs Jai Pal and Another
Delhi High Court · (2013) 08 DEL CK 0202
High Courts29 Aug 2013Allowed
S.P. Nagrath Vs Director of Education, Govt. of NCT, Delhi and Another
Delhi High Court · (2013) 08 DEL CK 0189
High Courts29 Aug 2013Disposed Off
Sham Lal Vs The State (NCT of Delhi)
Delhi High Court · (2013) 3 JCC 2247
Penal Code, 1860 (IPC) — Section 308, 325
High Courts29 Aug 2013
Commissioner of Income Tax Vs Dinesh Kumar Agarwal
Delhi High Court · (2013) 8 AD 242 : (2014) 221 TAXMAN 1
Income Tax Act, 1961 — Section 69B
High Courts29 Aug 2013Allowed
Ravi Oberoi Vs Ram Niwas and Others
Delhi High Court · (2013) 08 DEL CK 0178
High Courts29 Aug 2013Disposed Off
Maruti Sinha Vs Union of India and Others
Delhi High Court · (2013) 08 DEL CK 0175
Administrative Tribunals Act, 1985 — Section 19, 20
High Courts29 Aug 2013Dismissed
Instrumed (India) International Vs All India Institute of Medical Sciences and Another
Delhi High Court · (2013) 08 DEL CK 0168
High Courts29 Aug 2013
Food Corporation of India and Ors Vs Suraj Bhan
Delhi High Court · (2013) 8 AD 269
High Courts29 Aug 2013Dismissed
See (DSIDC) Vs Union of India and Others
Delhi High Court · (2013) 08 DEL CK 0060
High Courts29 Aug 2013Allowed
Surinder Kumar @ Nanhe Vs State NCT of Delhi Harish @ Kale Vs The State
Delhi High Court · (2013) 3 JCC 2152
Penal Code, 1860 (IPC) — Section 34, 392, 397, 411
High Courts27 Aug 2013Disposed Off
Harjinder Pal Singh Vs Vijay Sharma
Delhi High Court · (2013) 10 AD 292
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1, Order 8 Rule 10Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts27 Aug 2013Disposed Off
Mamta K. Sharma and Another Vs Sahitya Kala Parishad and Others
Delhi High Court · (2013) 08 DEL CK 0316
High Courts27 Aug 2013Disposed Off
Ramesh Kumar Vs Union of India and Others
Delhi High Court · (2013) 202 DLT 760 : (2014) 1 SLJ 446
High Courts27 Aug 2013Dismissed
Anil Dutta Mishra Vs Gandhi Smarak Sangrahalaya Samiti and Others
Delhi High Court · (2013) 08 DEL CK 0314
Constitution of India, 1950 — Article 12, 19(1)(a), 21A, 226