COURT ARCHIVE

Delhi High Court judgments

1,36,357 judgments · page 4,000 of 6,818

High Courts02 Sept 2013Disposed Off

Swarna and Nisha Vs The State (NCT of Delhi)

Delhi High Court · (2013) 204 DLT 151 : (2013) 4 JCC 2924

Criminal Procedure Code, 1973 (CrPC) — Section 173, 293, 313, 428Evidence Act, 1872 — Section 107, 113, 113A, 113B, 32(1)Penal Code, 1860 (IPC) — Section 107, 302, 304B, 306, 34

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High Courts02 Sept 2013Dismissed

Kherunisha Vs B.R. Sharma and Others

Delhi High Court · (2013) 09 DEL CK 0571

Penal Code, 1860 (IPC) — Section 279, 338

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High Courts02 Sept 2013

Arvind Kumar Vs UOI and Another

Delhi High Court · (2013) 09 DEL CK 0531

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High Courts02 Sept 2013Dismissed

Vindhya Telelinks Limited Vs Bharat Sanchar Nigam Limited

Delhi High Court · (2013) 09 DEL CK 0530

Arbitration and Conciliation Act, 1996 — Section 31(7), 31(7)(b), 36Civil Procedure Code, 1908 (CPC) — Section 21, 37, 38, 39, 99Suits Valuation Act, 1887 — Section 11

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High Courts02 Sept 2013

Tarif Singh Dabas and Another Vs Govt. of NCT of Delhi and Others

Delhi High Court · (2013) 09 DEL CK 0478

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Constitution of India, 1950 — Article 226East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 14, 14(1), 21, 21(1), 42

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High Courts02 Sept 2013Dismissed

State Vs Prem Singh @ Fauzi and Another

Delhi High Court · (2013) 09 DEL CK 0443

Penal Code, 1860 (IPC) — Section 120B, 201, 302, 34, 365

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High Courts02 Sept 2013

South Asia L.P.G. Company Private Limited Vs Competition Commission of India and Others

Delhi High Court · (2013) ComPLR 691 : (2014) 140 DRJ 454 : (2014) 123 SCL 105

Competition Act, 2002 — Section 19, 19(1), 2(r), 26, 26(1)Constitution of India, 1950 — Article 14, 21Criminal Procedure Code, 1973 (CrPC) — Section 173

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High Courts02 Sept 2013Disposed Off

Raj Kumar Jha Vs University of Delhi and Others

Delhi High Court · (2013) 09 DEL CK 0398

Constitution of India, 1950 — Article 156Representation of the People Act, 1950 — Section 20, 20(3)Representation of the People Act, 1951 — Section 59, 60

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High Courts02 Sept 2013Dismissed