High Courts04 Sept 2013Disposed Off
Naresh Kumar Vs State
Delhi High Court · (2014) 4 AD 124 : (2013) 203 DLT 758
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 313Penal Code, 1860 (IPC) — Section 300, 302, 34, 392, 397
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 3,998 of 6,818
High Courts03 Sept 2013
Dr. Pankaj Kumar Vs K.L. Katyal
Delhi High Court · (2013) 7 AD 445 : AIR 2013 Delhi 199
High Courts03 Sept 2013Disposed Off
Samar Chakravarty Vs Director of Education, Govt. of NCT of Delhi and Another
Delhi High Court · (2013) 09 DEL CK 0573
High Courts03 Sept 2013Disposed Off
Parbhawati @ Khursida Khatun and Others Vs The State (NCT of Delhi)
Delhi High Court · (2013) 4 JCC 163
Criminal Procedure Code, 1973 (CrPC) — Section 30Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 21, 29, 8(c)
High Courts03 Sept 2013Dismissed
Agarwal Developers Pvt. Ltd. Vs M/s. ICON Buildcon Pvt. Ltd.
Delhi High Court · (2013) 5 ILR Delhi 3648
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 2, Order 37 Rule 3(6)(b)
High Courts03 Sept 2013Allowed
National Insurance Co. Ltd. Vs Phoolo and Others
Delhi High Court · (2013) 09 DEL CK 0534
Motor Vehicles Act, 1988 — Section 163A
High Courts03 Sept 2013Disposed Off
Sh. Gopal Kumar @ Sanjay Vs Sh. Amar Singh Patel and Others
Delhi High Court · (2013) 09 DEL CK 0533
High Courts03 Sept 2013Dismissed
M/s. Emree international Pvt. Ltd. Vs Union of India and Another
Delhi High Court · (2013) 09 DEL CK 0469
Emigration Act, 1983 — Section 10, 11, 13, 23
High Courts03 Sept 2013Disposed Off
Narayan Singh Vs BSES Rajdhani Power Ltd.
Delhi High Court · (2014) 1 Crimes 67 : (2014) 1 Crimes 419 : (2014) 1 Crimes 210 : (2013) 4 JCC 2394
Electricity Act, 2003 — Section 135
High Courts03 Sept 2013Dismissed
Govt. of NCT of Delhi and Another Vs Jitender Kumar
Delhi High Court · (2013) 09 DEL CK 0423
Penal Code, 1860 (IPC) — Section 279, 323, 325, 34, 341Probation of Offenders Act, 1958 — Section 12, 13(b), 3, 4
High Courts03 Sept 2013Allowed
Smt. Satya Chhikara Vs The Managing Committee Army Public School and Another
Delhi High Court · (2013) 09 DEL CK 0422
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7Constitution of India, 1950 — Article 21A, 226, 30, 41, 45Delhi School Education Act, 1973 — Section 11, 15
High Courts03 Sept 2013Dismissed
Sunita Nayyar Vs Jhabban Lal D.A.V. Senior Secondary Public School and Others
Delhi High Court · (2013) 09 DEL CK 0402
High Courts03 Sept 2013Disposed Off
M/s. Sunshine India Pvt. Ltd. Vs Bhai Manjit Singh (HUF) and Others
Delhi High Court · (2013) 8 AD 189 : (2013) 202 DLT 777 : (2013) 138 DRJ 223
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(2), Order 1 Rule 3, Order 2 Rule 2, Order 6 Rule 17Contract Act, 1872 — Section 202Specific Relief Act, 1963 — Section 4
High Courts03 Sept 2013Dismissed
V.M. Mehta Vs M/s. Ultra Care Securities Pvt. Ltd.
Delhi High Court · (2013) 09 DEL CK 0308
Arbitration and Conciliation Act, 1996 — Section 8
High Courts03 Sept 2013
Commissioner of Income Tax Vs Alpex Exports Pvt. Ltd.
Delhi High Court · (2014) 361 ITR 297
High Courts03 Sept 2013Dismissed
P.S. Dahiya Vs Slum J.J. Department Now (Delhi Urban Shelter Improvement Board)
Delhi High Court · (2013) 09 DEL CK 0147
High Courts03 Sept 2013Disposed Off
Aakashline Private Industrial Training Institute Vs Directorate General of Employment and Training (DGE and T) and Another
Delhi High Court · (2013) 09 DEL CK 0146
High Courts03 Sept 2013Allowed
Shyamji Srivastava and Others Vs The Management of M/s. Public Works Department and Others
Delhi High Court · (2014) 140 FLR 434 : (2014) LLR 130
Contract Labour (Regulation and Abolition) Act, 1970 — Section 2(g), 21, 21(4)Industrial Disputes Act, 1947 — Section 33C, 34Mines Act, 1952 — Section 2
High Courts03 Sept 2013Dismissed
Rajesh Kumar Vs State Bank of India and Others
Delhi High Court · (2013) 09 DEL CK 0120
High Courts03 Sept 2013Allowed
M/s. Shriram Coconut Products (P) Ltd. Vs UOI and Others
Delhi High Court · (2013) 204 DLT 270 : (2014) 140 FLR 32
Central Sales Tax Act, 1956 — Section 14Constitution of India, 1950 — Article 38, 43