High Courts05 Sept 2013Dismissed
M/s. JSC Centrodorstroy Vs M/s. National Highways Authority of India
Delhi High Court · (2013) 9 AD 676 : (2013) 4 ARBLR 245
Arbitration and Conciliation Act, 1996 — Section 34
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 3,996 of 6,818
High Courts05 Sept 2013Disposed Off
Commissioner of Income Tax Vs M/s. Handicrafts and Handlooms Export Corpn. of India Ltd.
Delhi High Court · (2013) 8 AD 451 : (2014) 268 CTR 341 : (2014) 360 ITR 130
Income Tax Act, 1961 — Section 260A
High Courts05 Sept 2013
Logic Transware India Pvt. Ltd. Vs Commissioner of Customs
Delhi High Court · (2014) 302 ELT 228 : (2014) 27 GSTR 115
Customs Act, 1962 — Section 129, 129A, 21
High Courts05 Sept 2013
Adarsh Kant Kapoor Vs State Bank of India and Another
Delhi High Court · (2013) 09 DEL CK 0197
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 12 Rule 6, Order 7 Rule 11(c)
High Courts05 Sept 2013
Dharampal Satyapal Limited Vs Suneel Kumar Rajput and Another
Delhi High Court · (2013) 8 AD 277 : (2013) 204 DLT 348 : (2013) 56 PTC 116
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2ATrade Marks Act, 1999 — Section 2(zg), 28(1), 29, 29(1), 29(4)
High Courts05 Sept 2013Allowed
Kishan Kumar and Others Vs The State (Govt. of NCT of Delhi)
Delhi High Court · (2013) 4 JCC 2512 : (2014) 1 RCR(Criminal) 660
Motor Vehicles Act, 1988 — Section 133Penal Code, 1860 (IPC) — Section 109, 34, 392, 397
High Courts05 Sept 2013Dismissed
Rakesh Kumar Vs State (NCT of Delhi)
Delhi High Court · (2013) 8 AD 386
Evidence Act, 1872 — Section 134Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts05 Sept 2013Disposed Off
Vivek Garg Vs Y.C. Kurele
Delhi High Court · (2013) 8 AD 397
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Contract Act, 1872 — Section 55
High Courts05 Sept 2013Dismissed
S.D. Engineer and Contractor Vs Mahanagar Telephone Nigam Ltd.
Delhi High Court · (2013) 09 DEL CK 0129
Constitution of India, 1950 — Article 14, 16, 226
High Courts05 Sept 2013Dismissed
Vijendra Kumar Vs Shailender Kapoor
Delhi High Court · (2013) 09 DEL CK 0115
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, 151Specific Relief Act, 1963 — Section 20(2)
High Courts05 Sept 2013Dismissed
Md. Azimur Rahman Vs The University of Jamia Millia and Others
Delhi High Court · (2014) 1 AD 121 : (2013) 203 DLT 463
Constitution of India, 1950 — Article 226
High Courts05 Sept 2013Disposed Off
Madhu Bharti Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2013) 09 DEL CK 0113
High Courts05 Sept 2013Dismissed
Dr. A.P. Singh Vs Vipul Jain and Others
Delhi High Court · (2013) 09 DEL CK 0089
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 1(3), Order 7 Rule 1(i)Delhi Municipal Corporation Act, 1957 — Section 477, 478Evidence Act, 1872 — Section 91, 92
High Courts05 Sept 2013Partly Allowed
Munna Lal Saini (Deceased) through LR''s Vs Sanjay Gulati
Delhi High Court · (2013) 09 DEL CK 0070
High Courts05 Sept 2013Dismissed
National Insurance Co. Ltd. Vs Liyakat and Another
Delhi High Court · (2013) 09 DEL CK 0062
Penal Code, 1860 (IPC) — Section 279, 304A, 338, 339, 427
High Courts05 Sept 2013Allowed
Geeta Devi and Others Vs IFFCO Tokio Gen. Ins. Co. and Others
Delhi High Court · (2013) 09 DEL CK 0061
High Courts05 Sept 2013Dismissed
New India Assurance Co. Ltd. Vs Reena Devi and Others
Delhi High Court · (2013) 09 DEL CK 0060
Criminal Procedure Code, 1973 (CrPC) — Section 161
High Courts04 Sept 2013Dismissed
Zameer Ahmad and Others Vs State
Delhi High Court · (2013) 09 DEL CK 0548
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 34
High Courts04 Sept 2013Allowed
Om Prakash and Another Vs Satbir Singh and Others
Delhi High Court · (2013) 09 DEL CK 0547