High Courts04 Sept 2013Dismissed
Prof. Sharda Sharma Vs University of Delhi and Others
Delhi High Court · (2013) 09 DEL CK 0546
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 3,997 of 6,818
High Courts04 Sept 2013Dismissed
Ms. Nidhi Kaushik Vs Union of India and Others
Delhi High Court · (2014) 2 AD 340 : (2013) 203 DLT 722
Contract Act, 1872 — Section 17, 18, 19Penal Code, 1860 (IPC) — Section 147, 292, 323, 325, 34
High Courts04 Sept 2013Dismissed
Narender Kumar Sharma Vs Neelam Sharma
Delhi High Court · (2013) 09 DEL CK 0467
Delhi Rent Control Act, 1958 — Section 50Evidence Act, 1872 — Section 116
High Courts04 Sept 2013Disposed Off
Korada Sreenivasa Rao Vs Central Public Information Officer
Delhi High Court · (2013) 09 DEL CK 0392
High Courts04 Sept 2013Dismissed
Harpal Singh Vs Mahabir Steel Rolling Mills and Another
Delhi High Court · (2013) 09 DEL CK 0362
High Courts04 Sept 2013Dismissed
Rajni Manchanda Vs P.O. Labour Court-I and Another
Delhi High Court · (2014) 140 FLR 647 : (2014) 1 LLN 636 : (2013) LLR 1122
Constitution of India, 1950 — Article 226
High Courts04 Sept 2013Dismissed
Charumati S. Khandare Vs Union of India and Others
Delhi High Court · (2013) 09 DEL CK 0313
High Courts04 Sept 2013Dismissed
Apoorv Mehta Vs Guru Gobind Singh Indraprashtha University and Another
Delhi High Court · (2013) 09 DEL CK 0312
High Courts04 Sept 2013Dismissed
Army Welfare Housing Organisation Vs Adjutant Generals Branch and Others
Delhi High Court · (2013) 4 RCR(Civil) 428
Constitution of India, 1950 — Article 12, 226Right to Information Act, 2005 — Section 2(h)
High Courts04 Sept 2013Disposed Off
Ramesh Kumar and Others Vs State
Delhi High Court · (2013) 8 AD 617 : (2013) 4 JCC 2498
Penal Code, 1860 (IPC) — Section 302, 304, 325, 34
High Courts04 Sept 2013Dismissed
Union of India and Another Vs J.S. Sharma and Others
Delhi High Court · (2013) 203 DLT 514
Contract Act, 1872 — Section 72
High Courts04 Sept 2013Disposed Off
Babu Khan Vs State
Delhi High Court · (2013) 09 DEL CK 0168
Arms Act, 1959 — Section 25, 27Penal Code, 1860 (IPC) — Section 148, 307
High Courts04 Sept 2013Allowed
Smt. Indumati and Others Vs National Insurance and Others
Delhi High Court · (2013) 09 DEL CK 0141
High Courts04 Sept 2013Dismissed
Moinuddin Vs State
Delhi High Court · (2013) 9 AD 191
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 201, 302
High Courts04 Sept 2013Dismissed
Oriental Insurance Company Vs Jagpati Devi and Others
Delhi High Court · (2013) 4 ACC 247
Motor Vehicles Act, 1988 — Section 140, 163A, 166Penal Code, 1860 (IPC) — Section 279, 304A
High Courts04 Sept 2013Allowed
Union of India and Another Vs Ajay Kumar Choudhary
Delhi High Court · (2013) 09 DEL CK 0109
High Courts04 Sept 2013Dismissed
Dr. Avneesh Gupta, Dr. M.G. Gupta and Dr. Kusum Lata Gupta Vs State of NCT of Delhi and Others
Delhi High Court · (2014) 2 Crimes 1 : (2013) 5 ILR Delhi 4051 : (2014) 1 JCC 90
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 41A, 482Penal Code, 1860 (IPC) — Section 34, 376, 406, 498A
High Courts04 Sept 2013Dismissed
Ram Khilawan Vs Delhi Vidyut Board
Delhi High Court · (2013) 09 DEL CK 0068
Constitution of India, 1950 — Article 226
High Courts04 Sept 2013Dismissed
Shri Bind Prakash Vs Smt. Savitri Devi and Others
Delhi High Court · (2013) 09 DEL CK 0027
High Courts04 Sept 2013Dismissed
Vinod Kumar Vs All India Blind Relief Society (Regd.) and Others
Delhi High Court · (2013) 09 DEL CK 0012
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 6 Rule 17