High Courts06 Sept 2013Allowed
Sh. Ved Prakash Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2013) 09 DEL CK 0275
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 3,995 of 6,818
High Courts06 Sept 2013
Mohd. Saleem Vs State and Others
Delhi High Court · (2014) 1 Crimes 15 : (2013) 4 JCC 2393
Criminal Procedure Code, 1973 (CrPC) — Section 173, 251, 313, 482Penal Code, 1860 (IPC) — Section 34, 447Probation of Offenders Act, 1958 — Section 4
High Courts06 Sept 2013Disposed Off
Jaya Ganguli Vs Director of Education and Another
Delhi High Court · (2013) 09 DEL CK 0228
Delhi School Education Act, 1973 — Section 10(1)
High Courts06 Sept 2013Dismissed
Vijay Shankar Shukla Vs Union of India and Others
Delhi High Court · (2013) 09 DEL CK 0226
High Courts06 Sept 2013Dismissed
Sagar Vs The State (N.C.T. of Delhi)
Delhi High Court · (2013) 09 DEL CK 0225
Penal Code, 1860 (IPC) — Section 392, 397
High Courts06 Sept 2013
CIT Vs Nasa Finelease Pvt. Ltd.
Delhi High Court · (2014) 266 CTR 154 : (2013) 358 ITR 305 : (2014) 220 TAXMAN 339
Income Tax Act, 1961 — Section 10(38), 260A, 43, 43(5), 43(5)(d)
High Courts06 Sept 2013Dismissed
M/s. Well Protect Manpower Services Vs Lal Bahadur Shastri Hospital and Another
Delhi High Court · (2013) 09 DEL CK 0189
High Courts06 Sept 2013Disposed Off
New India Assurance Co. Ltd. Vs Harpal Singh and Others Satto and Others Vs New India Assurance Co. Ltd.
Delhi High Court · (2014) 1 ACC 581 : (2014) 1 AD 294 : (2013) 138 DRJ 362 : (2013) 5 ILR Delhi 3654
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 8Penal Code, 1860 (IPC) — Section 279, 304A, 337
High Courts06 Sept 2013Allowed
Sonia Mehta Vs Dayanand Model School and Others
Delhi High Court · (2013) 09 DEL CK 0134
Constitution of India, 1950 — Article 21A, 30, 41, 45Delhi School Education Act, 1973 — Section 11, 15
High Courts06 Sept 2013
India Trade Promotion Organisation Vs Commissioner of Income Tax
Delhi High Court · (2013) 9 AD 254 : (2013) 263 CTR 18 : (2014) 361 ITR 646
Civil Procedure Code, 1908 (CPC) — Section 34Income Tax Act, 1961 — Section 115WE, 115WF, 115WG, 115WJ, 140A(1)
High Courts06 Sept 2013Allowed
Kumar Gorav Vs Union of India
Delhi High Court · (2013) 202 DLT 764
Penal Code, 1860 (IPC) — Section 323, 34, 341, 506
High Courts05 Sept 2013Dismissed
M/s. KBM Gems and Jewellers Pvt. Ltd. Vs PNB
Delhi High Court · (2013) 8 AD 321
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 17, 18, 19(11), 19(6)Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(10), 17, 34
High Courts05 Sept 2013Dismissed
Wasim Pahari Vs State
Delhi High Court · (2013) 6 ILR Delhi 4269
Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Penal Code, 1860 (IPC) — Section 392, 394, 397
High Courts05 Sept 2013Disposed Off
Shankar Kumar Vs The Union of India and Others
Delhi High Court · (2013) 9 AD 205
High Courts05 Sept 2013Dismissed
J.N. Nigam Vs CITI Bank N.A.
Delhi High Court · (2013) 09 DEL CK 0421
Constitution of India, 1950 — Article 12, 14
High Courts05 Sept 2013Dismissed
S.P. Mediratta and Others Vs Union of India and Others
Delhi High Court · (2013) 09 DEL CK 0420
High Courts05 Sept 2013Allowed
Shri Ashok Kumar Vs North Delhi Power Ltd. and Another
Delhi High Court · (2013) 202 DLT 696 : (2014) 1 SLJ 325
Constitution of India, 1950 — Article 300A
High Courts05 Sept 2013Dismissed
Madhu Bharti Vs S.D. Hari Mandir Girls Sr. Sec. School and Others
Delhi High Court · (2013) 09 DEL CK 0357
High Courts05 Sept 2013Allowed
Ved Prakash Gera Vs Delhi Library Board and Another
Delhi High Court · (2013) 09 DEL CK 0287
Penal Code, 1860 (IPC) — Section 498A