High Courts09 Sept 2013Dismissed
Soora Uppalaiah and Others Vs Union of India and Another
Delhi High Court · (2013) 09 DEL CK 0352
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 3,993 of 6,818
High Courts09 Sept 2013Dismissed
Shaheed Udham Singh Smarak Shiksha Samiti (REGD.) and Others Vs Suman Lata and Others
Delhi High Court · (2013) 09 DEL CK 0335
Constitution of India, 1950 — Article 19, 19(1)(g), 26(a), 29(1), 30Delhi School Education Act, 1973 — Section 11, 19, 2(e), 2(t), 28
High Courts09 Sept 2013Dismissed
State Vs Mohd. Iqbal
Delhi High Court · (2013) 6 ILR Delhi 4289
Criminal Procedure Code, 1973 (CrPC) — Section 161, 378Penal Code, 1860 (IPC) — Section 302
High Courts09 Sept 2013Dismissed
Smt. Roshan Vs Smt. Noor Jahan
Delhi High Court · (2013) 09 DEL CK 0327
High Courts09 Sept 2013Dismissed
Shyam Lal Vs Delhi Transport Corporation
Delhi High Court · (2013) 09 DEL CK 0293
High Courts09 Sept 2013Allowed
Govt. of NCT of Delhi and Others Vs Mahendra Singh
Delhi High Court · (2013) 138 DRJ 179
Central Excises and Salt Act, 1944 — Section 19Motor Vehicles Act, 1988 — Section 133Penal Code, 1860 (IPC) — Section 353, 509
High Courts09 Sept 2013Dismissed
Arun Kumar Gurjar Vs CBI
Delhi High Court · (2013) 4 JCC 2326
Criminal Procedure Code, 1973 (CrPC) — Section 197Penal Code, 1860 (IPC) — Section 120BPrevention of Corruption Act, 1988 — Section 7
High Courts09 Sept 2013Dismissed
Raj Kumar through Parokar Vs State NCT Of Delhi
Delhi High Court · (2013) 9 AD 161
Criminal Procedure Code, 1973 (CrPC) — Section 313, 397, 482Penal Code, 1860 (IPC) — Section 34, 354
High Courts09 Sept 2013Disposed Off
Yagya Dutt Sharma Vs The State (NCT of Delhi)
Delhi High Court · (2013) 09 DEL CK 0198
Penal Code, 1860 (IPC) — Section 120B, 255, 256, 259, 260
High Courts09 Sept 2013Allowed
Mohd. Salman Vs Kishan Lal and Others
Delhi High Court · (2013) 09 DEL CK 0195
High Courts09 Sept 2013Allowed
O.P. Nasa and Another Vs Delhi Urban Shelter Improvement Board
Delhi High Court · (2013) 09 DEL CK 0148
High Courts09 Sept 2013Disposed Off
Virender Kumar Rai and Another Vs The State (NCT of Delhi)
Delhi High Court · (2013) 09 DEL CK 0125
Penal Code, 1860 (IPC) — Section 120B, 170, 255, 256, 259
High Courts09 Sept 2013Disposed Off
Rohtash Vs The State (NCT of Delhi)
Delhi High Court · (2013) 09 DEL CK 0124
Penal Code, 1860 (IPC) — Section 120B, 255, 256, 259, 260
High Courts09 Sept 2013Dismissed
Jagan Vs State and Another
Delhi High Court · (2013) 10 AD 132 : (2014) 2 BC 411 : (2013) 203 DLT 729
Criminal Procedure Code, 1973 (CrPC) — Section 178, 179, 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts09 Sept 2013Disposed Off
Vinod Kumar Vs The State and Others
Delhi High Court · (2013) 09 DEL CK 0110
Arms Act, 1959 — Section 10, 12, 13, 13(3), 13(3)(a)
High Courts09 Sept 2013Allowed
Kh. Brojen Singh Vs UOI and Others
Delhi High Court · (2013) 09 DEL CK 0100
Constitution of India, 1950 — Article 148, 309
High Courts09 Sept 2013Dismissed
Kailash Chand Jain Vs Management of Cambridge Primary School and Another
Delhi High Court · (2013) 09 DEL CK 0087
Constitution of India, 1950 — Article 226, 227
High Courts09 Sept 2013Dismissed
M/s. Agya Holdings Pvt. Ltd. Vs M/s. Jones Lang Lasalle Property Consultants (India) P. Ltd. and Others
Delhi High Court · (2014) 1 AD 206 : (2014) 118 CLA 56 : (2013) 181 CompCas 125 : (2014) 1 CompLJ 390 : (2013) 204 DLT 356 : (2013) 5 ILR Delhi 3677
Arbitration and Conciliation Act, 1996 — Section 21, 8, 8(1)Companies Act, 1956 — Section 10F, 397, 398
High Courts09 Sept 2013
Gulshan Kumar Arora Vs Ashwani Shukla and Others
Delhi High Court · (2013) 09 DEL CK 0069
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2A