High Courts10 Sept 2013Allowed
Leela Govind Vs Kerala Education Society Sr. Secondary School Managing Committee and Others Kerala Education Society Vs Director of Education and Others
Delhi High Court · (2013) 9 AD 144
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 3,991 of 6,818
High Courts10 Sept 2013Dismissed
M/s. IFCI Ltd. Vs M/s. Koshika Telecom
Delhi High Court · (2013) 09 DEL CK 0417
Companies Act, 1956 — Section 529, 530Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 30
High Courts10 Sept 2013Dismissed
Bharat Rai Vs Union of India and Others
Delhi High Court · (2013) 09 DEL CK 0391
High Courts10 Sept 2013Disposed Off
M/s. Brite Neon Signs Pvt. Ltd. Vs Public Works Deptt. and Another Landmark Outdoor Media Services P. Ltd. Vs Public Works Department and Others
Delhi High Court · (2013) 10 AD 273 : (2013) 203 DLT 504
Delhi Municipal Corporation Act, 1957 — Section 143, 2(57), 298, 57
High Courts10 Sept 2013Dismissed
Ex-Const. Jagdish Vs Union of India and Others
Delhi High Court · (2013) 09 DEL CK 0366
Delhi Police Act, 1978 — Section 21Penal Code, 1860 (IPC) — Section 384
High Courts10 Sept 2013Allowed
Cephem Milk Specialties Vs Nutri Chem and Others
Delhi High Court · (2013) 10 AD 1
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts10 Sept 2013Allowed
Joice Johnson Vs Director, Directorate of Edu. and Another
Delhi High Court · (2013) 09 DEL CK 0351
High Courts10 Sept 2013Dismissed
J.P. Gupta Vs Delhi Development Authority and Others
Delhi High Court · (2013) 09 DEL CK 0333
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, Order 43 Rule 1
High Courts10 Sept 2013Disposed Off
Sanjay Kumar Vashisth Vs State
Delhi High Court · (2013) 09 DEL CK 0310
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 428Penal Code, 1860 (IPC) — Section 323, 34, 392, 394, 397
High Courts10 Sept 2013Allowed
Shri Rakesh Kumar Agarwal Vs Bansal Commodities and Others
Delhi High Court · (2013) 6 ILR Delhi 4579
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 123(12), 132, 132(1), 132(10), 132(11)Limitation Act, 1963 — Section 14
High Courts10 Sept 2013
Commissioner of Income Tax Vs New Delhi Television Ltd.
Delhi High Court · (2013) 262 CTR 604 : (2014) 360 ITR 44
Income Tax Act, 1961 — Section 143(3), 263, 80HHF, 80IA
High Courts10 Sept 2013Dismissed
Meera Maharishi Vs Vijaya Bank
Delhi High Court · (2013) 09 DEL CK 0237
Criminal Procedure Code, 1973 (CrPC) — Section 174
High Courts10 Sept 2013Allowed
St. Anthony''s Senior Secondary School Vs Radhika Sharma and Another
Delhi High Court · (2013) 09 DEL CK 0236
Constitution of India, 1950 — Article 21A, 30, 41, 45Delhi School Education Act, 1973 — Section 11, 15
High Courts10 Sept 2013Dismissed
Dinesh Kumar and Another Vs Union of India and Another
Delhi High Court · (2013) 09 DEL CK 0209
Constitution of India, 1950 — Article 226, 32
High Courts10 Sept 2013Disposed Off
Himani Sharma Vs University of Delhi and Others
Delhi High Court · (2013) 09 DEL CK 0208
Constitution of India, 1950 — Article 226
High Courts10 Sept 2013Disposed Off
Siddharth Bansal Vs University of Delhi and Another
Delhi High Court · (2013) 09 DEL CK 0207
High Courts10 Sept 2013Dismissed
Dheeraj Kumar Vs Dist. Judge I, and Another
Delhi High Court · (2013) 09 DEL CK 0206
Constitution of India, 1950 — Article 226
High Courts10 Sept 2013Dismissed
Smt. Ram Pati Vs State and Others
Delhi High Court · (2013) 09 DEL CK 0190
Criminal Procedure Code, 1973 (CrPC) — Section 311Penal Code, 1860 (IPC) — Section 34, 406, 498A
High Courts10 Sept 2013Dismissed
Om Prakash Vs Union of India and Others
Delhi High Court · (2013) 09 DEL CK 0151
Air Force Act, 1950 — Section 161(2), 52(b), 65
High Courts10 Sept 2013Dismissed
Rakesh Vs State NCT of Delhi
Delhi High Court · (2013) 09 DEL CK 0150
Evidence Act, 1872 — Section 134, 32Penal Code, 1860 (IPC) — Section 302, 307