High Courts11 Sept 2013
Sub Mukhtar Ahmed Ansari Vs Union of India and Others
Delhi High Court · (2013) 09 DEL CK 0248
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 3,990 of 6,818
High Courts11 Sept 2013Dismissed
Government of NCT of Delhi and Others Vs K.K. Prasad
Delhi High Court · (2013) 10 AD 108 : (2013) 203 DLT 611
High Courts11 Sept 2013
Dr. Anusar Gupta Vs All India Institute of Medical Sciences and Others All India Institute of Medical Sciences Vs Dr. Anusar Gupta and Others
Delhi High Court · (2013) 09 DEL CK 0230
Central Educational Institutions (Reservation in Admission) Act, 2006 — Section 2(b), 2(c), 2(j), 3, 3(ii)Constitution of India, 1950 — Article 123(1), 226, 62(1), 62(2)
High Courts11 Sept 2013
Dr. D.K. Modi Vs V.K. Modi and Others
Delhi High Court · (2013) 8 AD 459 : (2013) 138 DRJ 74
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 3, Order 6 Rule 17Sick Industrial Companies (Special Provisions) Act, 1985 — Section 26
High Courts11 Sept 2013Dismissed
The Management of Mayo International School Vs Ms. Anju Farswan and Another
Delhi High Court · (2013) 09 DEL CK 0194
Constitution of India, 1950 — Article 21A, 30, 41, 45Delhi School Education Act, 1973 — Section 15Evidence Act, 1872 — Section 106, 114
High Courts11 Sept 2013Dismissed
Charumati S. Khandare Vs National School of Drama and Others
Delhi High Court · (2013) 09 DEL CK 0193
High Courts11 Sept 2013Dismissed
Madan and Others Vs NDPL and Others
Delhi High Court · (2013) 09 DEL CK 0144
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 161Electricity Act, 2003 — Section 135, 42
High Courts11 Sept 2013Allowed
New India Assurance Co. Ltd. Vs Badlu and Another
Delhi High Court · (2013) 09 DEL CK 0137
Motor Vehicles Act, 1988 — Section 140, 166
High Courts11 Sept 2013Allowed
Ex. SI/GD Gopal Lal Jat Vs Union of India and Others
Delhi High Court · (2013) 09 DEL CK 0106
High Courts11 Sept 2013Allowed
Ajeet Singh Vs Union of India and Others
Delhi High Court · (2013) 9 AD 425
High Courts11 Sept 2013Dismissed
Smt. Swarn Bajaj and Another Vs Dr. J.K. Gupta and Others
Delhi High Court · (2013) 09 DEL CK 0096
Contempt of Courts Act, 1971 — Section 19, 19(1)Delhi Co-operative Societies Act, 2003 — Section 70
High Courts11 Sept 2013Dismissed
Smt. Triveni Verma Vs Sh. Vikas Girdhar
Delhi High Court · (2013) 203 DLT 508
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Limitation Act, 1963 — Section 5Specific Relief Act, 1963 — Section 16(c), 20(1)
High Courts11 Sept 2013
Nand Kishore Megh Raj Jewellers Vs Commissioner of Sales Tax
Delhi High Court · (2014) 1 AD 454 : (2013) 203 DLT 570 : (2013) 200 ECR 180 : (2014) 43 GST 359
Delhi Sales Tax Act, 1975 — Section 2(h), 4(2)(a), 4(2)(a)(v), 45(1), 66
High Courts11 Sept 2013Dismissed
Om Prakash Vs Shanti Swaroop
Delhi High Court · (2013) 9 AD 632
Benami Transactions (Prohibition) Act, 1988 — Section 4(1), 4(3)
High Courts11 Sept 2013
Yogender Singh Vs Kotak Mahindra Bank Ltd. and Others
Delhi High Court · (2013) 9 AD 583 : (2013) 138 DRJ 281
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3, Order 37 Rule 4, Order 37 Rule 5
High Courts11 Sept 2013Dismissed
Raj Kumar Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2013) 09 DEL CK 0018
Civil Procedure Code, 1908 (CPC) — Section 80Essential Commodities Act, 1955 — Section 15, 15(1), 15(2), 3, 6AGeneral Clauses Act, 1897 — Section 3(22)
High Courts10 Sept 2013Dismissed
M/s. Walia Destination Vs M/s. Road Gears and Others
Delhi High Court · (2013) 8 AD 659
Limitation Act, 1963 — Section 18Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts10 Sept 2013Dismissed
Maninder Sood Vs Deep Pal Singh and Others
Delhi High Court · (2013) 09 DEL CK 0550
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2AContempt of Courts Act, 1971 — Section 10, 12
High Courts10 Sept 2013Disposed Off
Sh. Mahendera Verma Vs Sh. Suresh T. Kilachand
Delhi High Court · (2013) 09 DEL CK 0549
High Courts10 Sept 2013Dismissed
Sanjay Khanna (HUF) Vs Union of India and Others
Delhi High Court · (2013) 10 AD 171 : (2013) 204 DLT 95 : (2013) 138 DRJ 353
Land Acquisition Act, 1894 — Section 16, 17, 17(1), 4, 4(1)