High Courts13 Sept 2013
Prem Ratan Rathi and Others Vs Ashish Iron Trading Co. and Another
Delhi High Court · (2013) 203 DLT 639 : (2013) 56 PTC 393
Trade Marks Act, 1999 — Section 103, 104, 135, 2(v), 29(5)Trusts Act, 1882 — Section 8
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 3,988 of 6,818
High Courts13 Sept 2013
Ashok Parshad Vs M/s. Mahalaxmi Sugar Mills Co. Ltd.
Delhi High Court · (2013) 09 DEL CK 0064
Contract Act, 1872 — Section 60Limitation Act, 1963 — Section 19Sales of Goods Act, 1930 — Section 39
High Courts13 Sept 2013Dismissed
M/s. Shubham Constructions Vs M/s. MVD Auto Components Pvt. Ltd. and Another
Delhi High Court · (2013) 10 AD 373 : (2014) 182 CompCas 547 : (2013) 204 DLT 465 : (2013) 138 DRJ 274
Companies Act, 1956 — Section 433, 433(e), 434Evidence Act, 1872 — Section 92
High Courts12 Sept 2013Dismissed
Sunita Kansal Vs Subhash Chand
Delhi High Court · (2013) 09 DEL CK 0544
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 7 Rule 11Court Fees Act, 1870 — Section 7(v)(e)Specific Relief Act, 1963 — Section 6
High Courts12 Sept 2013Allowed
Ramesh Thadani Vs Mohit Garera
Delhi High Court · (2013) 09 DEL CK 0543
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3(5)Limitation Act, 1963 — Section 18, 19
High Courts12 Sept 2013Disposed Off
Oriental Insurance Co Ltd. Vs Archna and Others
Delhi High Court · (2013) 09 DEL CK 0537
High Courts12 Sept 2013Disposed Off
ICICI Lombard General Insurance Co. Ltd. Vs Sh. Suresh Chand K. Bajaj and Others
Delhi High Court · (2013) 09 DEL CK 0494
High Courts12 Sept 2013Disposed Off
Sh. Shravan Kumar Gupta Vs Sh. Tara Chand Gupta and Others
Delhi High Court · (2013) 09 DEL CK 0487
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 14, Order 11 Rule 2, Order 11 Rule 21, Order 11 Rule 4, 136
High Courts12 Sept 2013Allowed
Bhagheeratha Engineering Limited Vs Northern Railway
Delhi High Court · (2013) 09 DEL CK 0446
Arbitration and Conciliation Act, 1996 — Section 11, 34
High Courts12 Sept 2013Dismissed
Pawan Kumar Vs C. B. I. and Another
Delhi High Court · (2013) 09 DEL CK 0426
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 397, 408, 439, 482Prevention of Corruption Act, 1988 — Section 19(3)(c)
High Courts12 Sept 2013Allowed
Srimali Vewnkiteela Vs Union of India and Another
Delhi High Court · (2013) 09 DEL CK 0412
Navy Act, 1957 — Section 14, 15, 23
High Courts12 Sept 2013Dismissed
Kanwar Inderjit Singh Vs K.P. Dhingra (Deceased) Through Lr''s and Others
Delhi High Court · (2013) 09 DEL CK 0369
High Courts12 Sept 2013Dismissed
Prof. R. Chandra Vs GNCT of Delhi and Others
Delhi High Court · (2013) 09 DEL CK 0363
High Courts12 Sept 2013Dismissed
Giri Raj (Since Deceased) through L.Rs. Vs Deepak Gupta and Others Swatanter Pal and Another Vs Gauri Shankar Gupta Decd thr. Lrs. and Others
Delhi High Court · (2013) 09 DEL CK 0326
High Courts12 Sept 2013Dismissed
Kangra Adarsh Co-operative Group Housing Society Ltd. Vs Delhi Co-Operative Tribunal and Others
Delhi High Court · (2013) 09 DEL CK 0322
Delhi Co-operative Societies Act, 2003 — Section 70
High Courts12 Sept 2013Allowed
Ms. Rajesh Devi Vs Union of India and Others
Delhi High Court · (2013) 09 DEL CK 0249
High Courts12 Sept 2013Dismissed
Govt. of NCT of Delhi and Others Vs Sam Mathew
Delhi High Court · (2013) 09 DEL CK 0235
High Courts12 Sept 2013
Shri Shanker Prashad Mukerji Vs Union of India and Another
Delhi High Court · (2013) 09 DEL CK 0217
Administrative Tribunals Act, 1985 — Section 10High Court Judges (Salaries and Conditions of Service) Act, 1954 — Section 25(1)
High Courts12 Sept 2013Dismissed
S.P. Parasher Vs Rehabilitation Council of India
Delhi High Court · (2013) 09 DEL CK 0216
High Courts12 Sept 2013Partly Allowed
The United India Insurance Co. Ltd. Vs Smt. Shanta and Others
Delhi High Court · (2013) 4 ACC 154
Penal Code, 1860 (IPC) — Section 279, 338