High Courts12 Sept 2013Dismissed
Dr. Ranjan Chandra Vs Ministry of Health and Family Welfare
Delhi High Court · (2013) 09 DEL CK 0191
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 3,989 of 6,818
High Courts12 Sept 2013Disposed Off
Commissioner of Income Tax Vs Arcotech Ltd.
Delhi High Court · (2013) 9 AD 117 : (2013) 262 CTR 278
Income Tax Act, 1961 — Section 139, 143(1), 143(3), 147, 148
High Courts12 Sept 2013Disposed Off
Anupa Abrol Vs Punjab and Sind Bank and Others
Delhi High Court · (2013) 4 BC 508
Constitution of India, 1950 — Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 13(4), 14, 17, 17(1)
High Courts12 Sept 2013Allowed
Saroj Khanijo and Others Vs Ishika Berry and Others
Delhi High Court · (2013) 09 DEL CK 0138
High Courts12 Sept 2013Dismissed
Vasudev and Another Vs UOI and Others
Delhi High Court · (2013) 09 DEL CK 0136
Administrative Tribunals Act, 1985 — Section 19Constitution of India, 1950 — Article 226
High Courts12 Sept 2013Allowed
Suman Pahuja and Another Vs Naresh Kumar and Others
Delhi High Court · (2013) 09 DEL CK 0128
High Courts12 Sept 2013Disposed Off
ICICI Lombard General Insurance Co Ltd. Vs Archana and Others
Delhi High Court · (2013) 09 DEL CK 0084
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 1
High Courts12 Sept 2013Disposed Off
Mrs. Meena Tevary and Another Vs Shri Jugal Kishore Ratnu and Others
Delhi High Court · (2013) 138 DRJ 261
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Court Fees Act, 1870 — Section 17Penal Code, 1860 (IPC) — Section 34, 380, 457
High Courts12 Sept 2013
Shri Hoti Lal Vs Delhi Development Authority and Others
Delhi High Court · (2013) 09 DEL CK 0076
Constitution of India, 1950 — Article 226
High Courts12 Sept 2013Disposed Off
Harvinder Singh @ Bittoo Vs The State (NCT of Delhi)
Delhi High Court · (2013) 09 DEL CK 0020
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307
High Courts11 Sept 2013Dismissed
Manoranjana Sharma Vs Naresh Kumar Manshani
Delhi High Court · (2014) 1 AD 211
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 6, Order 20 Rule 6A, Order 20 Rule 7, 152
High Courts11 Sept 2013Allowed
Chander Kala and Another Vs Satpal and Others
Delhi High Court · (2013) 09 DEL CK 0538
High Courts11 Sept 2013Allowed
Arun Kumar Vs Govt. of NCT of Delhi and Another
Delhi High Court · (2013) 09 DEL CK 0536
High Courts11 Sept 2013Disposed Off
Sheikh Munna @ Munna Sheikh Vs State
Delhi High Court · (2013) 6 ILR Delhi 4319
Evidence Act, 1872 — Section 8Penal Code, 1860 (IPC) — Section 307, 34, 394, 397
High Courts11 Sept 2013Dismissed
Anil Kumar Jain and Another Vs Paritosh Jain and Another
Delhi High Court · (2013) 09 DEL CK 0492
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 190, 202, 482Penal Code, 1860 (IPC) — Section 120B, 380, 420, 441, 448
High Courts11 Sept 2013Dismissed
Mahender Kumar and Another Vs Commissioner of Police and Others
Delhi High Court · (2013) 9 AD 187
High Courts11 Sept 2013
Rajwinder Kaur Vs School Management of Gyan Devi Salwan Public School and Others
Delhi High Court · (2013) 09 DEL CK 0418
Delhi School Education Act, 1973 — Section 10, 8(3)
High Courts11 Sept 2013Disposed Off
Taskinuddin and Others Vs State (NCT of Delhi) and Another
Delhi High Court · (2013) 4 ACC 298 : (2013) 138 DRJ 614
Constitution of India, 1950 — Article 21, 226, 32Criminal Procedure Code, 1973 (CrPC) — Section 357ADelhi Municipal Corporation Act, 1957 — Section 417
High Courts11 Sept 2013Dismissed
Rajbir Singh Vs Rajeev Verma, Chairman-cum-managing Director, Delhi Transport Corporation
Delhi High Court · (2013) 09 DEL CK 0380
High Courts11 Sept 2013Dismissed
The New India Assurance Co. Ltd. Vs Maya Devi and Others
Delhi High Court · (2014) 1 AD 486