High Courts13 Sept 2013Disposed Off
CIT Vs Ranbaxy Laboratories Ltd.
Delhi High Court · (2013) 09 DEL CK 0432
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 3,987 of 6,818
High Courts13 Sept 2013Dismissed
Rajesh Dubey Vs State and Others
Delhi High Court · (2013) 09 DEL CK 0425
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 190, 192, 200, 202Penal Code, 1860 (IPC) — Section 120B, 34, 408, 418, 420
High Courts13 Sept 2013Disposed Off
Sandeep Kaushik Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2013) 09 DEL CK 0419
High Courts13 Sept 2013Disposed Off
Amar Nath Vs State
Delhi High Court · (2013) 09 DEL CK 0401
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 324, 326, 34, 452
High Courts13 Sept 2013Dismissed
Barclays Bank Plc and Others Vs State of NCT of Delhi and Another
Delhi High Court · (2013) 09 DEL CK 0400
Criminal Procedure Code, 1973 (CrPC) — Section 202, 482Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 120B, 211, 34, 403, 406
High Courts13 Sept 2013Disposed Off
Indian Heritage Society and Another Vs Meher Malhotra and Another
Delhi High Court · (2013) 203 DLT 596 : (2014) 57 PTC 438
Civil Procedure Code, 1908 (CPC) — Section 86Copyright Act, 1957 — Section 17(b)
High Courts13 Sept 2013Disposed Off
New India Assurance Co. Ltd. Vs Sangeeta Devi and Others
Delhi High Court · (2013) 09 DEL CK 0329
High Courts13 Sept 2013Dismissed
Dhananjay Gupta Vs Sudesh Kumar Jain (Since Deceased) thr. LR. and Another
Delhi High Court · (2013) 09 DEL CK 0325
Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14(1)(b)
High Courts13 Sept 2013Dismissed
Dr. Reddy''s Laboratory Ltd. Vs Reddy Pharmaceuticals Ltd.
Delhi High Court · (2013) 56 PTC 372
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Copyright Act, 1957 — Section 2(c)Trade Marks Act, 1999 — Section 134, 135, 27, 28, 29
High Courts13 Sept 2013Dismissed
Shri Raman Puri Vs Sh. K.L. Seth and Another
Delhi High Court · (2013) 9 AD 624 : (2013) 138 DRJ 305
Contract Act, 1872 — Section 55Income Tax Act, 1961 — Section 269UCSpecific Relief Act, 1963 — Section 16(c)
High Courts13 Sept 2013Dismissed
Goodwill Apartments Pvt. Ltd. Vs SPML Infra Ltd. and Another
Delhi High Court · (2013) 09 DEL CK 0300
High Courts13 Sept 2013Dismissed
Robin Sethi Vs State of NCT of Delhi and Others
Delhi High Court · (2013) 9 AD 42 : (2013) 4 JCC 2742
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 482Penal Code, 1860 (IPC) — Section 312, 34, 376, 506, 90
High Courts13 Sept 2013
Sanjib Kumar Jena Vs Pradeep Kr. and Others
Delhi High Court · (2013) 09 DEL CK 0295
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 7 Rule 11, Order 8 Rule 1Specific Relief Act, 1963 — Section 15, 15(b)
High Courts13 Sept 2013Dismissed
Harinder Pal Kaur Vs Director Establishment W/C DDA and Another
Delhi High Court · (2013) 09 DEL CK 0244
High Courts13 Sept 2013Dismissed
Madanjit Kumar Vs Central Electronics Ltd. and Others
Delhi High Court · (2013) 09 DEL CK 0218
High Courts13 Sept 2013Dismissed
Nasim Vs State (Govt. of NCT of Delhi)
Delhi High Court · (2013) 09 DEL CK 0215
Arms Act, 1959 — Section 25, 27Penal Code, 1860 (IPC) — Section 392, 397
High Courts13 Sept 2013Dismissed
Laxman Yadav Vs State
Delhi High Court · (2013) 9 AD 153
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 106, 302
High Courts13 Sept 2013Dismissed
Union of India Vs Vishwas Bhamburkar
Delhi High Court · (2013) 297 ELT 500 : (2013) 4 RCR(Civil) 652
Right to Information Act, 2005 — Section 19, 19(8)
High Courts13 Sept 2013Disposed Off
Sushil Kumar Vs Medical Council of India and Another
Delhi High Court · (2013) 09 DEL CK 0127
Indian Medical Council Act, 1956 — Section 13, 13(4A), 13(4B), 33