High Courts16 Sept 2013Dismissed
Chander Prakash Meena Vs Jamia Millia Islamia University
Delhi High Court · (2013) 09 DEL CK 0476
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 3,986 of 6,818
High Courts16 Sept 2013Dismissed
Union of India and Others Vs Radharanjan Pattanaik and Others
Delhi High Court · (2013) 09 DEL CK 0465
Constitution of India, 1950 — Article 14
High Courts16 Sept 2013Dismissed
State Vs Lalita
Delhi High Court · (2013) 6 ILR Delhi 4328
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 313, 378Penal Code, 1860 (IPC) — Section 34, 363, 372, 376
High Courts16 Sept 2013Dismissed
Union of India and Another Vs Mohd. Salim Beg
Delhi High Court · (2013) 09 DEL CK 0323
High Courts16 Sept 2013Disposed Off
Devender @ D.K. Vs State NCT of Delhi
Delhi High Court · (2013) 09 DEL CK 0317
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts16 Sept 2013Disposed Off
Jutta Oberoi Vs Navin Oberoi
Delhi High Court · (2014) 3 AD 163 : (2013) 203 DLT 798 : (2013) 3 DMC 742
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 6Constitution of India, 1950 — Article 227Special Marriage Act, 1954 — Section 28(2), 37
High Courts16 Sept 2013
Sanjay Dubey Vs Delhi Development Authority
Delhi High Court · (2013) 09 DEL CK 0284
High Courts16 Sept 2013
Well Protect Manpower Services Pvt. Ltd. Vs Delhi Transport Infrastructure Development Corporation Limited
Delhi High Court · (2014) 1 AD 247 : (2013) 203 DLT 733
High Courts16 Sept 2013Disposed Off
Population Services International Vs Rajesh Dhiman
Delhi High Court · (2013) 09 DEL CK 0219
Right to Information Act, 2005 — Section 2(h)
High Courts16 Sept 2013Dismissed
ICICI Lombard General Insurance Co. Ltd. Vs Raj Kesari Devi and Others
Delhi High Court · (2013) 09 DEL CK 0211
High Courts16 Sept 2013Allowed
Standard Chartered Bank Ltd. Vs Kewal Krishan Mutneja and Another
Delhi High Court · (2013) 09 DEL CK 0205
Industrial Disputes Act, 1947 — Section 10, 33C(2)
High Courts16 Sept 2013Dismissed
Sh. Ram Kumar Vs Sh. S.K. Gulati
Delhi High Court · (2013) 203 DLT 588
Delhi Apartment Ownership Act, 1986 — Section 4Transfer of Property Act, 1882 — Section 106
High Courts16 Sept 2013Disposed Off
Directorate General of Security and Another Vs Harender
Delhi High Court · (2013) 09 DEL CK 0154
Right to Information Act, 2005 — Section 24, 24(1)
High Courts16 Sept 2013Disposed Off
Ved Kapoor Vs Union of India and Others
Delhi High Court · (2014) 299 ELT 385
Central Excises and Salt Act, 1944 — Section 11(2), 11A, 14Foreign Trade (Development and Regulation) Act, 1992 — Section 11, 11(2), 14
High Courts16 Sept 2013Disposed Off
Veena Suri Vs State of NCT of Delhi and Others
Delhi High Court · (2013) 09 DEL CK 0099
Registration Act, 1908 — Section 40, 41, 41(2)
High Courts16 Sept 2013Disposed Off
Shashi Bhushan Tiwari and Others Vs Union of India and Others
Delhi High Court · (2013) 09 DEL CK 0098
High Courts16 Sept 2013Dismissed
Manoj Kumar Roy Vs Department of Personnel and Training, GOI and Others
Delhi High Court · (2013) 09 DEL CK 0079
High Courts13 Sept 2013
Rajesh Rathi and Others Vs Golden Rathi Star Industries Ltd. and Another
Delhi High Court · (2013) 56 PTC 346
Trade Marks Act, 1999 — Section 135, 2(v), 29(5), 34
High Courts13 Sept 2013Dismissed
P.T. Kanahya Lal Dayawanti Punj Charitable Society Vs N.S. Bhatia and Others
Delhi High Court · (2013) 09 DEL CK 0486
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2ALimitation Act, 1963 — Section 5
High Courts13 Sept 2013Disposed Off
Pioneer India Electronics (P) Ltd. Vs Union of India and Another
Delhi High Court · (2013) 200 ECR 283 : (2014) 301 ELT 59 : (2014) 26 GSTR 156
Customs Act, 1962 — Section 18, 25, 25(1), 25(2), 26Customs Tariff Act, 1975 — Section 3