High Courts18 Sept 2013Dismissed
Shri Narayan Singh Vs Indian Oil Corporation and Others
Delhi High Court · (2014) 140 FLR 821 : (2014) LLR 18
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 3,984 of 6,818
High Courts17 Sept 2013Dismissed
Ram Dhawan @ Ramdev Vs State
Delhi High Court · (2013) 9 AD 588
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376, 506
High Courts17 Sept 2013Dismissed
Bharat Sanchar Nigam Ltd. Vs Shri S.N. Paracer and Others
Delhi High Court · (2013) 09 DEL CK 0528
High Courts17 Sept 2013Dismissed
Asha and Others Vs Pawan Kumar and Others
Delhi High Court · (2013) 09 DEL CK 0525
High Courts17 Sept 2013Partly Allowed
Bharti Axa General Insurance Co. Ltd. Vs Sahidan and Others
Delhi High Court · (2013) 09 DEL CK 0524
High Courts17 Sept 2013Partly Allowed
New India Insurance Co. Ltd. Vs Rajpal and Others
Delhi High Court · (2013) 09 DEL CK 0523
Motor Vehicles Act, 1988 — Section 163A, 166, 167Penal Code, 1860 (IPC) — Section 279, 304A
High Courts17 Sept 2013Dismissed
Prabhu Lal Vs State and Others
Delhi High Court · (2013) 09 DEL CK 0485
Constitution of India, 1950 — Article 39APenal Code, 1860 (IPC) — Section 34, 406, 498A
High Courts17 Sept 2013Disposed Off
Kamal Jaiswal and Others Vs State of NCT of Delhi
Delhi High Court · (2013) 6 ILR Delhi 4340
Penal Code, 1860 (IPC) — Section 307, 324, 34, 427
High Courts17 Sept 2013Disposed Off
Sh. G.L. Gupta Vs Delhi Urban Shelter Improvement Board
Delhi High Court · (2013) 09 DEL CK 0413
High Courts17 Sept 2013Allowed
UOI and Others Vs Swapan Kumar Das
Delhi High Court · (2013) 09 DEL CK 0411
High Courts17 Sept 2013Dismissed
Tilak Raj Gogia Vs Union of India and Others
Delhi High Court · (2014) 1 AD 53 : (2014) 1 ARBLR 254
Arbitration and Conciliation Act, 1996 — Section 34, 37, 9
High Courts17 Sept 2013Dismissed
Yogesh Kumar Swain Vs The Management of M/s. Birla Textile Mills and Another
Delhi High Court · (2013) 09 DEL CK 0408
Industrial Disputes Act, 1947 — Section 10, 31(1), 33(2)(b), 33A
High Courts17 Sept 2013Allowed
Sh. Bhoop Singh Vs Director General, CPWD
Delhi High Court · (2014) 1 LLN 631
Constitution of India, 1950 — Article 14, 16, 16(1), 226
High Courts17 Sept 2013Dismissed
Shri Ved Prakash Yadav Vs Shri Narayan Das (Deceased) and Others
Delhi High Court · (2013) 204 DLT 274
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 7 Rule 11, Order 7 Rule 13
High Courts17 Sept 2013Disposed Off
Gujarat State Export Corporation Ltd. Vs Mukesh Tyagi and Another
Delhi High Court · (2013) 09 DEL CK 0382
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 25F
High Courts17 Sept 2013Dismissed
Reliance General Insurance Co. Ltd. Vs Asha and Others
Delhi High Court · (2013) 09 DEL CK 0378
High Courts17 Sept 2013Dismissed
National Students front and Another Vs Jawaharlal Nehru University and Another
Delhi High Court · (2013) 09 DEL CK 0372
High Courts17 Sept 2013Dismissed
Rupinder Kaur Vs State
Delhi High Court · (2013) 09 DEL CK 0336
Criminal Procedure Code, 1973 (CrPC) — Section 438, 482Penal Code, 1860 (IPC) — Section 420Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2)
High Courts17 Sept 2013Dismissed
Ram Nath Madan through LRs. Vs Promila Chopra and Others
Delhi High Court · (2014) 2 RCR(Rent) 132
Delhi Rent Control Act, 1958 — Section 14(1)(e), 25B(8)
High Courts17 Sept 2013Dismissed
Mohd. Islam Vs State
Delhi High Court · (2013) 09 DEL CK 0316
Arms Act, 1959 — Section 25, 39Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 201, 302, 34