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Delhi High Court judgments

1,36,357 judgments · page 3,983 of 6,818

High Courts18 Sept 2013Disposed Off

Sunita Vs Ranbir Singh and Others

Delhi High Court · (2013) 9 AD 173

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4, Order 7 Rule 11Delhi Development Act, 1957 — Section 7, 8Delhi Land Reforms Act, 1954 — Section 185, 3(13)
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High Courts18 Sept 2013

Savitri Devi Vs Manoj Kumar and Another

Delhi High Court · (2013) 3 DMC 689

Criminal Procedure Code, 1973 (CrPC) — Section 107, 150Evidence Act, 1872 — Section 116Protection of Women From Domestic Violence Act, 2005 — Section 12, 17, 17(1), 18, 19
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High Courts18 Sept 2013Disposed Off

Raj Kumar Mehta Vs State

Delhi High Court · (2013) 09 DEL CK 0038

Criminal Procedure Code, 1973 (CrPC) — Section 428Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 21(b), 21(c), 23, 24
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