High Courts20 Sept 2013Dismissed
N. Dev Dass Singha Vs State
Delhi High Court · (2013) 6 ILR Delhi 4361
Criminal Procedure Code, 1973 (CrPC) — Section 161, 162, 313, 374(2)Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 302, 307
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 3,981 of 6,818
High Courts20 Sept 2013Dismissed
K.K. Mehta and Another Vs Delhi Vidyut Board and Another
Delhi High Court · (2013) 4 ACC 239
Constitution of India, 1950 — Article 226
High Courts20 Sept 2013Dismissed
New India Assurance Co. Ltd. Vs Anil Kumar Singh and Others
Delhi High Court · (2013) 09 DEL CK 0155
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 1
High Courts20 Sept 2013Disposed Off
Delhi State Industrial and Infrastructural Development Corporation Ltd. and Another Vs Shiv Kumar
Delhi High Court · (2013) 09 DEL CK 0139
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 1, Order 11 Rule 11, Order 11 Rule 11, Order 11 Rule 12, Order 11 Rule 14Constitution of India, 1950 — Article 227Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 15, 2(3), 2(e), 3
High Courts20 Sept 2013Disposed Off
Sahil Kohli Vs Additional Commissioner of Police
Delhi High Court · (2013) 09 DEL CK 0057
Arms Act, 1959 — Section 10, 12, 13, 13(3), 13(3)(a)
High Courts20 Sept 2013Allowed
Salim @ Naju Vs State Raj Kumar @ Khujjar Vs State (NCT of Delhi)
Delhi High Court · (2013) 9 AD 240 : (2013) 138 DRJ 392
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 9Penal Code, 1860 (IPC) — Section 302, 307, 324, 34
High Courts20 Sept 2013Allowed
Preet Pal Singh Vs State of Delhi
Delhi High Court · (2013) 6 ILR Delhi 4354
Evidence Act, 1872 — Section 113APenal Code, 1860 (IPC) — Section 107, 306, 498A
High Courts20 Sept 2013Disposed Off
Vinod Kumar @ Shahid Vs State (Govt. of NCT) of Delhi
Delhi High Court · (2013) 09 DEL CK 0041
Penal Code, 1860 (IPC) — Section 489B, 489C
High Courts19 Sept 2013Dismissed
K.S. Sasidharan Nair Vs Presiding Officer and Another
Delhi High Court · (2013) 09 DEL CK 0383
Constitution of India, 1950 — Article 226
High Courts19 Sept 2013Dismissed
Bhagwan Chand Saxena Vs Export Inspection Council of India and Others
Delhi High Court · (2013) 138 DRJ 536
Constitution of India, 1950 — Article 226
High Courts19 Sept 2013Disposed Off
Ajay Kumar and Another Vs Harbans Lal Bhatia and Others
Delhi High Court · (2013) 09 DEL CK 0348
High Courts19 Sept 2013
Indian Social Action Forum (INSAF) Vs Union of India
Delhi High Court · (2013) 09 DEL CK 0303
Foreign Contribution (Regulation) Act, 2010 — Section 13, 13(1), 13(2)(b), 14, 14(1)
High Courts19 Sept 2013Dismissed
Nishtha Chaubey Vs Union of India and Others
Delhi High Court · (2013) 09 DEL CK 0302
High Courts19 Sept 2013Dismissed
Aashita Vs Union of India and Another
Delhi High Court · (2013) 09 DEL CK 0301
High Courts19 Sept 2013Allowed
Ashok Kumar Vs State and Another
Delhi High Court · (2014) 2 AD 351 : (2014) 210 DLT 30 : (2014) 1 JCC 432
High Courts19 Sept 2013Dismissed
F. Shaheryar and Another Vs Ministry of Information and Broadcasting and Others Director General, Air and Others Vs Vinay Kumar Jain and Others
Delhi High Court · (2013) 09 DEL CK 0297
High Courts19 Sept 2013Dismissed
National Insurance Company Ltd. Vs Durgesh and Others
Delhi High Court · (2013) 10 AD 301
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 8Motor Vehicles Act, 1988 — Section 166
High Courts19 Sept 2013Allowed
AIR India Ltd. Vs Tej Shoe Exporters P. Ltd. and Another
Delhi High Court · (2013) 09 DEL CK 0192
Consumer Protection Act, 1986 — Section 12, 21Contract Act, 1872 — Section 25Easements Act, 1882 — Section 25, 26
High Courts19 Sept 2013Allowed
Shahnawaj @ Sonu Vs State (NCT) of Delhi
Delhi High Court · (2013) 9 AD 48
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 374(2)Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 302, 376
High Courts19 Sept 2013
Kavita Chaudhri Vs Eveneet Singh and Another
Delhi High Court · (2013) 9 AD 639 : (2013) 202 DLT 548 : (2013) 3 DMC 255
Civil Procedure Code, 1908 (CPC) — Section 151Hindu Adoptions and Maintenance Act, 1956 — Section 19Hindu Marriage Act, 1955 — Section 9