High Courts23 Sept 2013Dismissed
Commissioner of Income Tax-I Vs Angelique International Ltd.
Delhi High Court · (2013) 359 ITR 9 : (2013) 219 TAXMAN 104
Income Tax Act, 1961 — Section 119, 119(1), 145, 195, 260A
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 3,979 of 6,818
High Courts23 Sept 2013Dismissed
Commissioner of Income Tax-IV Vs M/s. Hero Management Service Limited
Delhi High Court · (2013) 10 AD 53 : (2014) 360 ITR 68
Income Tax Act, 1961 — Section 14A, 271(1)(c)
High Courts23 Sept 2013Allowed
Morgan Securities and Credits P. Ltd. Vs State of Delhi and Another Morgan Securities and Credits P. Ltd. and Others Vs State of Delhi and Another
Delhi High Court · (2013) 09 DEL CK 0436
Arbitration and Conciliation Act, 1996 — Section 30Criminal Procedure Code, 1973 (CrPC) — Section 482Depositories Act, 1996 — Section 10
High Courts23 Sept 2013Disposed Off
Ex. Sgt. R.S. Dwivedi Vs Union of India and Others
Delhi High Court · (2013) 09 DEL CK 0434
Air Force Act, 1950 — Section 161(2), 20(3), 26, 53(b)
High Courts23 Sept 2013Allowed
Avtar Singh Vs Union of India and Others
Delhi High Court · (2013) 09 DEL CK 0430
Constitution of India, 1950 — Article 14, 16, 19(1)(g), 21, 226Criminal Procedure Code, 1973 (CrPC) — Section 161Customs Act, 1962 — Section 104
High Courts23 Sept 2013Dismissed
Mahender Vs State
Delhi High Court · (2013) 09 DEL CK 0428
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 376
High Courts23 Sept 2013Dismissed
Harish Chander Vs Union of India and Others
Delhi High Court · (2013) 09 DEL CK 0385
High Courts23 Sept 2013Disposed Off
Sunil Kumar Vs The State (Govt. of N.C.T. of Delhi)
Delhi High Court · (2013) 9 AD 41
Penal Code, 1860 (IPC) — Section 186, 307, 34, 353, 395
High Courts23 Sept 2013Disposed Off
Sajid Ali Vs State (N.C.T. of Delhi)
Delhi High Court · (2013) 09 DEL CK 0345
Arms Act, 1959 — Section 25, 27Penal Code, 1860 (IPC) — Section 186, 307, 34, 353, 395
High Courts23 Sept 2013Dismissed
Manju Kadam Vs Surender Kadam and Others
Delhi High Court · (2013) 09 DEL CK 0344
Penal Code, 1860 (IPC) — Section 406, 498A
High Courts23 Sept 2013Allowed
Shivaji College and Others Vs Rajiv Kumar and Others University of Delhi Vs Dr. Rajiv Kumar and Others
Delhi High Court · (2013) 8 AD 585
Constitution of India, 1950 — Article 14, 16, 16(1)
High Courts23 Sept 2013Partly Allowed
Air Force Senior Secondary School Vs Govt. of NCT of Delhi and Another
Delhi High Court · (2013) 9 AD 126 : (2013) 4 LLN 581
Industrial Disputes Act, 1947 — Section 17B, 25B, 25F
High Courts23 Sept 2013Disposed Off
Manish Chawla Vs State
Delhi High Court · (2013) 09 DEL CK 0341
Criminal Procedure Code, 1973 (CrPC) — Section 439(1)(b), 440, 482Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 120B, 406, 420, 467, 468
High Courts23 Sept 2013Disposed Off
Puneet Kaushik and Another Vs Union of India and Others
Delhi High Court · (2013) 56 PTC 105
Patents Act, 1970 — Section 138, 138(4), 35, 36, 38
High Courts23 Sept 2013Dismissed
Premendra Raj Mehta and Others Vs National Building Construction Corp. Ltd. and Others
Delhi High Court · (2013) 09 DEL CK 0338
Advocates Act, 1961 — Section 29, 33Architects Act, 1972 — Section 15, 24, 25(2), 3, 37Indian Medical Council Act, 1956 — Section 15(2)
High Courts23 Sept 2013Dismissed
New Green Field School Saket Vs Deputy Director of Edu. and Others
Delhi High Court · (2013) 09 DEL CK 0256
Constitution of India, 1950 — Article 19, 19(1)(g), 26(a), 29(1), 30Delhi School Education Act, 1973 — Section 10(1), 19, 2(t), 2(u), 28
High Courts23 Sept 2013Dismissed
Union of India and Another Vs Hari Singh
Delhi High Court · (2013) 298 ELT 335
High Courts23 Sept 2013Dismissed
Ex. Constable Rajender Singh Vs UOI and Others
Delhi High Court · (2013) 138 DRJ 41
Administrative Tribunals Act, 1985 — Section 19Constitution of India, 1950 — Article 226Delhi Police Act, 1978 — Section 14, 24
High Courts23 Sept 2013Dismissed
Anjali Birla Sawhney and Another Vs Tirathram Shah Charitable Trust and Others
Delhi High Court · (2013) 9 AD 1
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 92Specific Relief Act, 1963 — Section 34
High Courts23 Sept 2013Dismissed
Union of India Vs M/s. Ravinder Kapoor
Delhi High Court · (2013) 09 DEL CK 0185
Arbitration and Conciliation Act, 1996 — Section 34, 34(3)