COURT ARCHIVE

Delhi High Court judgments

1,36,357 judgments · page 3,978 of 6,818

High Courts24 Sept 2013Disposed Off

Dr. D.K. Modi Vs Y.K. Modi and Others

Delhi High Court · (2013) 09 DEL CK 0473

Arbitration Act, 1940 — Section 34Civil Procedure Code, 1908 (CPC) — Order 11 Rule 14, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4, Order 7 Rule 11

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High Courts24 Sept 2013Dismissed

Brijesh Kumar Gupta Vs The State (Govt. of NCT of Delhi) and Another

Delhi High Court · (2014) 1 AD 90 : (2013) 3 DMC 782

Criminal Procedure Code, 1973 (CrPC) — Section 161, 482Penal Code, 1860 (IPC) — Section 34, 406, 498A

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High Courts24 Sept 2013Dismissed

State Vs Pawan Kumar @ Raja Chand

Delhi High Court · (2013) 09 DEL CK 0445

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 363, 377

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High Courts24 Sept 2013Disposed Off

Bharat Chaudhary Vs Deepa Gupta and Another

Delhi High Court · (2013) 09 DEL CK 0442

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High Courts24 Sept 2013Dismissed

Mr. Lalit Kumar Modi through his Constituted Attorney Shri Mehmood M. Abdi. Vs The Board of Control for Cricket in India and Others The Board of Control for Cricket in India Vs Mr. Lalit Kumar Modi and Others

Delhi High Court · (2013) 09 DEL CK 0433

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 10, Order 39 Rule 2, Order 39 Rule 2A, Order 39 Rule 3

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High Courts24 Sept 2013Dismissed

K. Nathan Vs Prafulla Kumar Barik

Delhi High Court · (2013) 09 DEL CK 0386

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2

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High Courts24 Sept 2013Disposed Off

Smt. P.M. Singh Vs CBI

Delhi High Court · (2013) 4 JCC 2746

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High Courts24 Sept 2013Dismissed

Jai Kishan Vs Allahabad Bank and Others

Delhi High Court · (2013) 09 DEL CK 0298

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High Courts24 Sept 2013Dismissed

BSES Yamuna Power Limited Vs Shyam Bihari Singhal

Delhi High Court · (2013) 9 AD 537 : (2013) 138 DRJ 525

Civil Procedure Code, 1908 (CPC) — Section 144

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High Courts24 Sept 2013Disposed Off

Lalita Awasthi Vs Vidya Devi and Others

Delhi High Court · (2013) 09 DEL CK 0246

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10, Order 7 Rule 10A, 151, 24, 24(1)

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High Courts24 Sept 2013Allowed

Association for Voluntary Action Vs The Child Trust and Another

Delhi High Court · (2013) 9 AD 180

Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 14 Rule 5Evidence Act, 1872 — Section 116Transfer of Property Act, 1882 — Section 111

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High Courts24 Sept 2013Dismissed

Jai Kanwar Vs Delhi Development Authority

Delhi High Court · (2013) 09 DEL CK 0183

Constitution of India, 1950 — Article 226Delhi Development Act, 1957 — Section 21(2)Land Acquisition Act, 1894 — Section 4

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High Courts24 Sept 2013Dismissed

Ashok Kumar Vs Airport Authority of India and Others

Delhi High Court · (2013) 09 DEL CK 0108

Constitution of India, 1950 — Article 226

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High Courts24 Sept 2013Dismissed

Smt. Sarla Aggarwal Vs Shri Ashwani Kumar Aggarwal and Another

Delhi High Court · (2013) 09 DEL CK 0074

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Partition Act, 1893 — Section 4Specific Relief Act, 1963 — Section 6

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High Courts24 Sept 2013Dismissed

National Highways Authority of India Vs Italian Thai Development Public Company Ltd. and Somdutt Builders Ltd.

Delhi High Court · (2014) 1 ARBLR 41

Arbitration and Conciliation Act, 1996 — Section 34, 34(2), 37

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High Courts24 Sept 2013Dismissed

Rajni Agarwal Vs Union of India and Others

Delhi High Court · (2013) 09 DEL CK 0067

Evidence Act, 1872 — Section 91, 92

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High Courts24 Sept 2013Dismissed

Dr. Shri Kant Tripathi and Others Vs Union of India

Delhi High Court · (2013) 09 DEL CK 0030

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High Courts23 Sept 2013Dismissed

M/s. Vimal Telektronix Pvt. Ltd. Vs M/s. Tata Telecom Ltd.

Delhi High Court · (2013) 9 AD 62

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 1, Order 29 Rule 1, Order 6 Rule 14Companies Act, 1956 — Section 291Limitation Act, 1963 — Section 18, 19

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High Courts23 Sept 2013Allowed

Sushila Rani and Others Vs Dhan Kishore and Others

Delhi High Court · (2013) 09 DEL CK 0483

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3Succession Act, 1925 — Section 299, 384

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High Courts23 Sept 2013Allowed

M/s. Suneet Finman Pvt. Ltd. Vs Ajit Singh and Others

Delhi High Court · (2013) 09 DEL CK 0460

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