High Courts26 Sept 2013
Gurjeet Singh Madaan Vs The Sub-Registrar-IX (District South-West) and Another
Delhi High Court · (2013) 09 DEL CK 0263
Registration Act, 1908 — Section 21, 21(1), 23, 28, 32Transfer of Property Act, 1882 — Section 3
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 3,976 of 6,818
High Courts26 Sept 2013Disposed Off
Gram Vikas Samiti (Regd.) Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2013) 09 DEL CK 0261
High Courts26 Sept 2013Dismissed
Tanu Sharma Vs State (NCT of Delhi) and Another
Delhi High Court · (2013) 09 DEL CK 0260
Criminal Procedure Code, 1973 (CrPC) — Section 173, 482Penal Code, 1860 (IPC) — Section 323, 406, 498A, 506
High Courts26 Sept 2013Disposed Off
Joginder @ Virender Sharma Vs Govt. of NCT of Delhi
Delhi High Court · (2013) 09 DEL CK 0259
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 313Penal Code, 1860 (IPC) — Section 354, 376, 511
High Courts26 Sept 2013Dismissed
Chhotey Lal Vs Kirori Lal
Delhi High Court · (2013) 8 AD 457
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 6 Rule 5, 151
High Courts26 Sept 2013Disposed Off
Vijender @ Bhatti Vs State
Delhi High Court · (2013) 09 DEL CK 0092
Penal Code, 1860 (IPC) — Section 307
High Courts26 Sept 2013Disposed Off
Commissioner of Income Tax Vs M/s. Samtel India Limited
Delhi High Court · (2013) 8 AD 576 : (2013) 204 DLT 425 : (2013) 359 ITR 62
Income Tax Act, 1961 — Section 37(1)
High Courts26 Sept 2013
M/s. GS1 India Vs Director General of Income Tax (Exemption) and Another
Delhi High Court · (2014) 3 AD 232 : (2013) 262 CTR 585 : (2013) 204 DLT 103 : (2014) 360 ITR 138 : (2013) 219 TAXMAN 205
Delhi Municipal Corporation Act, 1957 — Section 115(4)(a)Income Tax Act, 1961 — Section 10(23C), 10(23C)(iv), 11, 11(4), 12A
High Courts26 Sept 2013Disposed Off
ICICI Lombard General Insurance Co. Ltd. Vs Rani Mishra and Others
Delhi High Court · (2013) 09 DEL CK 0022
High Courts26 Sept 2013Disposed Off
United India Insurance Co. Ltd. Vs Raju Saw and Others
Delhi High Court · (2013) 4 ACC 230
High Courts26 Sept 2013Dismissed
The New India Assurance Co. Ltd. Vs Phool Wati and Others
Delhi High Court · (2013) 09 DEL CK 0007
High Courts25 Sept 2013Dismissed
Sangeeta and Others Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2013) 09 DEL CK 0510
Constitution of India, 1950 — Article 226Delhi School Education Act, 1973 — Section 10, 10(1), 20, 4, 4(1)
High Courts25 Sept 2013Dismissed
M/s. Sabharwal Medicos Pvt. Ltd. Vs Union of India and Others
Delhi High Court · (2013) 09 DEL CK 0509
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 120B, 420, 468, 471
High Courts25 Sept 2013Allowed
Mahesh Kumar Sethi Vs Union of India and Others
Delhi High Court · (2013) 09 DEL CK 0503
Constitution of India, 1950 — Article 226
High Courts25 Sept 2013Partly Allowed
Sh. D.K. Sharma Vs BSES Yamuna Power Ltd. and Another
Delhi High Court · (2013) 09 DEL CK 0498
High Courts25 Sept 2013Disposed Off
National Rifle Association of India Vs Rajyavardhan Singh Rathore
Delhi High Court · (2013) 09 DEL CK 0495
Civil Procedure Code, 1908 (CPC) — Order 15 Rule 3
High Courts25 Sept 2013Dismissed
Akhila B.S. Vs Director General, ESI Corporation and Others
Delhi High Court · (2013) 8 AD 525
High Courts25 Sept 2013Dismissed
Rajesh Kumar Gupta Vs Sonia Bala Jain
Delhi High Court · (2014) 1 AD 785
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, 151
High Courts25 Sept 2013Dismissed
Raj Narain and Others Vs HBN Housing Finance Ltd.
Delhi High Court · (2013) 10 AD 5
Negotiable Instruments Act, 1881 (NI) — Section 138