High Courts25 Sept 2013Dismissed
Ramji Dass through LR''s Narang Vs Jagdish Chander Narang through LR''s
Delhi High Court · (2013) 09 DEL CK 0440
Benami Transactions (Prohibition) Act, 1988 — Section 4(2)
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 3,977 of 6,818
High Courts25 Sept 2013Disposed Off
Satish Vs State
Delhi High Court · (2013) 09 DEL CK 0437
Penal Code, 1860 (IPC) — Section 367, 377
High Courts25 Sept 2013Dismissed
Ashok Kumar Vs Manager, Laxman Public School and Others
Delhi High Court · (2013) 09 DEL CK 0374
Constitution of India, 1950 — Article 226
High Courts25 Sept 2013Dismissed
K.K. Mathur and Others Vs Union of India and Others
Delhi High Court · (2013) 09 DEL CK 0371
Administrative Tribunals Act, 1985 — Section 3(q)Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9
High Courts25 Sept 2013Disposed Off
Divya Bhalla Vs University of Delhi and Another
Delhi High Court · (2013) 09 DEL CK 0305
High Courts25 Sept 2013Dismissed
Sh. Balbir Singh Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2013) LLR 1178
Constitution of India, 1950 — Article 12, 14, 16, 21, 226
High Courts25 Sept 2013Disposed Off
Sangeeta Bajaj and Another Vs School Management of Sri Guru Nanak Public School and Another
Delhi High Court · (2013) 09 DEL CK 0257
High Courts25 Sept 2013Disposed Off
Harsh Saluja Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2013) 8 AD 342 : (2013) 204 DLT 82 : (2014) 1 ESC 128
High Courts25 Sept 2013Disposed Off
Naresh Saini and Others Vs State of Delhi
Delhi High Court · (2013) 09 DEL CK 0254
Penal Code, 1860 (IPC) — Section 308, 323, 324, 34, 341
High Courts25 Sept 2013Dismissed
Davinder Nath Lohtia Vs Jagjit Singh Bajaj and Others
Delhi High Court · (2013) 09 DEL CK 0252
Civil Procedure Code, 1908 (CPC) — Section 96Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts25 Sept 2013Dismissed
Satnam Chand Kohli Vs Sri Nath Malhotra
Delhi High Court · (2013) 9 AD 112
High Courts25 Sept 2013Dismissed
Mecon Limited Vs Pioneer Fabricators Ltd.
Delhi High Court · (2013) 09 DEL CK 0047
Arbitration and Conciliation Act, 1996 — Section 34
High Courts25 Sept 2013Disposed Off
Shivam Jasra Vs Guru Gobind Singh Indraprastha University and Another
Delhi High Court · (2013) 09 DEL CK 0046
High Courts25 Sept 2013Disposed Off
Krishna Vs Delhi Development Authority and Others
Delhi High Court · (2013) 9 AD 166
High Courts24 Sept 2013Dismissed
Sanyogta Prakash Vs Bibi Dhira Bala and Another
Delhi High Court · (2013) 09 DEL CK 0516
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 151Constitution of India, 1950 — Article 226, 227Delhi Rent Control Act, 1958 — Section 11(1), 14(1)(e), 25(B), 25B
High Courts24 Sept 2013Dismissed
Deepak Grewal Vs UOI and Others
Delhi High Court · (2013) 09 DEL CK 0511
High Courts24 Sept 2013Allowed
P.S. Dhillon and Others Vs Union of India and Others
Delhi High Court · (2013) 09 DEL CK 0508
High Courts24 Sept 2013Allowed
Praduman Kumar Jain Vs M/s. Global Exports and Another
Delhi High Court · (2013) 09 DEL CK 0479
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 7 Rule 11, 115, 151Constitution of India, 1950 — Article 227Limitation Act, 1963 — Section 3
High Courts24 Sept 2013Dismissed
Satya Narain Bansal Vs DDA
Delhi High Court · (2013) 09 DEL CK 0475
Constitution of India, 1950 — Article 14Specific Relief Act, 1963 — Section 16(c)