High Courts27 Sept 2013Dismissed
Jai Dev Aggarwal Vs Vijay Kumar Angrish
Delhi High Court · (2013) 09 DEL CK 0202
Civil Procedure Code, 1908 (CPC) — Section 115Delhi Rent Control Act, 1958 — Section 14(1), 14(1)(e), 14(2), 19, 25B
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 3,975 of 6,818
High Courts27 Sept 2013Disposed Off
Antariksh Anand Vs Guru Gobind Singh Indraprastha University and Others
Delhi High Court · (2013) 204 DLT 319
Constitution of India, 1950 — Article 226
High Courts27 Sept 2013
Mool Chand Yadav Vs State
Delhi High Court · (2013) 10 AD 10
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 161Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18(c), 55
High Courts27 Sept 2013Disposed Off
Oriental Insurance Co. Ltd. Vs Indira Chauhan and Others
Delhi High Court · (2013) 09 DEL CK 0091
Motor Vehicles Act, 1988 — Section 140
High Courts27 Sept 2013Dismissed
Rohit Bhardwaj and Others Vs Army College of Medical Sciences and Others
Delhi High Court · (2013) 09 DEL CK 0033
Constitution of India, 1950 — Article 12, 226
High Courts26 Sept 2013Dismissed
Wing. CDR. A.K. Saxena Vs Pawan Hans Helicopters Ltd.
Delhi High Court · (2013) 204 DLT 464
High Courts26 Sept 2013Dismissed
Sunil Buckshee Vs K.M. Buckshee and Others
Delhi High Court · (2013) 09 DEL CK 0463
Benami Transactions (Prohibition) Act, 1988 — Section 2(a), 4, 4(1), 4(3)Income Tax Act, 1961 — Section 269SS
High Courts26 Sept 2013Disposed Off
M/s. Gold Developers Pvt. Ltd. and Anr Vs M/s. Nitishree Infrastructure Ltd. and Another
Delhi High Court · (2013) 09 DEL CK 0462
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 37 Rule 3(4)Evidence Act, 1872 — Section 34Stamp Act, 1899 — Section 35
High Courts26 Sept 2013Dismissed
Leela Builders Pvt. Ltd. and Others Vs Sunita Sinha and Others
Delhi High Court · (2013) 09 DEL CK 0459
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2A, 151
High Courts26 Sept 2013Dismissed
Parmanand Lal Vs Union Of India
Delhi High Court · (2013) 4 KHC 194
Constitution of India, 1950 — Article 21, 226
High Courts26 Sept 2013Allowed
Jyoti Bansal and Another Vs Managing Society and Another
Delhi High Court · (2013) 09 DEL CK 0448
Delhi School Education Act, 1973 — Section 10(1)
High Courts26 Sept 2013Dismissed
Shivam Sharma Vs The Directorate of Education and Another
Delhi High Court · (2013) 09 DEL CK 0447
High Courts26 Sept 2013Allowed
Shyam Lal Vs State N.C.T. of Delhi
Delhi High Court · (2013) 09 DEL CK 0404
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 4Penal Code, 1860 (IPC) — Section 489B, 489C
High Courts26 Sept 2013Dismissed
Mrs. Sulochana Vs University of Delhi and Others
Delhi High Court · (2013) 09 DEL CK 0373
High Courts26 Sept 2013Disposed Off
Karnam VNP Kumar Vs The Deputy Director National Board of Examinations and Another P. Laxmi Prathyusa Vs National Board of Examination and Another Patel Bhavinkumar Ramesh Chandra Vs National Board of Examination and Others
Delhi High Court · (2013) 09 DEL CK 0334
High Courts26 Sept 2013Allowed
P.K. Kataria Vs The Chairman and Managing Director National Fertilizers Ltd.
Delhi High Court · (2014) 140 FLR 35 : (2014) LLR 6
Constitution of India, 1950 — Article 300APayment of Gratuity Act, 1972 — Section 4, 4(6), 4(6)(b)(ii), 7(3), 7(3A)
High Courts26 Sept 2013
Devender Kumar Bhardwaj Vs Sh. Yogesh Chander Bhardwaj and Others
Delhi High Court · (2013) 09 DEL CK 0271
Evidence Act, 1872 — Section 91, 92
High Courts26 Sept 2013
M/s. Frick India Ltd. Vs UOI and Another
Delhi High Court · (2013) 200 ECR 450
Constitution of India, 1950 — Article 226
High Courts26 Sept 2013Allowed
M/S. Karamdeep Finance and Investment (I) Pvt. ltd. Vs Delhi Development Authority and Others
Delhi High Court · (2014) 1 AD 279
Income Tax Act, 1961 — Section 269(1)UD, 269UD, 269UE(1)
High Courts26 Sept 2013Disposed Off
Fizaqat Ali Vs State and Another
Delhi High Court · (2013) 8 AD 569
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 304I, 304II