High Courts30 Sept 2013Disposed Off
B.R. Murar and Another Vs Theodore Juslin Sundi
Delhi High Court · (2013) 09 DEL CK 0500
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 11, Order 9 Rule 9, 11, 115
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 3,973 of 6,818
High Courts30 Sept 2013Dismissed
Mohd. Salauddin Vs State Govt. of NCT of Delhi
Delhi High Court · (2013) 09 DEL CK 0496
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Evidence Act, 1872 — Section 114(b)Penal Code, 1860 (IPC) — Section 376, 506
High Courts30 Sept 2013Dismissed
R.P. Khosla and Another Vs Hon''ble Company Law Board and Others
Delhi High Court · (2013) 09 DEL CK 0491
Companies Act, 1956 — Section 10FConstitution of India, 1950 — Article 136, 226, 227, 32Consumer Protection Act, 1986 — Section 19
High Courts30 Sept 2013Dismissed
Kamal Gaind Vs The State and Another Ramphal Bansal Vs State and Others
Delhi High Court · (2013) 09 DEL CK 0477
Constitution of India, 1950 — Article 21, 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 173, 197, 258, 309, 311Penal Code, 1860 (IPC) — Section 120B, 201, 420, 448, 468
High Courts30 Sept 2013Dismissed
ICICI Lombard General Insurance Co. Ltd. Vs Angrej Singh and Others
Delhi High Court · (2013) 4 ACC 139 : (2014) ACJ 2006
Motor Vehicles Act, 1988 — Section 163A, 166, 168
High Courts30 Sept 2013Disposed Off
Pranay Sinha Vs Union of India and Others
Delhi High Court · (2013) 6 ILR Delhi 4388
High Courts30 Sept 2013Disposed Off
C. Vijaya Kumar and Another Vs State and Another
Delhi High Court · (2013) 09 DEL CK 0375
Criminal Procedure Code, 1973 (CrPC) — Section 197, 482Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14Penal Code, 1860 (IPC) — Section 34, 405, 406, 409
High Courts30 Sept 2013Dismissed
Tahir Hussain Vs Regional Executive Director, Airports Authority of India
Delhi High Court · (2013) 09 DEL CK 0319
High Courts30 Sept 2013
Satwant Kaur Vs Sanjeev Singh Chawla and Another
Delhi High Court · (2014) 207 DLT 121
High Courts30 Sept 2013Dismissed
The H.P. State Coop. Bank Ltd. Vs M/s. Vinod Kumar and Co. and Another
Delhi High Court · (2013) 09 DEL CK 0274
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts30 Sept 2013Dismissed
Anand Parkash Batra Vs Central Bank of India
Delhi High Court · (2013) 09 DEL CK 0272
Constitution of India, 1950 — Article 14
High Courts30 Sept 2013Dismissed
Umesh Kumar Baveja and Others Vs IL and FS Transportation Network Ltd. and Others
Delhi High Court · (2013) 9 AD 429 : (2014) 118 CLA 541 : (2014) 182 CompCas 309 : (2013) 204 DLT 20 : (2013) 138 DRJ 597
Arbitration and Conciliation Act, 1996 — Section 11, 16, 16(1), 8Companies Act, 1956 — Section 10F, 111(4), 111(4)(b), 111A, 111A(2)
High Courts30 Sept 2013Disposed Off
Rajinder Singh Vs DDA and Another
Delhi High Court · (2013) 09 DEL CK 0268
High Courts30 Sept 2013Allowed
DDA Vs Naresh Kumar and Others
Delhi High Court · (2013) 09 DEL CK 0133
Constitution of India, 1950 — Article 32Delhi Development Act, 1957 — Section 60
High Courts30 Sept 2013Allowed
National Investor Forum Vs The Golden Forests (India) Ltd.
Delhi High Court · (2013) 09 DEL CK 0132
High Courts30 Sept 2013Allowed
Shri K.M. Vaghela Vs Union of India and Others
Delhi High Court · (2013) 09 DEL CK 0045
Food Corporations Act, 1964 — Section 5
High Courts30 Sept 2013Dismissed
Maharaja Agarsain Educational Society and Another Vs Mithlesh Gupta and Another
Delhi High Court · (2013) 09 DEL CK 0044
Constitution of India, 1950 — Article 226
High Courts30 Sept 2013Dismissed
Bhawana Kumari Mallick and Another Vs Union of India and Others
Delhi High Court · (2013) 09 DEL CK 0035
High Courts30 Sept 2013Dismissed
Vijay Goel Vs Delhi State Industrial And Infrastructure Development Corporation Ltd. and Others
Delhi High Court · (2013) 09 DEL CK 0034
High Courts30 Sept 2013Dismissed
Anureet Malhotra and Others Vs University of Delhi and Others
Delhi High Court · (2013) 09 DEL CK 0017
Constitution of India, 1950 — Article 142