COURT ARCHIVE

Delhi High Court judgments

1,36,357 judgments · page 3,972 of 6,818

High Courts01 Oct 2013Dismissed

Mohd. Wasim Vs Gabar Singh

Delhi High Court · (2013) 10 DEL CK 0293

High Courts01 Oct 2013Disposed Off

Ashok Kumar @ Pintu and Others Vs State of Delhi

Delhi High Court · (2013) 6 ILR Delhi 4393

Penal Code, 1860 (IPC) — Section 308, 325, 34

High Courts01 Oct 2013

Meena Devi Vs Vijay Kumar

Delhi High Court · (2013) 9 AD 422

Civil Procedure Code, 1908 (CPC) — Order 18 Rule 2, Order 7 Rule 5, Order 8 Rule 1, Order 8 Rule 10, Order 8 Rule 5(2)

High Courts01 Oct 2013Disposed Off

Union of India Vs Madan Lal

Delhi High Court · (2013) 6 ILR Delhi 4822

High Courts01 Oct 2013Disposed Off

Smt. Butna Devi Vs Sh Amit Talwar and Others

Delhi High Court · (2013) 9 AD 169 : (2013) 138 DRJ 570

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 8 Rule 6A, 151

High Courts01 Oct 2013

K. Malaisamy and Others Vs T.N. Chaturvedi and Others

Delhi High Court · (2013) 10 DEL CK 0134

High Courts01 Oct 2013Dismissed

R.P. Khosla and Another Vs Hon''ble Company Law Board and Others

Delhi High Court · (2014) 118 CLA 39 : (2014) 183 CompCas 220 : (2013) 205 DLT 530 : (2013) 122 SCL 263

Civil Procedure Code, 1908 (CPC) — Section 148ACompanies Act, 1956 — Section 10E, 10F, 32(2)Constitution of India, 1950 — Article 226

High Courts01 Oct 2013Disposed Off

Harish Arora @ Sunny Vs State

Delhi High Court · (2013) 6 ILR Delhi 4399 : (2014) 1 JCC 458

Penal Code, 1860 (IPC) — Section 304, 323, 325, 34

High Courts01 Oct 2013Dismissed

M.L. Sharma Vs UOI and Others

Delhi High Court · (2013) 10 DEL CK 0131

Administrative Tribunals Act, 1985 — Section 19Constitution of India, 1950 — Article 226

High Courts01 Oct 2013Disposed Off

Srei Equipment Finance Pvt. Ltd. Vs Divij Infraprojects Pvt. Ltd. and Others

Delhi High Court · (2013) 10 DEL CK 0125

Arbitration and Conciliation Act, 1996 — Section 11, 11(12)(b), 2(e), 9Civil Procedure Code, 1908 (CPC) — Section 20, 20(c)Contract Act, 1872 — Section 23, 28

High Courts01 Oct 2013Dismissed

National Highways Authority of India Vs Afcons Infrastructure Ltd.

Delhi High Court · (2013) 4 ARBLR 359

Arbitration and Conciliation Act, 1996 — Section 34, 34(3)Limitation Act, 1963 — Section 5

High Courts01 Oct 2013Dismissed

Mrs. Binu Anand Khanna Vs Ratan Tata and Others

Delhi High Court · (2013) 9 AD 473 : (2013) 138 DRJ 563

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 6 Rule 16, Order 7 Rule 11

High Courts01 Oct 2013Dismissed

Vinod Kumar and Another Vs Ajit Singh

Delhi High Court · (2013) 9 AD 341 : (2013) 138 DRJ 324

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Registration Act, 1908 — Section 17(1A), 17(2), 17(2)(v), 49Stamp Act, 1899 — Section 2(10), 33, 35

High Courts01 Oct 2013

Gopi Chand Vs Seema Thakur and Another

Delhi High Court · (2013) 9 AD 84 : (2013) 138 DRJ 575

Criminal Procedure Code, 1973 (CrPC) — Section 145

High Courts01 Oct 2013Dismissed

S.S. Ahluwalia Vs State

Delhi High Court · (2014) 1 AD 196

Arms Act, 1959 — Section 2(d), 25, 25(1B)(a), 25(IB), 26Criminal Procedure Code, 1973 (CrPC) — Section 173, 197, 397, 397(1), 397(3)Delhi Police Special Establishment Act, 1946 — Section 1, 2, 3, 4, 5

High Courts01 Oct 2013Allowed

Sanjay Kumar Vs Union of India and Others

Delhi High Court · (2013) 10 DEL CK 0070

High Courts30 Sept 2013Disposed Off

Jyoti Rani Vs Guru Gobind Singh Indraprastha University and Another

Delhi High Court · (2013) 09 DEL CK 0507

Constitution of India, 1950 — Article 14, 15(4), 341, 342

High Courts30 Sept 2013Disposed Off

Prashant Kumar Gupta and Others Vs Medical Council of India and Others

Delhi High Court · (2013) 09 DEL CK 0506

Indian Medical Council Act, 1956 — Section 10A, 13, 13(4A), 25(1), 3

High Courts30 Sept 2013Allowed

Pramod Kumar Kyal Vs Union of India and Another

Delhi High Court · (2013) 09 DEL CK 0505

High Courts30 Sept 2013Dismissed

Rajesh Kumar Nagpal and Others Vs M/s. Silver Grand Services and Others

Delhi High Court · (2013) 138 DRJ 186

Civil Procedure Code, 1908 (CPC) — Section 151Limitation Act, 1963 — Section 5Transfer of Property Act, 1882 — Section 108(a)