High Courts03 Oct 2013Disposed Off
M/s. U.I. Carriers Vs Union of India and Another
Delhi High Court · (2013) 9 AD 377
Arbitration and Conciliation Act, 1996 — Section 11
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 3,971 of 6,818
High Courts03 Oct 2013Dismissed
ESPN Software India Pvt. Ltd. Vs Prasar Bharti and Another
Delhi High Court · (2013) 204 DLT 339
Constitution of India, 1950 — Article 14Sports Broadcasting Signals (Mandatory Sharing With Prasar Bharati) Act, 2007 — Section 2(1)(a), 2(1)(b), 2(1)(h), 3, 3(1)
High Courts03 Oct 2013Dismissed
Amod Kumar Kanth Vs Association of Victims of Uphaar Tragedy and Another
Delhi High Court · (2013) 10 DEL CK 0034
Cinematograph Act, 1952 — Section 14Criminal Procedure Code, 1973 (CrPC) — Section 173(8), 197, 200, 319, 468Delhi Police Act, 1978 — Section 140
High Courts03 Oct 2013Disposed Off
Faith Academy Vs Government of National Capital Territory of Delhi and Others
Delhi High Court · (2013) 10 DEL CK 0007
Constitution of India, 1950 — Article 30
High Courts03 Oct 2013Dismissed
The Managing Committee Mount Sr. Mary''s School Vs Nirvikalp Mudgal
Delhi High Court · (2013) 10 DEL CK 0005
Constitution of India, 1950 — Article 21A, 30, 45Delhi School Education Act, 1973 — Section 11
High Courts01 Oct 2013Partly Allowed
Moorti Devi Vs Pawan Mehra (Deceased) through LR''s and Another
Delhi High Court · (2013) 10 DEL CK 0478
High Courts01 Oct 2013Dismissed
M/s. Shivalik Prismo India Pvt. Ltd. Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2013) 10 DEL CK 0469
High Courts01 Oct 2013Dismissed
Vinod Kumar Vs State
Delhi High Court · (2013) 10 DEL CK 0468
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 374(2)Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 302
High Courts01 Oct 2013Dismissed
Harcharan Singh Hazooria Vs Kulwant Singh Hazooria and Others
Delhi High Court · (2013) 138 DRJ 579
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 8 Rule 3, Order 8 Rule 4, Order 8 Rule 5Evidence Act, 1872 — Section 58, 68
High Courts01 Oct 2013Dismissed
Roze Ali @ Mura Vs State
Delhi High Court · (2013) 9 AD 351
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 299Penal Code, 1860 (IPC) — Section 34, 392, 394, 397, 399
High Courts01 Oct 2013Disposed Off
Sudhir Aggarwal and Another Vs D.D.A.
Delhi High Court · (2013) 204 DLT 346
High Courts01 Oct 2013Dismissed
New Waqt Club (Regd.) Vs State (Govt. of NCT, Delhi) and Others
Delhi High Court · (2013) 10 DEL CK 0380
High Courts01 Oct 2013Dismissed
Dr. Vidya Sagar Madhavaram and Others Vs National Board of Examination
Delhi High Court · (2013) 10 DEL CK 0375
High Courts01 Oct 2013Disposed Off
Rajinder Prasad Guta Vs GNCT and Others
Delhi High Court · (2013) 9 AD 354
High Courts01 Oct 2013Disposed Off
Gurdev Singh Vs Union of India
Delhi High Court · (2013) 6 ILR Delhi 4405
Army Act, 1950 — Section 122Arms Forces Tribunal Act, 2007 — Section 14(F)Army Rules, 1954 — Rule 180
High Courts01 Oct 2013Dismissed
Delhi Development Authority Vs Shri B.S. Bhalla
Delhi High Court · (2013) 10 DEL CK 0349
High Courts01 Oct 2013Dismissed
MCD Vs Jaipur Golden Transport Co.
Delhi High Court · (2013) 10 DEL CK 0340
Delhi Municipal Corporation Act, 1957 — Section 417
High Courts01 Oct 2013Dismissed
L.N. Yadav Vs Union of India and Others
Delhi High Court · (2013) 10 DEL CK 0319
High Courts01 Oct 2013Dismissed
Darshan Lal Vs India Oil Corporation Ltd.
Delhi High Court · (2013) 10 DEL CK 0302
High Courts01 Oct 2013Dismissed
Avtar Singh through Lrs. Vs Trilok Singh (Deceased) Through Lrs and Others
Delhi High Court · (2013) 10 DEL CK 0301