High Courts04 Oct 2013Dismissed
Mahanagar Telephone Nigam Limited Vs Prakash and Company
Delhi High Court · (2013) 10 DEL CK 0243
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 3,969 of 6,818
High Courts04 Oct 2013Disposed Off
M/s. ACE Innovators Pvt. Ltd. Vs Hewlett Packard India Sales Pvt. Ltd. and Others
Delhi High Court · (2013) 10 AD 104 : (2014) 140 DRJ 91 : (2013) 5 ILR Delhi 3853
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 7 Rule 11Contract Act, 1872 — Section 23, 230
High Courts04 Oct 2013Dismissed
R.P. Mittal Vs Sudhir Jain
Delhi High Court · (2013) 10 DEL CK 0152
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 151
High Courts04 Oct 2013Allowed
Maya Nagar Vs Suresh Chand Arora and Another
Delhi High Court · (2013) 10 DEL CK 0140
High Courts04 Oct 2013Dismissed
Shri Mahesh Gupta Vs North Delhi Power Limited
Delhi High Court · (2013) 10 DEL CK 0139
Constitution of India, 1950 — Article 226, 227
High Courts04 Oct 2013Dismissed
Raj Kumar Khanna Vs Parduman Singh
Delhi High Court · (2013) 204 DLT 312 : (2014) 2 RCR(Rent) 111
Civil Procedure Code, 1908 (CPC) — Section 115Delhi Rent Control Act, 1958 — Section 14(1), 14(1)(e), 25B, 25B(8)
High Courts04 Oct 2013Dismissed
Arjun Rai Bhayana Vs Santosh Hans
Delhi High Court · (2013) 10 DEL CK 0137
Civil Procedure Code, 1908 (CPC) — Section 115Delhi Rent Control Act, 1958 — Section 14(1)(a), 14(1)(e), 14(1)(j), 14(2), 25(B)(8)
High Courts04 Oct 2013Dismissed
Parveen Vs Director and Another
Delhi High Court · (2013) 10 DEL CK 0118
High Courts04 Oct 2013Dismissed
Sandeep Kumar Jindal Vs UOI and Others
Delhi High Court · (2013) 10 DEL CK 0117
Constitution of India, 1950 — Article 226
High Courts04 Oct 2013Disposed Off
Devender Nath Vs Mohd. Asim
Delhi High Court · (2013) 204 DLT 141
Delhi Rent Control Act, 1958 — Section 14, 14(1)(e), 14A, 25B, 25B(3)
High Courts04 Oct 2013Disposed Off
Krishak Bharati Cooperative Ltd. Vs Joint Commissioner of Income Tax
Delhi High Court · (2014) 360 ITR 219
Income Tax Act, 1961 — Section 80I, 80IA, 80IB, 80IB(13)
High Courts04 Oct 2013
World Wrestling Entertainment INC Vs M/s. Reshma Collection and Others
Delhi High Court · (2014) 58 PTC 52
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10, 15, 16, 17, 18Copyright Act, 1957 — Section 62, 62(2), 65A, 65BTrade Marks Act, 1999 — Section 134, 134(2)
High Courts04 Oct 2013Disposed Off
Shaikh Abdul Hameed Vs Union of India
Delhi High Court · (2013) 10 DEL CK 0010
High Courts04 Oct 2013Dismissed
Kishan Singh Negi Vs GNCT of Delhi and Others
Delhi High Court · (2013) 10 DEL CK 0009
High Courts04 Oct 2013
Prime Services A Partnership Firm Vs Agricultural Produce Marketing Committee and Another
Delhi High Court · (2013) 10 DEL CK 0008
Delhi Agricultural Produce Marketing (Regulation) Act, 1998 — Section 113, 116, 61, 83
High Courts04 Oct 2013
Avinash Chandra Bhateja and Others Vs UOI and Others
Delhi High Court · (2013) 10 DEL CK 0006
Constitution of India, 1950 — Article 12, 14, 15, 16, 17
High Courts04 Oct 2013Disposed Off
Om Prakash Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2013) 4 ACC 334
Constitution of India, 1950 — Article 226, 32
High Courts03 Oct 2013Allowed
Raj Kumar Vs State of Delhi
Delhi High Court · (2013) 10 DEL CK 0476
Penal Code, 1860 (IPC) — Section 304, 34, 342