High Courts07 Oct 2013Dismissed

Themes Learning Expressions Pvt. Ltd. Vs DLF Ltd.

Delhi High Court · (2013) 4 ARBLR 341 : (2013) 204 DLT 306

Arbitration and Conciliation Act, 1996 — Section 31(6), 34Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 15 Rule 1, 151Evidence Act, 1872 — Section 91, 92
High Courts07 Oct 2013Dismissed

Pramod Vs State

Delhi High Court · (2013) 4 JCC 2823

Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 120B, 302, 34
High Courts07 Oct 2013Dismissed

Jagbir Sigh Vs State

Delhi High Court · (2014) 1 JCC 172

Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 302, 307, 506
High Courts07 Oct 2013Disposed Off

CAIRN U.K. Holdings Limited Vs Director of Income Tax

Delhi High Court · (2013) 262 CTR 369 : (2013) 359 ITR 268 : (2014) 220 TAXMAN 230

Constitution of India, 1950 — Article 226, 227Foreign Exchange Regulation Act, 1973 — Section 2Income Tax Act, 1961 — Section 112, 112(1), 115AB, 115AC(3), 115AD