High Courts09 Oct 2013Disposed Off
Mohinder Pratap Vs The State of NCT of Delhi Pramod Rai Vs State (NCT of Delhi)
Delhi High Court · (2013) 6 ILR Delhi 4417 : (2013) 4 JCC 2542
Penal Code, 1860 (IPC) — Section 120B, 489B, 489C
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 3,965 of 6,818
High Courts09 Oct 2013Disposed Off
Devinder Singh Saini Vs D.D.A.
Delhi High Court · (2013) 9 AD 668 : (2013) 6 ILR Delhi 4627
Constitution of India, 1950 — Article 226
High Courts09 Oct 2013
Neel Metal Products Ltd. Vs Commissioner of Income Tax, Delhi-V
Delhi High Court · (2014) 222 TAXMAN 203
High Courts09 Oct 2013Disposed Off
Asif Balwa and Others Vs CBI
Delhi High Court · (2013) 10 AD 603
Constitution of India, 1950 — Article 136, 142Penal Code, 1860 (IPC) — Section 120B, 420
High Courts09 Oct 2013Disposed Off
Union of India and Others Vs Adarsh Sharma
Delhi High Court · (2013) 204 DLT 231
Constitution of India, 1950 — Article 226Right to Information Act, 2005 — Section 24, 24(1)
High Courts09 Oct 2013Disposed Off
Govt. of NCT of Delhi Vs M/s. Garg Builders
Delhi High Court · (2013) 205 DLT 390 : (2013) 138 DRJ 691
Arbitration and Conciliation Act, 1996 — Section 30, 31, 34
High Courts09 Oct 2013Dismissed
Rashttravadi Shiv Sena Vs Sanjay Leela Bhansali Films Pvt. Ltd. and Others
Delhi High Court · (2013) 10 DEL CK 0097
Constitution of India, 1950 — Article 19(1)(a)
High Courts09 Oct 2013Dismissed
Bimla Devi Vs Mange Ram thr. L.Rs. and Another
Delhi High Court · (2013) 10 DEL CK 0083
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1, 10Constitution of India, 1950 — Article 227
High Courts08 Oct 2013Disposed Off
Raj Kumar Vs State
Delhi High Court · (2013) 10 DEL CK 0474
Penal Code, 1860 (IPC) — Section 34, 392, 397, 411
High Courts08 Oct 2013Disposed Off
Om Sai Ram Store Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2013) 10 DEL CK 0470
High Courts08 Oct 2013Dismissed
Shri S.K. Gaur Vs Union of India and Others
Delhi High Court · (2013) 139 DRJ 88
Constitution of India, 1950 — Article 226Negotiable Instruments Act, 1881 (NI) — Section 131
High Courts08 Oct 2013Dismissed
Prem Prakash Chauhan Vs Ramesh Chander Chawla and Others
Delhi High Court · (2013) 10 DEL CK 0387
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts08 Oct 2013Allowed
A.I.I.M.S. Vs Ghanshyam and Others
Delhi High Court · (2013) 10 DEL CK 0312
High Courts08 Oct 2013Disposed Off
Prem Chand @ Raju Vs The State (Govt. of N.C.T. of Delhi)
Delhi High Court · (2013) 6 ILR Delhi 4409 : (2013) 4 JCC 2544
Criminal Procedure Code, 1973 (CrPC) — Section 107, 150Penal Code, 1860 (IPC) — Section 307, 325, 326, 34
High Courts08 Oct 2013Dismissed
M/s. Aval Exports and Another Vs Union of India and Others
Delhi High Court · (2013) 204 DLT 329 : (2014) 301 ELT 14
Constitution of India, 1950 — Article 14, 19, 19(1)(g), 226, 32Customs Act, 1962 — Section 25
High Courts08 Oct 2013Dismissed
U.S. Pandey President of W.A.S. Vs UOI and Others In Re: Uma Shankar Pandey
Delhi High Court · (2013) 10 DEL CK 0265
Constitution of India, 1950 — Article 14, 16, 19, 21, 226Contempt of Courts Act, 1971 — Section 16Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482
High Courts08 Oct 2013Disposed Off
Ultimate Builders and Developers P. Ltd. Vs Sapan Chopra and Another
Delhi High Court · (2013) 138 DRJ 314
High Courts08 Oct 2013Dismissed
Mohd. Azeem and Another Vs Jamia Milia Islamia
Delhi High Court · (2013) 10 DEL CK 0261
Constitution of India, 1950 — Article 12, 14, 16, 21, 309
High Courts08 Oct 2013Dismissed
K.P. Agarwal and Others Vs The Chairman-Cum-Managing Director, Cement Corporation of India Ltd.
Delhi High Court · (2013) 10 DEL CK 0260