High Courts08 Oct 2013Dismissed
Ishtiyak Vs State (NCT of Delhi)
Delhi High Court · (2014) 2 JCC 1022
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 3,966 of 6,818
High Courts08 Oct 2013Disposed Off
Delhi Transport Corporation Vs Balak Ram and Another
Delhi High Court · (2013) 10 DEL CK 0237
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 33(2)(b)
High Courts08 Oct 2013Dismissed
Commissioner of Income Tax: Delhi-I Vs Arcane Developers Pvt. Ltd.
Delhi High Court · (2013) 9 AD 290 : (2014) 221 TAXMAN 475
Income Tax Act, 1961 — Section 10(2), 2(11), 36(1)(iii), 37
High Courts08 Oct 2013Dismissed
M/s. Superior Crafts and Others Vs Sudhir Gupta
Delhi High Court · (2013) 10 DEL CK 0112
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Evidence Act, 1872 — Section 62, 65, 65B
High Courts08 Oct 2013Disposed Off
Darshan Kumar Vs State
Delhi High Court · (2013) 10 DEL CK 0075
Penal Code, 1860 (IPC) — Section 34, 392, 397, 411
High Courts08 Oct 2013Dismissed
R.S. Rawat Vs UOI and Others
Delhi High Court · (2013) 10 DEL CK 0024
Constitution of India, 1950 — Article 12, 226
High Courts08 Oct 2013Dismissed
Shri D.R. Arya Vs Lt. Governor of Delhi and Others
Delhi High Court · (2013) 10 DEL CK 0023
Limitation Act, 1963 — Section 14(1)
High Courts07 Oct 2013Dismissed
Mahesh Vs State
Delhi High Court · (2013) 10 DEL CK 0346
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313, 32, 374Evidence Act, 1872 — Section 32, 60Penal Code, 1860 (IPC) — Section 302, 304B, 326, 406, 498A
High Courts07 Oct 2013Partly Allowed
Mohit Bansal Vs State N.C.T. of Delhi
Delhi High Court · (2013) 9 AD 443 : (2013) 138 DRJ 646
Criminal Procedure Code, 1973 (CrPC) — Section 313, 391, 428Evidence Act, 1872 — Section 118Penal Code, 1860 (IPC) — Section 34, 342, 354, 365, 366
High Courts07 Oct 2013Disposed Off
Himangi Vs GNCT of Delhi
Delhi High Court · (2013) 204 DLT 147 : (2013) 138 DRJ 330 : (2014) 1 ESC 107
Delhi School Education Act, 1973 — Section 3, 3(1)
High Courts07 Oct 2013Dismissed
T.S. Sawhney and Others Vs Indian Bank Mutual Fund
Delhi High Court · (2013) 10 DEL CK 0342
Constitution of India, 1950 — Article 226
High Courts07 Oct 2013Allowed
State Vs Jaswant Singh
Delhi High Court · (2013) 9 AD 364 : (2013) 138 DRJ 515 : (2013) 4 JCC 2645
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Punjab Excise Act, 1914 — Section 11, 46, 46(1), 61, 62
High Courts07 Oct 2013Dismissed
Shankar Lal Kumawat Vs Union Of India
Delhi High Court · (2013) 10 DEL CK 0318
All India Services Act, 1951 — Section 3Constitution of India, 1950 — Article 14, 16(1), 312
High Courts07 Oct 2013Dismissed
Manaktala Chemicals Pvt. Ltd. and Others Vs Mr. Pawan Manaktala and Others
Delhi High Court · (2013) 9 AD 379
Companies Act, 1956 — Section 10F, 397, 398
High Courts07 Oct 2013Allowed
Arun Nirula (Deceased) Through LR''S Vs K.N. Jain and Others
Delhi High Court · (2013) 138 DRJ 520
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts07 Oct 2013Dismissed
Ashok Kumar Vs State
Delhi High Court · (2013) 6 ILR Delhi 4618
Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts07 Oct 2013Dismissed
Mhmd. Shakeel Vs The High Court of Delhi
Delhi High Court · (2013) 10 DEL CK 0290
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 326, 407Explosive Substances Act, 1908 — Section 3, 4, 5
High Courts07 Oct 2013Disposed Off
Dr. R.M. Nair and Another Vs State of Delhi and Others
Delhi High Court · (2013) 10 DEL CK 0289
Penal Code, 1860 (IPC) — Section 120B, 307, 420, 468, 471
High Courts07 Oct 2013Disposed Off
Laxmi Narain Sharma and Others Vs R.K. Sandhu
Delhi High Court · (2013) 10 DEL CK 0288
Income Tax Act, 1961 — Section 245(2), 269UC(1), 276AB, 278B, 6