High Courts07 Oct 2013
Reliance General Insurance Co. Ltd. Vs Udal Singh and Others
Delhi High Court · (2013) 10 DEL CK 0021
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 1
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 3,968 of 6,818
High Courts07 Oct 2013
ICICI Lombard General Insurance Co. Ltd. Vs Sobran Lal and Others
Delhi High Court · (2013) 10 DEL CK 0020
Motor Vehicles Act, 1988 — Section 163A
High Courts07 Oct 2013
Rajesh Khaneja Vs Rita Khaneja Rita Khaneja Vs Rajesh Khaneja
Delhi High Court · (2013) 204 DLT 661 : (2014) 1 DMC 78 : (2013) 139 DRJ 221
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 10Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(2)Hindu Adoptions and Maintenance Act, 1956 — Section 18, 23
High Courts05 Oct 2013Dismissed
Shri Dev Singh and Others Vs The National Commission for Women and Another Veena Bhardwaj and Others Vs National Commission for Women and Another Ms. Madhu Pal and Others Vs Union of India and Another
Delhi High Court · (2013) 10 DEL CK 0273
Constitution of India, 1950 — Article 12, 14, 16, 21, 309
High Courts05 Oct 2013Allowed
Shri Ram College of Commerce Vs Union of India and Others
Delhi High Court · (2013) 10 DEL CK 0272
Constitution of India, 1950 — Article 338, 338(8)
High Courts04 Oct 2013Allowed
Santosh Chhabra and Others Vs Abhishek Gureja and Others
Delhi High Court · (2013) 4 ACC 814 : (2013) 138 DRJ 585
Criminal Procedure Code, 1973 (CrPC) — Section 173Motor Vehicles Act, 1988 — Section 10, 147, 149, 149(2)(a), 149(2)(b)
High Courts04 Oct 2013Dismissed
Shri Syed Mohiuddin Ashraf and Another Vs M/s. Central Electronics Limited
Delhi High Court · (2013) 10 DEL CK 0472
High Courts04 Oct 2013Dismissed
N.K. Sharma Vs All India Handloom Fabrics Marketing Co-Op. Society Ltd. and Others
Delhi High Court · (2013) 10 DEL CK 0471
Constitution of India, 1950 — Article 12, 13
High Courts04 Oct 2013Dismissed
Madan Lal Vs Kuldeep Kumar and Others
Delhi High Court · (2013) 10 DEL CK 0393
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 39 Rule 2A, Order 39 Rule 4Registration Act, 1908 — Section 17(2)
High Courts04 Oct 2013Disposed Off
M/s. Cordant India P. Ltd. Vs Rakesh Seth
Delhi High Court · (2013) 10 DEL CK 0383
Criminal Procedure Code, 1973 (CrPC) — Section 256Negotiable Instruments Act, 1881 (NI) — Section 138, 142
High Courts04 Oct 2013Disposed Off
Air Liquide North India Pvt. Ltd. Vs Hella India Electronics Pvt. Ltd.
Delhi High Court · (2013) 10 DEL CK 0368
High Courts04 Oct 2013Dismissed
Indu Projects Ltd. Vs Union of India
Delhi High Court · (2013) 10 DEL CK 0367
High Courts04 Oct 2013Dismissed
Shreeji Overseas India Pvt. Ltd. Vs PEC Ltd.
Delhi High Court · (2013) 10 DEL CK 0366
Arbitration and Conciliation Act, 1996 — Section 34Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1
High Courts04 Oct 2013Dismissed
Tek Bahdur @ Tekender Nath Vs State (Govt. of NCT) of Delhi
Delhi High Court · (2013) 9 AD 358
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 376, 506
High Courts04 Oct 2013Dismissed
Vijay Dutt Sharma and Others Vs Prahlad Rai Jalthuria and Others
Delhi High Court · (2014) 2 RCR(Rent) 72
Civil Procedure Code, 1908 (CPC) — Section 115, 151Constitution of India, 1950 — Article 14Delhi Rent Control Act, 1958 — Section 14(1)(e), 19, 25B, 25B(8), 27
High Courts04 Oct 2013Dismissed
M/s. Megh Raj Roshan Lal Vs Ms. Rashmi Jain
Delhi High Court · (2014) 2 RCR(Rent) 97
Civil Procedure Code, 1908 (CPC) — Section 115Delhi Rent Control Act, 1958 — Section 14, 14(1)(e), 25, 25(B)(8), 25B
High Courts04 Oct 2013Disposed Off
Chottey Lal Vs State
Delhi High Court · (2013) 10 DEL CK 0276
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 34, 392, 397
High Courts04 Oct 2013Disposed Off
Kallu Vs State of Govt. of N.C.T. of Delhi
Delhi High Court · (2013) 9 AD 87
Penal Code, 1860 (IPC) — Section 363, 364A
High Courts04 Oct 2013Disposed Off
Mohd. Iqbal Vs State
Delhi High Court · (2013) 6 ILR Delhi 4609
Penal Code, 1860 (IPC) — Section 34, 392
High Courts04 Oct 2013Disposed Off
Vijay Power Generators Ltd. Vs Union of India and Others
Delhi High Court · (2013) 10 DEL CK 0271