High Courts03 Oct 2013Allowed
Farida Khan and Another Vs Shyam Sahni and Others
Delhi High Court · (2014) 1 AD 546
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 3,970 of 6,818
High Courts03 Oct 2013Dismissed
Sh. Jai Bhagwan Goel Vs State and Others
Delhi High Court · (2013) 9 AD 579 : (2014) 207 DLT 637
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 323, 336, 34, 341, 427
High Courts03 Oct 2013Allowed
M/s. Delhi Printing and Publishing Co. Ltd. Vs Labour Court-X and Another
Delhi High Court · (2014) 140 FLR 1005 : (2014) LLR 126
High Courts03 Oct 2013Disposed Off
Kusum Kumria and Others Vs M/S. Pharma Venture (India) Pvt. Ltd.
Delhi High Court · (2013) 139 DRJ 270
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 12, Order 21 Rule 72, Order 21 Rule 90
High Courts03 Oct 2013Disposed Off
Manisha Kakkar and Another Vs State and Another
Delhi High Court · (2014) 1 JCC 251
High Courts03 Oct 2013Dismissed
Inder Kumar Kathuria Vs Krishan Kumar Kathuria and Others
Delhi High Court · (2014) 140 DRJ 462
High Courts03 Oct 2013Dismissed
Harish Kumar Vs Anu Priya
Delhi High Court · (2013) 10 DEL CK 0221
Guardians and Wards Act, 1890 — Section 25
High Courts03 Oct 2013Allowed
Laxman and Another Vs State Govt. of N.C.T. of Delhi
Delhi High Court · (2013) 6 ILR Delhi 4596
High Courts03 Oct 2013Dismissed
Shiv Kumar Vs State (NCT of Delhi)
Delhi High Court · (2013) 9 AD 396 : (2013) 4 JCC 2592
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 308, 325, 34
High Courts03 Oct 2013
Sukhram and Others Vs Guptaji Tent House and Another
Delhi High Court · (2013) 204 DLT 462 : (2014) 140 FLR 590 : (2014) LLR 469
High Courts03 Oct 2013Allowed
Chandra Roop Vs Airport Authority of India and Others
Delhi High Court · (2013) LLR 1182
High Courts03 Oct 2013Dismissed
Kishan Chand Vs State
Delhi High Court · (2013) 10 DEL CK 0146
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 173, 313, 428Penal Code, 1860 (IPC) — Section 307, 324, 34
High Courts03 Oct 2013Partly Allowed
D.T.C. and Another Vs Kesari Devi
Delhi High Court · (2013) 10 DEL CK 0145
Penal Code, 1860 (IPC) — Section 279, 304A
High Courts03 Oct 2013Disposed Off
New India Assurance Co. Ltd. Vs Ram Dass and Others
Delhi High Court · (2013) 10 DEL CK 0144
Motor Vehicles Act, 1988 — Section 149(2)(a), 149(2)(b), 166
High Courts03 Oct 2013Dismissed
New India Assurance Co. Ltd. Vs Smt. Santosh Raj and Others
Delhi High Court · (2013) 9 AD 165
High Courts03 Oct 2013Dismissed
Commissioner of Income Tax-II, New Delhi Vs Mira Exim Ltd.
Delhi High Court · (2013) 9 AD 346 : (2013) 262 CTR 441 : (2013) 359 ITR 70 : (2014) 220 TAXMAN 156
Companies Act, 1956 — Section 394Income Tax Act, 1961 — Section 2(47), 260A, 32, 32(1), 43
High Courts03 Oct 2013
Vinod Kumar Jatia Vs Union of Indian and Others
Delhi High Court · (2014) 303 ELT 532
Customs Act, 1962 — Section 108, 111(o), 112(a)Imports and Exports (Control) Act, 1947 — Section 4I, 4L, 4M
High Courts03 Oct 2013
Mulk Raj Khullar Vs Anil Kapur and Others
Delhi High Court · (2013) 139 DRJ 303
Court Fees Act, 1870 — Section 7(v)Evidence Act, 1872 — Section 116
High Courts03 Oct 2013Disposed Off
Manjit Singh Alag Vs CBI
Delhi High Court · (2013) 10 DEL CK 0135
Penal Code, 1860 (IPC) — Section 409, 419, 467, 468, 471Prevention of Corruption Act, 1988 — Section 13(1)(c), 13(2)
High Courts03 Oct 2013Dismissed
Infrastructure Logistics Pvt. Ltd. Vs Union of India and Others
Delhi High Court · (2013) 10 DEL CK 0130
Mines and Minerals (Development and Regulation) Act, 1957 — Section 11, 11(2), 11(3), 11(4), 30