High Courts10 Oct 2013Dismissed
K.S. Kathuria Vs State Bank of Patiala and Others
Delhi High Court · (2013) 204 DLT 709
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 3,964 of 6,818
High Courts10 Oct 2013Dismissed
Smt. Prema Devi and Another Vs Govt. Of N.C.T. of Delhi and Another
Delhi High Court · (2013) 10 DEL CK 0179
High Courts10 Oct 2013Dismissed
NSSL Limited Vs HPCL-Mittal Energy Limited and Another
Delhi High Court · (2014) 1 AD 161 : (2013) 4 ARBLR 376
Arbitration and Conciliation Act, 1996 — Section 11, 11(6), 12, 12(3)(a), 13(2)
High Courts10 Oct 2013Dismissed
Dev Raj Vs State
Delhi High Court · (2013) 10 DEL CK 0111
Criminal Procedure Code, 1973 (CrPC) — Section 161, 374Prevention of Corruption Act, 1988 — Section 20, 8
High Courts10 Oct 2013Disposed Off
Bajaj Allianz General Insurance Co. Ltd Vs Fiza Ali and Others
Delhi High Court · (2013) 10 DEL CK 0064
Motor Vehicles Act, 1988 — Section 149, 149(2)(a), 149(2)(b), 168
High Courts10 Oct 2013Disposed Off
Union Public Service Commission Vs G.S. Sandhu
Delhi High Court · (2013) 204 DLT 212
Constitution of India, 1950 — Article 21Right to Information Act, 2005 — Section 4(1), 4(1)(b), 8(1)(e), 8(1)(e)(g), 8(1)(g)
High Courts10 Oct 2013Disposed Off
Jwala Gutta Vs Department of Sports and Another
Delhi High Court · (2013) 10 DEL CK 0058
High Courts10 Oct 2013Disposed Off
B-Block [Part-II] Residents Welfare Association, Naraina Vihar and Another Vs Municipal Corporation of Delhi and Another Naraina Vihar Residents Welfare Association Vs Municipal Corporation of Delhi and Others
Delhi High Court · (2013) 10 DEL CK 0033
High Courts10 Oct 2013
New India Assurance Co. Ltd. Vs Dilawar @ Mukhtar and Others
Delhi High Court · (2014) 1 ACC 87 : (2013) 10 AD 232
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 8Motor Vehicles Act, 1988 — Section 10(2)(a), 149, 149(2)(a), 149(2)(b), 181
High Courts10 Oct 2013Dismissed
Prabhati Lal Vs Yash Pal
Delhi High Court · (2013) 10 DEL CK 0031
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 41(2), Order 23 Rule 3Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts10 Oct 2013Dismissed
Parasrampuria Synthetics Ltd. Vs UOI and Another
Delhi High Court · (2013) 10 DEL CK 0030
High Courts09 Oct 2013Dismissed
BPTP Limited Vs CPI India Limited and Others
Delhi High Court · (2013) 10 DEL CK 0475
Arbitration and Conciliation Act, 1996 — Section 17, 9
High Courts09 Oct 2013Dismissed
Smt. Lovika Jain Vs The Principal, Delhi Public School and Others
Delhi High Court · (2013) 205 DLT 306
High Courts09 Oct 2013Dismissed
Inder Pal Singh Vs Union of India and Others
Delhi High Court · (2013) 10 DEL CK 0373
High Courts09 Oct 2013Allowed
Seema Jariwala Vs The Govt. of NCT of Delhi and Others
Delhi High Court · (2013) 10 DEL CK 0309
High Courts09 Oct 2013Dismissed
Meera Rani Vs University of Delhi and Another
Delhi High Court · (2013) 10 DEL CK 0308
High Courts09 Oct 2013Disposed Off
Rinku Rathi Vs Aditi Mahavidyalaya College and Another
Delhi High Court · (2013) 10 DEL CK 0307
Constitution of India, 1950 — Article 226
High Courts09 Oct 2013Disposed Off
New India Assurance Co. Ltd. Vs Chinta Devi and Others
Delhi High Court · (2014) 1 AD 243
Motor Vehicles Act, 1988 — Section 166, 166(4), 168, 169
High Courts09 Oct 2013Allowed
Ram Kumar @ Bhangar Vs The State
Delhi High Court · (2013) 4 JCC 2548
Penal Code, 1860 (IPC) — Section 307, 34