High Courts11 Oct 2013Disposed Off
MCD Vs Ompal and Another
Delhi High Court · (2013) 10 DEL CK 0300
Constitution of India, 1950 — Article 338, 338(5)
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 3,962 of 6,818
High Courts11 Oct 2013Dismissed
Faqir Chand @ Faqira Vs Padma Devi
Delhi High Court · (2014) 1 RCR(Rent) 197
Civil Procedure Code, 1908 (CPC) — Section 115Delhi Rent Control Act, 1958 — Section 14(1)(e), 25(B)(8), 25B, 25B(8)
High Courts11 Oct 2013Disposed Off
Bloomberg Finance LP Vs Prafull Saklecha and Others
Delhi High Court · (2013) 9 AD 400 : (2014) 207 DLT 35 : (2013) 56 PTC 243
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Companies Act, 1956 — Section 20, 22, 22(5), 29(5)Penal Code, 1860 (IPC) — Section 120(B), 411, 511
High Courts11 Oct 2013Disposed Off
North Delhi Municipal Corporation Vs Kamla Singh
Delhi High Court · (2013) 10 DEL CK 0247
High Courts11 Oct 2013Dismissed
Mohd. Babloo Vs Dynamic Fashions Pvt. Ltd.
Delhi High Court · (2014) 1 AD 49
Constitution of India, 1950 — Article 226General Clauses Act, 1897 — Section 27Industrial Disputes Act, 1947 — Section 33(2)(b)
High Courts11 Oct 2013Dismissed
Mohd. Dawood Vs Department of Customs
Delhi High Court · (2013) 10 DEL CK 0231
Criminal Procedure Code, 1973 (CrPC) — Section 313Customs Act, 1962 — Section 108Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21(c), 23(c), 50, 67
High Courts11 Oct 2013Dismissed
Raju Vs State
Delhi High Court · (2013) 10 DEL CK 0207
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 103, 11, 134Penal Code, 1860 (IPC) — Section 300, 304
High Courts11 Oct 2013Dismissed
Mr. Bharat Bhushan Goel Vs Punjab National Bank and Others
Delhi High Court · (2013) 10 DEL CK 0181
Constitution of India, 1950 — Article 226
High Courts11 Oct 2013Dismissed
Ashim and Bros Asso Vs Union of India and Another
Delhi High Court · (2013) 10 DEL CK 0161
Emigration Act, 1983 — Section 10, 11, 13, 23, 38
High Courts11 Oct 2013Dismissed
Mccann Erickson (India) Pvt. Ltd. Vs Kamini Saigal and Others
Delhi High Court · (2013) 9 AD 265 : (2013) 139 DRJ 186
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22, Order 7 Rule 11, 34
High Courts11 Oct 2013Disposed Off
Mahender Kumar Khurana Vs Rajinder Kumar Khurana and Others
Delhi High Court · (2013) 138 DRJ 715 : (2013) 5 ILR Delhi 3860
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 7 Rule 11Limitation Act, 1963 — Section 27Partnership Act, 1932 — Section 30, 42
High Courts11 Oct 2013Disposed Off
M/s. Darashaw and Company Private Ltd. Vs Kapil Kumar
Delhi High Court · (2013) 10 DEL CK 0158
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts11 Oct 2013Disposed Off
Daisy K. Mehta Vs Kapil Kumar
Delhi High Court · (2013) 5 ILR Delhi 3877
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts11 Oct 2013Disposed Off
S.B. International Vs Union of India and Another
Delhi High Court · (2013) 10 DEL CK 0101
Emigration Act, 1983 — Section 11, 14(j), 23, 24
High Courts11 Oct 2013Dismissed
Shri Rakesh Kumar Vs Union of India and Others
Delhi High Court · (2013) 10 DEL CK 0090
Constitution of India, 1950 — Article 12, 14, 16, 21, 309
High Courts11 Oct 2013Allowed
Hindu College and Others Vs Union of India and Others
Delhi High Court · (2013) 10 DEL CK 0089
High Courts11 Oct 2013
ICICI Lombard General Insurance Company Ltd. Vs Yashoda and Others
Delhi High Court · (2013) 10 DEL CK 0082
High Courts11 Oct 2013
Davinder Kaur and Another Vs Kulbir Kaur and Another
Delhi High Court · (2013) 204 DLT 279
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 20 Rule 20, Order 7 Rule 7Delhi Rent Control Act, 1958 — Section 10(2)(i), 27, 45, 50Penal Code, 1860 (IPC) — Section 323, 34, 354, 506
High Courts11 Oct 2013
National Insurance Co. Ltd. Vs Suresh Chand and Others
Delhi High Court · (2013) 4 ACC 493
Motor Vehicles Act, 1988 — Section 10, 10(2)(a), 149, 149(2)(a), 149(2)(b)
High Courts11 Oct 2013Disposed Off
Bharat Heavy Electricals Limited Vs Silor Associates, S.A.
Delhi High Court · (2013) 10 DEL CK 0062
Arbitration and Conciliation Act, 1996 — Section 11, 11(4), 16, 18, 19(1)Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 136, 226, 227