CourtKutchehry.com

COURT ARCHIVE

Delhi High Court judgments

1,36,357 judgments · page 3,963 of 6,818

High Courts11 Oct 2013Disposed Off

Ranvir Dewan and Another Vs Rashmi Khanna and Others

Delhi High Court · (2013) 204 DLT 192 : (2013) 139 DRJ 353 : (2014) 2 RCR(Civil) 781

Civil Procedure Code, 1908 (CPC) — Order 14 Rule 3(c), Order 14 Rule 5, Order 7 Rule 7Hindu Adoptions and Maintenance Act, 1956 — Section 18, 21, 22, 23, 27Hindu Succession Act, 1956 — Section 14, 14(1), 14(2), 22, 23
Read judgment
High Courts10 Oct 2013Dismissed

Pushpa Rajai Vs Jai Prakash Lalwani

Delhi High Court · (2013) 138 DRJ 727

Criminal Procedure Code, 1973 (CrPC) — Section 125Dowry Prohibition Act, 1961 — Section 3, 7Hindu Marriage Act, 1955 — Section 13(1)(ia)
Read judgment
High Courts10 Oct 2013Disposed Off

Shobha Jolly Vs Suraj S.J. Bahadur and Another

Delhi High Court · (2013) 9 AD 213

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2(3), Order 26 Rule 10A, Order 40 Rule 1Court Fees Act, 1870 — Section 7(iv)(b)Hindu Succession Act, 1956 — Section 6
Read judgment
High Courts10 Oct 2013Dismissed

Shri Satish Kumar Jhunjhunwala Vs Union of India and Others

Delhi High Court · (2013) 10 AD 179

Arbitration Act, 1940 — Section 14, 17, 42, 42(4)(b)Civil Procedure Code, 1908 (CPC) — Order 21 Rule 26, Order 21 Rule 50, Order 21 Rule 50(1), Order 21 Rule 50(2), Order 30 Rule 10Partnership Act, 1932 — Section 25, 30, 32(2)
Read judgment