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Delhi High Court judgments

1,36,357 judgments · page 3,961 of 6,818

High Courts21 Oct 2013Dismissed

Jaswinder Singh Vs Surinder Kaur

Delhi High Court · (2013) 204 DLT 716

Civil Procedure Code, 1908 (CPC) — Section 115, 151Delhi Rent Control Act, 1958 — Section 14(1), 14(1)(e), 19, 25(B)(8), 25B
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High Courts21 Oct 2013Disposed Off

Vimi Verma Vs Sanjay Verma and Others

Delhi High Court · (2013) 204 DLT 621 : (2014) 57 PTC 26

Arbitration and Conciliation Act, 1996 — Section 9Stamp Act, 1899 — Section 29, 33, 35Trade Marks Act, 1999 — Section 107, 29(5)
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High Courts11 Oct 2013Disposed Off

Ram Kumar Vs State

Delhi High Court · (2013) 4 JCC 2821

Arms Act, 1959 — Section 25Penal Code, 1860 (IPC) — Section 392, 397
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High Courts11 Oct 2013Dismissed

Sunita Bhardwaj Vs Smt. Shiela Dixit and Others

Delhi High Court · (2013) 10 AD 258 : (2013) 203 DLT 743 : (2014) 1 RCR(Civil) 473

Constitution of India, 1950 — Article 311Criminal Procedure Code, 1973 (CrPC) — Section 195Delhi Lokayukta and Upalokayukta Act, 1995 — Section 10, 11, 12, 12(1), 12(2)
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High Courts11 Oct 2013Disposed Off

Pramod Saigal Vs Amrita Sanghi

Delhi High Court · (2013) 204 DLT 454

Civil Procedure Code, 1908 (CPC) — Order 11 Rule 11, Order 8 Rule 10, 151Hindu Marriage Act, 1955 — Section 13(1)(ia), 24
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High Courts11 Oct 2013Allowed

Trilochan Verma Vs State

Delhi High Court · (2013) 204 DLT 679 : (2013) 4 JCC 2585

Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 174, 313, 374Penal Code, 1860 (IPC) — Section 302
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High Courts11 Oct 2013Disposed Off

Mahender Vs The State (N.C.T. of Delhi)

Delhi High Court · (2013) 9 AD 543 : (2013) 6 ILR Delhi 4635 : (2013) 4 JCC 2596

Criminal Procedure Code, 1973 (CrPC) — Section 357Penal Code, 1860 (IPC) — Section 304, 321, 323, 325, 34
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